Supreme Court23 Jan 1981Allowed
Smt. Taramati Chandulal Sejpal Vs State of Maharashtra and Another
Supreme Court Of India · AIR 1981 SC 871 : (1981) CriLJ 445 : (1981) 2 SCC 17 : (1981) SCC(Cri) 314 : (1981) 13 UJ 146
COURT ARCHIVE
Supreme Court Of India judgments
59,822 judgments · page 2,461 of 2,992
Supreme Court23 Jan 1981Allowed
K. Janardhan Pillai and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 1485 : (1981) 1 SCALE 193 : (1981) 2 SCC 45 : (1981) 2 SCR 676 : (1981) 13 UJ 612
Kerala Essential Articles Control (Temporary Powers) Act, 1961 — Section 2, 3
Supreme Court22 Jan 1981allowed
M. Mayandi Vs Director, Tamil Nadu State Transport Department
Supreme Court Of India · AIR 1981 SC 1707 : (1981) 43 FLR 325 : (1981) 2 LLJ 146 : (1981) 3 SCC 89 : (1981) 2 SLJ 171
Motor Vehicles Act, 1939 — Section 123
Supreme Court22 Jan 1981Disposed Of
State of Bihar and Others Vs Chandradip Rai and Others
Supreme Court Of India · AIR 1981 SC 2071 : (1982) PLJR 53 : (1982) 2 SCC 272
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 4(1)
Supreme Court22 Jan 1981Allowed
Ashok Kumar Vs State of Jammu & Kashmir
Supreme Court Of India · AIR 1981 SC 851 : (1981) CriLJ 439 : (1981) 1 SCALE 738 : (1981) 2 SCC 73 : (1981) SCC(Cri) 329 : (1981) 13 UJ 147
Constitution of India, 1950 — Article 22(5), 32
Supreme Court15 Jan 1981Disposed Of
Vidya Charan Shukla Vs Purshottam Lal Kaushik
Supreme Court Of India · AIR 1981 SC 547 : (1981) 1 SCALE 159 : (1981) 2 SCC 84 : (1981) 2 SCR 637
Criminal Procedure Code, 1973 (CrPC) — Section 389(3)Penal Code, 1860 (IPC) — Section 304Representation of the People Act, 1951 — Section 100(1), 36(2), 53, 66, 8
Supreme Court15 Jan 1981Partly Allowed
State of Punjab Vs Wassan Singh and Others
Supreme Court Of India · AIR 1981 SC 697 : (1981) CriLJ 410 : (1981) 1 SCALE 146 : (1981) 2 SCC 1 : (1981) SCC(Cri) 292 : (1981) 2 SCR 615
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4), 165, 342Penal Code, 1860 (IPC) — Section 149, 302, 34
Supreme Court15 Jan 1981Disposed Of
Noorulla Ghazanfarulla Vs Municipal Board of Aligarh and Others
Supreme Court Of India · AIR 1981 SC 2176 : (1982) 1 SCC 484
Supreme Court15 Jan 1981Disposed Of
Superintendent and Remembrancer of Legal Affairs, West Bengal Vs Satyen Bhowmick and Others
Supreme Court Of India · AIR 1981 SC 917 : (1981) CriLJ 341 : (1981) 1 SCALE 179 : (1981) 2 SCC 109 : (1981) SCC(Cri) 342 : (1981) 2 SCR 661
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1), 207, 251Evidence Act, 1872 — Section 126, 5General (Criminal) Rules, 1980 — Rule 308, 310
Supreme Court14 Jan 1981
Khatri and Others Vs State of Bihar and Others
Supreme Court Of India · AIR 1981 SC 928 : (1981) 1 SCALE 264 : (1981) 1 SCC 635 : (1981) SCC(Cri) 225 : (1981) 13 UJ 72
Constitution of India, 1950 — Article 21
Supreme Court14 Jan 1981Dismissed
Rajasthan Pharmaceutical Laboratory, Bangalore and Others Vs State of Karnataka
Supreme Court Of India · AIR 1981 SC 809 : (1981) 83 BOMLR 227 : (1981) CriLJ 348 : (1981) 1 SCALE 139 : (1981) 1 SCC 645 : (1981) SCC(Cri) 244 : (1981) 2 SCR 604
Drugs and Cosmetics Act, 1940 — Section 16, 18, 18A, 19, 21
Supreme Court13 Jan 1981allowed
Thakor Mulchandani Vs Assistant Secretary to the Government of Maharashtra and Others
Supreme Court Of India · AIR 1982 SC 1221 : (1982) CriLJ 1730 : (1982) 3 SCC 321
Supreme Court13 Jan 1981allowed
Ram Ashrit Ram and Others Vs State of Bihar
Supreme Court Of India · AIR 1981 SC 942 : (1981) CriLJ 484 : (1983) 1 Crimes 130 : (1982) PLJR 27 : (1981) 2 SCC 60 : (1981) SCC(Cri) 324
Criminal Procedure Code, 1973 (CrPC) — Section 144, 378, 386Penal Code, 1860 (IPC) — Section 307, 342, 396
Supreme Court13 Jan 1981Dismissed
S.A. Sundararajan Vs A.P.V. Rajendran
Supreme Court Of India · AIR 1981 SC 693 : (1981) 1 SCALE 261 : (1981) 1 SCC 719 : (1981) 2 SCR 600 : (1981) 13 UJ 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 66, Order 21 Rule 90, 47
Supreme Court13 Jan 1981Dismissed
Manmohan Vig, Delhi and Others Vs State of Haryana and Others
Supreme Court Of India · AIR 1981 SC 1035 : (1981) 1 SCALE 260 : (1981) 2 SCC 334 : (1981) 13 UJ 67
Supreme Court13 Jan 1981Allowed
Swadeshi Cotton Mills Vs Union of India (UOI)
Supreme Court Of India · AIR 1981 SC 818 : (1982) 1 CompLJ 309 : (1981) 1 SCALE 90 : (1981) 1 SCC 664 : (1981) 2 SCR 533
Criminal Procedure Code, 1973 (CrPC) — Section 133Evidence Act, 1872 — Section 106
Supreme Court13 Jan 1981Allowed
Francis Coralie Mullin Vs Administrator, Union Territory of Delhi and Others
Supreme Court Of India · AIR 1981 SC 746(1) : (1982) 52 CompCas 554 : (1981) CriLJ 306 : (1981) 1 SCALE 79 : (1981) 1 SCC 608 : (1981) SCC(Cri) 212 : (1981) 2 SCR 516
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5Constitution of India, 1950 — Article 14, 21, 22, 32, 5
Supreme Court12 Jan 1981Disposed Of
Ujjagar Singh and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 2009 : (1981) SCC 8 Supp : (1981) SCC(Cri) 606
Supreme Court12 Jan 1981allowed
State of Tamil Nadu Vs Padmavathiammal
Supreme Court Of India · AIR 1981 SC 1693 : (1981) 2 SCC 409
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 50
Supreme Court09 Jan 1981Disposed Of
Ashok Kumar and Others Vs First Additional District Judge, Nainital and Others
Supreme Court Of India · AIR 1981 SC 771 : (1981) 1 SCALE 50 : (1981) 1 SCC 427 : (1981) 2 SCR 504 : (1981) 13 UJ 76
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)