Supreme Court06 Feb 1981Allowed
Mohammad Mustakhan Vs U.P. Sunni Central Board of Waqf and Others
Supreme Court Of India · AIR 1981 SC 1739 : (1981) 3 SCC 121
Uttar Pradesh Muslim Waqfs Act, 1960 — Section 14(2), 63(3)
COURT ARCHIVE
Supreme Court Of India judgments
59,822 judgments · page 2,460 of 2,992
Supreme Court05 Feb 1981Allowed
Jayantilal K. Katakia and Another Vs P. Govindan Nair and Another
Supreme Court Of India · AIR 1981 SC 1196 : (1983) 13 ELT 1647 : (1981) 1 SCALE 863 : (1981) 2 SCC 423 : (1981) SCC(Cri) 458 : (1981) 13 UJ 174
Customs Act, 1962 — Section 111, 131Penal Code, 1860 (IPC) — Section 292, 293
Supreme Court05 Feb 1981Disposed Of
State of Tamil Nadu Vs Hind Stone and Others
Supreme Court Of India · AIR 1981 SC 711 : (1981) 1 SCALE 237 : (1981) 2 SCC 205 : (1981) 2 SCR 742 : (1981) 13 UJ 408
Constitution of India, 1950 — Article 301, 302, 303Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 8
Supreme Court05 Feb 1981Dismissed
Chhaganlal Mansukhlal and Another Vs K.K. Bhatt and Another
Supreme Court Of India · AIR 1981 SC 1102 : (1981) GLR 574 : (1981) 1 SCALE 426 : (1981) 2 SCC 418 : (1981) 2 SCR 761 : (1981) 13 UJ 185
Gujarat Agricultural Produce Markets Act, 1963 — Section 6(3)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 48, 48(2), 49
Supreme Court05 Feb 1981
K.V. Narasimha Rao and others Vs Union of India and others
Supreme Court Of India · (1981) 1 SCALE 331 : (1981) 2 SCC 706 : (1981) 13 UJ 159
States Reorganisation Act, 1956 — Section 115, 115(5)
Supreme Court04 Feb 1981
Managing Director, Chalthan Vibhag Sahakari Khand Udyog, Chalthan, District Surat Vs Government Labour Officer and Others
Supreme Court Of India · AIR 1981 SC 905 : (1981) 42 FLR 189 : (1981) GLR 548 : (1981) LabIC 292 : (1981) 1 LLJ 450 : (1981) 1 SCALE 234 : (1981) 2 SCC 147 : (1981) 2 SCR 738 : (1981) 13 UJ 232
Payment of Bonus Act, 1965 — Section 2(21)
Supreme Court02 Feb 1981Disposed Of
Virendra Kumar and Others Vs Union of India (UOI)
Supreme Court Of India · AIR 1981 SC 1775 : (1981) LabIC 1514 : (1981) 3 SCC 30
Supreme Court30 Jan 1981dismissed
State of Punjab Vs Kuldip Prakash
Supreme Court Of India · AIR 1981 SC 1008 : (1981) CriLJ 713 : (1981) 1 SCALE 834 : (1981) 3 SCC 207 : (1981) SCC(Cri) 713 : (1981) 13 UJ 321
Prevention of Corruption Act, 1947 — Section 5(2)
Supreme Court30 Jan 1981Disposed Of
State of Maharashtra Vs Kapur Chand Kesarimal Jain
Supreme Court Of India · AIR 1981 SC 927 : (1981) 83 BOMLR 597 : (1981) CriLJ 468 : (1983) 13 ELT 1645 : (1981) 2 SCC 458 : (1981) SCC(Cri) 491 : (1981) 2 SCR 735 : (1981) 13 UJ 134
Probation of Offenders Act, 1958 — Section 4
Supreme Court30 Jan 1981Disposed Of
Kirit Kumar Chaman Lal Kundaliya Vs Union of India (UOI) and Others Kirit Kumar Chaman Lal Kundaliya Vs State of Gujarat and Others
Supreme Court Of India · AIR 1981 SC 1621 : (1983) 53 CompCas 107 : (1981) 22 GLR 1067 : (1981) 1 SCALE 223 : (1981) 2 SCC 437 : (1981) 2 SCC 436 : (1981) SCC(Cri) 471 : (1981) 2 SCR 718
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 32Foreigners Act, 1946 — Section 3(2)
Supreme Court30 Jan 1981Dismissed
State of Maharashtra Vs Vijay Sadanand Shenoy
Supreme Court Of India · (1981) ACJ 494 : (1981) 1 SCALE 830 : (1981) 3 SCC 524 : (1981) SCC(Cri) 741 : (1981) 13 UJ 268
Penal Code, 1860 (IPC) — Section 304A
Supreme Court30 Jan 1981Allowed
Rainbow Steels Ltd. Muzaffarnagar and Birla Cotton Spinning and Weaving Mills Ltd., Delhi Vs C.S.T., U.P. and State of U.P.
Supreme Court Of India · AIR 1981 SC 2101 : (1981) 1 SCALE 229 : (1981) 2 SCC 141 : (1981) 2 SCR 727 : (1981) 47 STC 298 : (1981) 13 UJ 227
Uttar Pradesh Sales Tax Act, 1948 — Section 3AIndustrial Disputes Act, 1947 — Section 2(j)C. P. and Berar Industrial Disputes Settlement Act, 1947 — Section 2(14)
Supreme Court29 Jan 1981dismissed
State of Punjab and Others Vs Raja Ram and Others
Supreme Court Of India · AIR 1981 SC 1694 : (1981) 1 SCALE 218 : (1981) 2 SCC 66 : (1981) 2 SCR 712 : (1981) 13 UJ 155
Food Corporations Act, 1964 — Section 3, 5, 7Land Acquisition Act, 1894 — Section 17, 3, 4
Supreme Court28 Jan 1981Disposed Of
Shri Ramesh Kumar and Others Vs Technological Institute of Textiles and Others
Supreme Court Of India · AIR 1981 SC 1200 : (1981) 1 SCALE 835 : (1981) 2 SCC 268 : (1981) 13 UJ 135
Constitution of India, 1950 — Article 32
Supreme Court28 Jan 1981Dismissed
Mohd. Akbar Dar and Others Vs State of Jammu and Kashmir and Others
Supreme Court Of India · AIR 1981 SC 1548 : (1981) CriLJ 1135 : (1981) 1 SCALE 836 : (1981) SCC 80 Supp : (1981) 1 SCC 80 Supp : (1981) 13 UJ 178
Criminal Procedure Code, 1973 (CrPC) — Section 161, 211
Supreme Court27 Jan 1981Allowed
Paras Nath Chaubey Vs State of Uttar Pradesh
Supreme Court Of India · (1982) 3 SCC 384
Supreme Court27 Jan 1981Disposed Of
State of Karnataka Vs Hemareddy Alias Vemareddy and Another
Supreme Court Of India · AIR 1981 SC 1417 : (1981) 83 BOMLR 233 : (1981) CriLJ 1019 : (1981) 1 SCALE 206 : (1981) 2 SCC 185 : (1981) SCC(Cri) 395 : (1981) 2 SCR 695
Criminal Procedure Code, 1973 (CrPC) — Section 164, 190, 193, 195, 195(1)Penal Code, 1860 (IPC) — Section 109, 114, 120
Supreme Court27 Jan 1981Allowed
Ramesh Chandra Vs State of Madhya Pradesh
Supreme Court Of India · (1981) 1 SCALE 841 : (1981) SCC 60 Supp : (1981) 1 SCC 60 Supp : (1981) 13 UJ 265
Criminal Procedure Code, 1973 (CrPC) — Section 313
Supreme Court27 Jan 1981Allowed
Sarjoo Prasad Vs General Manager and another
Supreme Court Of India · AIR 1981 SC 1481 : (1981) LabIC 880 : (1981) 2 LLJ 380 : (1982) PLJR 22 : (1981) 1 SCALE 833 : (1981) 3 SCC 544 : (1981) 13 UJ 133
Supreme Court27 Jan 1981
State of Karnataka By The Commissioner of Commercial Taxes Vs Udipikrishna Bhavan
Supreme Court Of India · AIR 1981 SC 1751 : (1981) 3 SCC 76 : (1981) 48 STC 513
Karnataka Sales Tax Act, 1957 — Section 23Karnataka Appellate Tribunal (Amendment) Act, 1976 — Section 8A