Supreme Court09 Mar 1981
Beni Shankar Sharma and Others Vs Surya Kant Sharma and Others
Supreme Court Of India · AIR 1982 SC 1533 : (1981) 3 SCC 627
Civil Procedure Code, 1908 (CPC) — Section 25
COURT ARCHIVE
Supreme Court Of India judgments
59,822 judgments · page 2,457 of 2,992
Supreme Court09 Mar 1981Dismissed
Laxmi Khandsari and Others Vs State of U.P. and Others
Supreme Court Of India · AIR 1981 SC 873 : (1981) 1 SCALE 455 : (1981) 2 SCC 600 : (1981) 3 SCR 92
Constitution of India, 1950 — Article 14, 19(1), 19(6)Essential Commodities Act, 1955 — Section 2, 3
Supreme Court09 Mar 1981Allowed
Smt. Khatoon Begum Ors. Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 1077 : (1983) 53 CompCas 244 : (1981) CriLJ 606 : (1981) 1 SCALE 507 : (1981) 2 SCC 480 : (1981) SCC(Cri) 493 : (1981) 3 SCR 137
Constitution of India, 1950 — Article 22(5), 32
Supreme Court06 Mar 1981Allowed
Ram Baochan Dubey Vs State of Maharashtra and Another
Supreme Court Of India · (1982) 3 SCC 383
Supreme Court05 Mar 1981allowed
P.C. Wadhwa Vs State of Haryana and others
Supreme Court Of India · AIR 1981 SC 1540 : (1981) 43 FLR 71 : (1981) LabIC 815 : (1981) 2 LLJ 42 : (1981) 1 SCALE 585 : (1981) 2 SCC 642 : (1981) 3 SCR 84 : (1981) 2 SLJ 700 : (1981) 13 UJ 246
All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 2Police Service (Cadre) Rules, 1954 — Rule 6Police Service (Pay) Rules, 1954 — Rule 9(6)
Supreme Court05 Mar 1981Allowed
Shiv Parsad Bhatnagar Vs State of M.P. and Another
Supreme Court Of India · AIR 1981 SC 870 : (1981) CriLJ 594 : (1981) 1 SCALE 592 : (1981) 2 SCC 456 : (1981) SCC(Cri) 489 : (1981) 3 SCR 81 : (1981) 13 UJ 310
National Security Act, 1980 — Section 12
Supreme Court03 Mar 1981allowed
Sevi and Another Vs State of Tamil Nadu and Another Koodakkal Karian alias Alagappan and Others Vs State of Tamil Nadu and Another
Supreme Court Of India · AIR 1981 SC 1230 : (1981) CriLJ 736 : (1981) SCC 43 Supp : (1981) 1 SCC 43 Supp : (1981) SCC(Cri) 679
Penal Code, 1860 (IPC) — Section 148, 302, 307, 34
Supreme Court03 Mar 1981Dismissed
Mohammad Usman Mohammad Hussain Maniyar and Others Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 1062 : (1981) CriLJ 588 : (1981) 1 SCALE 445 : (1981) 2 SCC 443 : (1981) SCC 17 Supp : (1981) SCC(Cri) 477 : (1981) 3 SCR 68
Criminal Procedure Code, 1973 (CrPC) — Section 342Explosive Substances Act, 1908 — Section 5, 5
Supreme Court02 Mar 1981Dismissed
Sadik Mian and Another Vs Ram Dhyan Hajam and Others
Supreme Court Of India · (1982) 3 SCC 372
Supreme Court02 Mar 1981Dismissed
General Government Servants Cooperative Housing Society Ltd., Agra and Others Vs Sh. Wahab Uddin and Others
Supreme Court Of India · AIR 1981 SC 866 : (1981) 1 SCALE 630 : (1981) 2 SCC 352 : (1981) 3 SCR 46 : (1981) 13 UJ 301
Constitution of India, 1950 — Article 226Land Acquisition (Companies) Rules, 1963 — Rule 4Uttar Pradesh Tenancy Act, 1939 — Section 171
Supreme Court02 Mar 1981Dismissed
Ex. Capt. Randhir Singh Dhull Vs Shri S.D. Bhambri and others
Supreme Court Of India · AIR 1981 SC 1082(2) : (1981) LabIC 585 : (1981) 1 SCALE 647 : (1981) 2 SCC 338 : (1981) 3 SCR 55 : (1981) 13 UJ 292
Constitution of India, 1950 — Article 14, 16
Supreme Court27 Feb 1981Allowed
Arti Sapru and Others Vs State of Jammu & Kashmir and Others
Supreme Court Of India · AIR 1981 SC 1009 : (1981) 1 SCALE 437 : (1981) 2 SCC 484 : (1981) 3 SCR 34 : (1981) 13 UJ 333
Constitution of India, 1950 — Article 14, 15(4), 32
Supreme Court27 Feb 1981dismissed
New India Sugar Works Vs State of Uttar Pradesh and others
Supreme Court Of India · AIR 1981 SC 998 : (1981) 1 SCALE 422 : (1981) 2 SCC 293 : (1981) 3 SCR 29 : (1981) 13 UJ 341
Supreme Court26 Feb 1981Allowed
Corporation of the City of Nagpur, Civil Lines, Nagpur and another Vs Ramchandra and others
Supreme Court Of India · AIR 1984 SC 626 : (1981) 83 BOMLR 536 : (1981) 43 FLR 78 : (1984) LabIC 179 : (1981) 2 LLJ 6 : (1981) 1 SCALE 503 : (1981) 2 SCC 714 : (1981) 3 SCR 22 : (1981) 13 UJ 316
City of Nagpur Corporation Act, 1948 — Section 59(3)Penal Code, 1860 (IPC) — Section 304
Supreme Court25 Feb 1981allowed
Ram Chander Vs State of Haryana
Supreme Court Of India · AIR 1981 SC 1036 : (1981) CriLJ 609 : (1981) 1 SCALE 428 : (1981) 3 SCC 191 : (1981) SCC(Cri) 683 : (1981) 3 SCR 12
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 172(2)Evidence Act, 1872 — Section 11, 136, 148, 165Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court25 Feb 1981Allowed
Irshad Ali Khan (Dead) by Lrs. and Others Vs State of U.P. and Others
Supreme Court Of India · AIR 1981 SC 1706 : (1981) 2 SCC 721
Supreme Court25 Feb 1981Disposed Of
Shyam Sunder Vs State of Rajasthan
Supreme Court Of India · AIR 1982 SC 1175 : (1982) CriLJ 1388 : (1981) 2 SCC 672
Supreme Court25 Feb 1981Allowed
Manazir Hussain Vs Deputy Director, Consolidation, U.P. and Others
Supreme Court Of India · AIR 1981 SC 1709 : (1981) 2 SCC 713
Supreme Court25 Feb 1981Allowed
Krishnadeo Narayan Aggarwal Vs Ram Krishan Rai
Supreme Court Of India · (1982) 3 SCC 230
Transfer of Property Act, 1882 — Section 106
Supreme Court24 Feb 1981Allowed
State of Haryana Vs Sher Singh and Others
Supreme Court Of India · AIR 1981 SC 1021 : (1981) CriLJ 714 : (1981) 1 SCALE 761 : (1981) 2 SCC 300 : (1981) SCC(Cri) 421 : (1981) 3 SCR 1
Evidence Act, 1872 — Section 103, 11Penal Code, 1860 (IPC) — Section 302, 334, 34