Supreme Court25 Mar 1981Allowed
Janeshwar Das Aggarwal Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1981 SC 1646 : (1981) 3 SCC 10 : (1981) SCC(Cri) 616
Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Supreme Court Of India judgments
59,822 judgments · page 2,455 of 2,992
Supreme Court25 Mar 1981Allowed
Dharam Pal Vs State of Uttar Pradesh Babu Lal Vs State of Uttar Pradesh
Supreme Court Of India · (1981) 1 SCALE 839 : (1981) SCC 20 Supp : (1981) SCC(Cri) 640
Penal Code, 1860 (IPC) — Section 307
Supreme Court24 Mar 1981Allowed
Kaloo etc. Vs Gauri Shankar
Supreme Court Of India · AIR 1981 SC 1455 : (1981) 3 SCC 51
Uttar Pradesh (Temporary) Control of Rent and Eviction (Amendment) Act, 1954 — Section 4Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 3(2), 3(3), 7C, 7C(1)
Supreme Court24 Mar 1981dismissed
Naunidh and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1982 SC 1299 : (1981) SCC 62 Supp
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
Supreme Court24 Mar 1981Allowed
Bhudeo Mandal and Others Vs State of Bihar
Supreme Court Of India · AIR 1981 SC 1219 : (1981) 29 BLJR 411 : (1981) CriLJ 725 : (1982) PLJR 25 : (1981) 1 SCALE 578 : (1981) 2 SCC 755 : (1981) SCC(Cri) 595 : (1981) 3 SCR 291
Penal Code, 1860 (IPC) — Section 141, 149, 304, 323, 325
Supreme Court24 Mar 1981Dismissed
Dagadu Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 1218 : (1981) 83 BOMLR 474 : (1981) CriLJ 724 : (1981) 1 SCALE 575 : (1981) 2 SCC 575 : (1981) SCC(Cri) 564 : (1981) 3 SCR 288
Criminal Procedure Code, 1973 (CrPC) — Section 384, 384, 421Penal Code, 1860 (IPC) — Section 302
Supreme Court24 Mar 1981Allowed
State of Karnataka Vs B. Raghurama Shetty and Others
Supreme Court Of India · AIR 1981 SC 1206 : (1981) 1 SCALE 571 : (1981) 2 SCC 564 : (1981) 3 SCR 280 : (1981) 47 STC 369 : (1981) 13 UJ 361
Karnataka Sales Tax Act, 1957 — Section 5, 6
Supreme Court24 Mar 1981Dismissed
Pralhad Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 1241 : (1981) CriLJ 752 : (1981) 1 SCALE 576 : (1981) SCC 26 Supp : (1981) SCC(Cri) 646 : (1981) 13 UJ 270
Penal Code, 1860 (IPC) — Section 302
Supreme Court23 Mar 1981Dismissed
Jaswant Singh and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · (1982) 3 SCC 481
Supreme Court18 Mar 1981Allowed
S.T.O., Sector II, Kanpur and Others Vs Jwala Prasad, (Dead) by Lrs.
Supreme Court Of India · (1981) 4 SCC 504
Supreme Court18 Mar 1981Allowed
Chandubhai Shanabhai Parmar Vs State of Gujarat
Supreme Court Of India · AIR 1982 SC 1022 : (1982) CriLJ 987 : (1981) SCC 46 Supp : (1981) SCC(Cri) 682
Penal Code, 1860 (IPC) — Section 302, 326, 34
Supreme Court18 Mar 1981
Muniappan Vs State of Tamil Nadu
Supreme Court Of India · AIR 1981 SC 1220 : (1981) CriLJ 726 : (1981) 3 SCC 11 : (1981) SCC(Cri) 617 : (1981) 3 SCR 270
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 354(3)Penal Code, 1860 (IPC) — Section 302
Supreme Court18 Mar 1981Disposed Of
Kishanlal Biharilal Maheshwari and Others Vs Ramrao Hanumant Rao Patil and Another
Supreme Court Of India · AIR 1981 SC 1183 : (1981) 3 SCC 20 : (1981) 13 UJ 313
Supreme Court18 Mar 1981Allowed
Harish Pahwa Vs State of U. P. and Others
Supreme Court Of India · (1981) ACR 281 : AIR 1981 SC 1126 : (1981) CriLJ 750 : (1981) 1 SCALE 704 : (1981) 2 SCC 710 : (1981) SCC(Cri) 589 : (1981) 3 SCR 276
Constitution of India, 1950 — Article 226
Supreme Court17 Mar 1981Dismissed
Boya Narasimhudu Vs State of Andhra Pradesh
Supreme Court Of India · (1981) 4 SCC 506 : (1981) SCC(Cri) 862
Penal Code, 1860 (IPC) — Section 302
Supreme Court17 Mar 1981Dismissed
Raghbir Vs State of Haryana
Supreme Court Of India · (1981) CriLJ 1497(1) : (1981) 3 SCC 170 : (1981) SCC(Cri) 667
Criminal Procedure Code, 1973 (CrPC) — Section 27Penal Code, 1860 (IPC) — Section 302
Supreme Court17 Mar 1981dismissed
State of Punjab and Others Vs Mulakh Raj Nand Lal
Supreme Court Of India · AIR 1982 SC 1194 : (1981) 3 SCC 129 : (1982) 50 STC 101
Punjab General Sales Tax Act, 1948 — Section 5(1A)
Supreme Court17 Mar 1981Dismissed
Ku. Sonia Bhatia Vs State of U.P. and Others
Supreme Court Of India · AIR 1981 SC 1274 : (1981) 1 SCALE 491 : (1981) 2 SCC 585 : (1981) 3 SCR 239 : (1981) 13 UJ 521
Contract Act, 1872 — Section 2Transfer of Property Act, 1882 — Section 122, 5Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(6)
Supreme Court17 Mar 1981
Suresh Vs State of U.P.
Supreme Court Of India · AIR 1981 SC 1122 : (1981) CriLJ 746 : (1981) 1 SCALE 543 : (1981) 2 SCC 569 : (1981) SCC(Cri) 559 : (1981) 3 SCR 259 : (1981) 13 UJ 784
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 484(2)Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court17 Mar 1981Dismissed
Gayasi Vs State of U.P.
Supreme Court Of India · AIR 1981 SC 1160 : (1981) CriLJ 883 : (1981) 1 SCALE 579 : (1981) 2 SCC 712 : (1981) SCC(Cri) 590 : (1981) 3 SCR 268
Penal Code, 1860 (IPC) — Section 302, 307, 34