Supreme Court14 Apr 1981Allowed
Rajaram Govind Gavade Vs State of Maharashtra
Supreme Court Of India · AIR 1982 SC 31 : (1982) CriLJ 157 : (1982) 3 SCC 225
Penal Code, 1860 (IPC) — Section 300, 302
COURT ARCHIVE
Supreme Court Of India judgments
59,823 judgments · page 2,453 of 2,992
Supreme Court14 Apr 1981Disposed Of
Mulk Raj Batra and Others Vs District Judge, Dehra Dun and Others
Supreme Court Of India · AIR 1982 SC 24 : (1982) 3 SCC 233
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Supreme Court10 Apr 1981Dismissed
State of U.P. and Another Vs Ram Gopal Shukla
Supreme Court Of India · AIR 1981 SC 1041 : (1981) 3 SCC 1
Constitution of India, 1950 — Article 14, 16, 226, 309Uttar Pradesh Adheenasth Rajaswa Karyakari (Tehsildar) Sewa Rules, 1966 — Rule 10, 5, 6, 7, 8Uttar Pradesh Promotion by Selection in Consultation with Public Service C
Supreme Court10 Apr 1981allowed
Bal Ram Prasad Rawat and Others Vs State of U.P. and Others
Supreme Court Of India · AIR 1981 SC 1575 : (1981) 3 SCC 249
Constitution of India, 1950 — Article 136, 226Uttar Pradesh Promotion by Selection in Consultation with Public Service Commission (Procedure) Rules, 1970 — Rule 7A, 7BUttar Pradesh Public Services (Tribunal) Act, 1976 &md
Supreme Court10 Apr 1981Disposed Of
Jethabhai Khatau and Co. Vs Luxmi Narayan Cotton Mills Ltd. and Others
Supreme Court Of India · AIR 1981 SC 1201 : (1981) 1 SCALE 800 : (1981) 3 SCC 61 : (1981) 3 SCR 449 : (1981) 13 UJ 497
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
Supreme Court10 Apr 1981Disposed Of
Kesho Nath Khurana Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1982 SC 1177 : (1981) SCC 38 Supp : (1981) SCC(Cri) 674
Supreme Court10 Apr 1981Disposed Of
Umrao Singh Vs State of Haryana
Supreme Court Of India · AIR 1981 SC 1723 : (1981) CriLJ 1704 : (1981) 3 SCC 91 : (1981) SCC(Cri) 649
Supreme Court08 Apr 1981allowed
Sheo Dayal Sinha and others Vs State of Bihar and others
Supreme Court Of India · AIR 1981 SC 1543 : (1981) PLJR 540 : (1982) 1 SCC 373 : (1981) 13 UJ 324
Constitution of India, 1950 — Article 14, 16
Supreme Court07 Apr 1981Dismissed
Hindustan Brown Boveri Ltd. Vs State of Gujarat
Supreme Court Of India · AIR 1981 SC 1055 : (1981) 1 SCALE 607 : (1981) 2 SCC 743 : (1981) 3 SCR 435 : (1981) 47 STC 376 : (1981) 13 UJ 547
Gujarat Sales Tax Act, 1969 — Section 12, 13, 13(1)(B), 16, 2(33)Gujarat Sales Tax Rules, 1970 — Rule 24(4)
Supreme Court07 Apr 1981allowed
Wealth Tax Officer, Calicut Vs C.K. Mammed Kayi (since deceased) through his Lrs, Shri T.M. Pocker and Others
Supreme Court Of India · AIR 1981 SC 1269 : (1981) 21 CTR 345 : (1981) 129 ITR 307 : (1981) 1 SCALE 620 : (1981) 3 SCC 23 : (1981) 3 SCR 358 : (1981) 13 UJ 327
Constitution of India, 1950 — Article 14Expenditure Tax Act, 1957 — Section 3General Clauses Act, 1897 — Section 13(2)
Supreme Court07 Apr 1981Allowed
Ahmed Ibrahim Sahigra Dhoraji Vs Commissioner of Wealth Tax, Gujarat
Supreme Court Of India · AIR 1981 SC 1562 : (1981) 21 CTR 356 : (1981) 129 ITR 314 : (1981) 1 SCALE 694 : (1981) 3 SCC 77 : (1981) 3 SCR 402
Finance Act, 1965 — Section 68, 68(1), 68(2), 68(3), 68(4)Income Tax Act, 1922 — Section 3Income Tax Act, 1961 — Section 4
Supreme Court07 Apr 1981Dismissed
Barendra Prasad Ray and Others Vs Income Tax Officer, ''A'' Ward, Foreign Section and Others
Supreme Court Of India · AIR 1981 SC 1047 : (1981) 22 CTR 157 : (1981) 129 ITR 295 : (1981) 1 SCALE 949 : (1981) 2 SCC 693 : (1981) 3 SCR 387 : (1981) 6 TAXMAN 19 : (1981) 13 UJ 873
Partnership Act, 1932 — Section 2
Supreme Court07 Apr 1981Dismissed
Commissioner of Wealth Tax, Amritsar Vs Suresh Seth
Supreme Court Of India · AIR 1981 SC 1106 : (1981) 21 CTR 349 : (1981) 129 ITR 328 : (1981) 1 SCALE 729 : (1981) 2 SCC 790 : (1981) 3 SCR 419 : (1981) 13 UJ 555
Constitution of India, 1950 — Article 136, 20(1)General Clauses Act, 1897 — Section 6Mines Act, 1923 — Section 39
Supreme Court07 Apr 1981Dismissed
Commissioner of Income Tax, Gujarat-III, Ahmedabad Vs Ahmedabad Rana Caste Association
Supreme Court Of India · AIR 1982 SC 32 : (1983) 140 ITR 1 : (1982) 2 SCC 542
Income Tax Act, 1961 — Section 11
Supreme Court07 Apr 1981Allowed
M.M. Quasim Vs Manohar Lal Sharma and others
Supreme Court Of India · AIR 1981 SC 1113 : (1981) 1 SCALE 747 : (1981) 3 SCC 36 : (1981) 3 SCR 367 : (1981) 13 UJ 396
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 2Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
Supreme Court06 Apr 1981Disposed Of
State of Uttar Pradesh Vs Shiv Charan Sharma and Others Ashok Kumar and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 1722 : (1981) 3 SCALE 1369 : (1981) SCC 85 Supp : (1981) 13 UJ 348
Supreme Court06 Apr 1981Disposed Of
Dr. (Mrs.) Veena Kapoor Vs Shri Varinder Kumar Kapoor
Supreme Court Of India · AIR 1982 SC 792 : (1981) 3 SCC 92 : (1981) SCC(Cri) 650
Supreme Court03 Apr 1981Allowed
Harkaran Das Mangilal and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 1734 : (1981) 3 SCC 124
Supreme Court03 Apr 1981Dismissed
Sone Lal and Others Vs State of U.P.
Supreme Court Of India · (1981) ACR 222 : AIR 1981 SC 1379 : (1981) CriLJ 1027 : (1981) 1 SCALE 604 : (1981) 2 SCC 531 : (1981) SCC(Cri) 556 : (1981) 3 SCR 352
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
Supreme Court02 Apr 1981Dismissed
State of Punjab Vs Sarwan Singh
Supreme Court Of India · AIR 1981 SC 1054 : (1981) CriLJ 722 : (1981) 83 PLR 457 : (1981) 1 SCALE 619 : (1981) 3 SCC 34 : (1981) SCC(Cri) 625 : (1981) 3 SCR 349
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 469, 469(1)Penal Code, 1860 (IPC) — Section 406, 408