Supreme Court23 Feb 1981allowed

Mohammad Ataullah Vs Ram Saran Mahto

Supreme Court Of India · AIR 1981 SC 1155 : (1981) CriLJ 616 : (1981) 1 SCALE 435 : (1981) 2 SCC 266 : (1981) SCC(Cri) 419 : (1981) 13 UJ 366

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482, 483
Supreme Court20 Feb 1981Disposed Of

State of Punjab Vs Charan Singh

Supreme Court Of India · AIR 1981 SC 1007 : (1981) CriLJ 712 : (1981) 1 SCALE 399 : (1981) 2 SCC 197 : (1981) SCC(Cri) 581 : (1981) 2 SCR 989

Punjab Police Rules, 1934 — Rule 16.38
Supreme Court20 Feb 1981Dismissed

Beti Padia Vs State of Orissa

Supreme Court Of India · AIR 1981 SC 1163 : (1981) 52 CLT 174 : (1981) CriLJ 626 : (1981) SCC 9 Supp : (1981) SCC(Cri) 607 : (1981) 13 UJ 319

Penal Code, 1860 (IPC) — Section 302
Supreme Court20 Feb 1981Dismissed

Harcharan Singh Vs Smt. Shivrani and Others

Supreme Court Of India · AIR 1981 SC 1284(1) : (1981) 1 SCALE 401 : (1981) 2 SCC 535 : (1981) 2 SCR 962

Civil Procedure Code, 1908 (CPC) — Section 100, 9Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
Supreme Court19 Feb 1981dismissed

Madi Ganga Vs State of Orissa

Supreme Court Of India · AIR 1981 SC 1165 : (1981) 52 CLT 140 : (1981) CriLJ 628 : (1981) 2 SCC 224 : (1981) SCC(Cri) 411 : (1981) 13 UJ 503

Evidence Act, 1872 — Section 24, 80Penal Code, 1860 (IPC) — Section 302
Supreme Court18 Feb 1981Allowed

Mst. Zohara Khatoon Vs Mohd. Ibrahim

Supreme Court Of India · AIR 1981 SC 1243 : (1981) 1 SCALE 370 : (1981) 2 SCC 509 : (1981) SCC(Cri) 517 : (1981) 2 SCR 910

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127, 127(2), 127(3)