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Supreme Court Of India judgments

59,822 judgments · page 2,456 of 2,992

Supreme Court16 Mar 1981Disposed Of

Banshi Lal Yadav Vs State of Bihar

Supreme Court Of India · AIR 1981 SC 1235 : (1981) 29 BLJR 390 : (1981) CriLJ 741 : (1981) PLJR 217 : (1981) 3 SCC 69 : (1981) SCC(Cri) 627

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 4(1)
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Supreme Court13 Mar 1981Disposed Of

Bholaram Vs Ameerchand

Supreme Court Of India · AIR 1981 SC 1209 : (1981) 2 SCC 414 : (1981) 13 UJ 242

Civil Procedure Code, 1908 (CPC) — Section 100
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Supreme Court13 Mar 1981Disposed Of

Guda Vijayalakshmi Vs Guda Ramachandra Sekhara Sastry

Supreme Court Of India · AIR 1981 SC 1143 : (1981) 1 SCALE 794 : (1981) 2 SCC 646 : (1981) SCC(Cri) 574 : (1981) 3 SCR 223 : (1981) 13 UJ 695

Civil Procedure Code Amendment Act, 1976 — Section 11Civil Procedure Code, 1908 (CPC) — Section 11, 23, 24, 25, 25(1)Hindu Marriage Act, 1955 — Section 21, 21
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Supreme Court11 Mar 1981Dismissed

State of Karnataka Vs Pratap Chand and Others

Supreme Court Of India · (1981) ACR 163 : AIR 1981 SC 872 : (1981) 51 CompCas 198 : (1981) CriLJ 595 : (1981) 128 ITR 573 : (1981) 1 SCALE 529 : (1981) 2 SCC 335 : (1981) SCC(Cri) 453 : (1981) 3 SCR 200

Drugs and Cosmetics Act, 1940 — Section 18, 18A, 34
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Supreme Court10 Mar 1981Dismissed

Aeltemesh Rein Vs Chandulal Chandrakar and Others

Supreme Court Of India · AIR 1981 SC 1199 : (1981) 1 SCALE 487 : (1981) 2 SCC 689 : (1981) 3 SCR 142 : (1981) 13 UJ 240

Constitution of India, 1950 — Article 329Representation of the People Act, 1951 — Section 117, 81, 82, 86, 86(1)
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Supreme Court10 Mar 1981

Khatri and Others Vs State of Bihar and Others

Supreme Court Of India · AIR 1981 SC 1068 : (1981) 29 BLJR 425 : (1981) 1 SCALE 531 : (1981) 2 SCC 493 : (1981) SCC(Cri) 228 : (1981) 3 SCR 145 : (1981) 13 UJ 924

Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 162, 172, 2, 202, 36Evidence Act, 1872 — Section 122, 123, 124, 126, 129
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Supreme Court10 Mar 1981Allowed

Dev Raj Dogra and others Vs Gyan Chand Jain and others

Supreme Court Of India · AIR 1981 SC 981 : (1981) 29 BLJR 412 : (1981) 1 SCALE 663 : (1981) 2 SCC 675 : (1981) 3 SCR 174 : (1981) 13 UJ 641

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 21 Rule 95, Order 21 Rule 96, 151Transfer of Property Act, 1882 — Section 30, 52, 58, 65A, 65A(2)
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