Supreme Court06 May 1981Disposed Of
Kadra Pahadiya and Others Vs State of Bihar
Supreme Court Of India · (1983) 2 SCC 104
COURT ARCHIVE
Supreme Court Of India judgments
59,823 judgments · page 2,451 of 2,992
Supreme Court06 May 1981Dismissed
State of Maharashtra Vs Wasudeo Ramchandra Kaidalwar
Supreme Court Of India · AIR 1981 SC 1186 : (1981) 83 BOMLR 530 : (1981) CriLJ 884 : (1981) 1 SCALE 819 : (1981) 3 SCC 199 : (1981) SCC(Cri) 690 : (1981) 3 SCR 675
Evidence Act, 1872 — Section 106Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)
Supreme Court06 May 1981Dismissed
Sheth Dahyabhai Chimanlal (Dead) by Lrs. Vs Sheth Ambalal Himatlal
Supreme Court Of India · AIR 1981 SC 1556 : (1981) 1 SCALE 813 : (1981) 3 SCC 644 : (1981) 13 UJ 578
COMPANIES ACT, 1956 — Section 150, 153, 154
Supreme Court06 May 1981Dismissed
Mathura Electric Supply Company Limited Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1981 SC 1526 : (1981) 42 FLR 386 : (1981) 1 SCALE 809 : (1981) 3 SCC 623 : (1981) 13 UJ 441
Industrial Disputes Act, 1947 — Section 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(1), 4
Supreme Court05 May 1981Allowed
Govind Sharan Aggarwal Vs Pt. Hardeo Sharma Trivedi
Supreme Court Of India · (1983) 2 SCC 268
Supreme Court05 May 1981Disposed Of
Divisional Forest Officer Vs Bishwanath Tea Co. Ltd.
Supreme Court Of India · AIR 1981 SC 1368 : (1981) 1 SCALE 771 : (1981) 3 SCC 238 : (1981) 3 SCR 662 : (1981) 13 UJ 470
Constitution of India, 1950 — Article 19, 19(1), 226
Supreme Court05 May 1981Allowed
State of Uttar Pradesh Vs Suresh alias Chhavan and Others
Supreme Court Of India · AIR 1982 SC 1076 : (1982) CriLJ 850 : (1981) 3 SCC 635 : (1981) SCC(Cri) 774
Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court04 May 1981Dismissed
Mst. L.M.S. Ummu Saleema Vs Shri B.B. Gujaral and Anr
Supreme Court Of India · AIR 1981 SC 1191 : (1983) 53 CompCas 312 : (1981) 1 SCALE 843 : (1981) 3 SCC 317 : (1981) SCC(Cri) 720 : (1981) 3 SCR 647 : (1981) 13 UJ 487
Constitution of India, 1950 — Article 32Evidence Act, 1872 — Section 114, 16
Supreme Court04 May 1981Partly Allowed
Gokul Parashram Patil Vs State of Maharashtra
Supreme Court Of India · AIR 1981 SC 1441 : (1981) CriLJ 1033 : (1981) 3 SCC 331 : (1981) SCC(Cri) 731 : (1981) 3 SCR 658
Penal Code, 1860 (IPC) — Section 300, 302, 304
Supreme Court01 May 1981Dismissed
Sewakram Sobhani Vs R.K. Karanjia Chief Editor, Weekly Blitz and Others
Supreme Court Of India · AIR 1981 SC 1514 : (1981) CriLJ 894 : (1981) 1 SCALE 851 : (1981) 3 SCC 208 : (1981) SCC(Cri) 698 : (1981) 3 SCR 627
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 251, 397, 401, 482, 91Penal Code, 1860 (IPC) — Section 499, 500, 501, 52
Supreme Court01 May 1981Disposed Of
Asghar Khan and Others Vs State of Uttar Pradesh
Supreme Court Of India · (1981) ACR 253 : AIR 1981 SC 1697 : (1981) 1 SCALE 759 : (1981) SCC 78 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 397(1), 397(2), 397(3), 398
Supreme Court30 Apr 1981Allowed
M. Kalyanasundaram and Another Vs M. Karunanidhi
Supreme Court Of India · (1981) ACR 439 : AIR 1981 SC 1416 : (1981) 3 SCC 576 : (1981) SCC(Cri) 758
Supreme Court29 Apr 1981ALLOWED
Commissioner of Income Tax, Bombay Vs Nirlon Synthetics Fibres and Chemicals Ltd.
Supreme Court Of India · AIR 1981 SC 1524 : (1981) 130 ITR 14 : (1981) 1 SCALE 745 : (1981) 3 SCC 152 : (1981) 6 TAXMAN 27 : (1981) 13 UJ 436
Companies (Profits) Surtax Act, 1964 — Section 16(1)Income Tax Act, 1961 — Section 263, 33(1), 80(1)
Supreme Court29 Apr 1981Allowed
J.K. Synthetics Ltd. Vs Commissioner of Income Tax, Kanpur
Supreme Court Of India · AIR 1981 SC 1547 : (1981) 24 CTR 357 : (1981) 130 ITR 23 : (1981) 1 SCALE 727 : (1981) 3 SCC 154 : (1981) 13 UJ 469
Income Tax Act, 1961 — Section 256(2), 263
Supreme Court28 Apr 1981Allowed
Hasmat Rai and Another Vs Raghunath Prasad
Supreme Court Of India · AIR 1981 SC 1711 : (1981) MPLJ 610 : (1981) 1 SCALE 714 : (1981) 3 SCC 103 : (1981) 3 SCR 605 : (1981) 13 UJ 477
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, 100, 36, 96Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 18
Supreme Court28 Apr 1981Dismissed
Ayodhya Dube and Others Vs Ram Sumer Singh
Supreme Court Of India · AIR 1981 SC 1415 : (1981) CriLJ 1016 : (1981) 1 SCALE 811 : (1981) SCC 83 Supp
Penal Code, 1860 (IPC) — Section 147, 149, 302
Supreme Court24 Apr 1981dismissed
Lajpat Rai and Others Vs State of Punjab and Others
Supreme Court Of India · AIR 1981 SC 1401 : (1981) 1 SCALE 930 : (1981) 3 SCC 94 : (1981) 3 SCR 590
Punjab Security of Land Tenures Act, 1953 — Section 5(1), 5B, 5B(1), 5B(2)Punjab Security of Land Tenures Rules, 1953 — Rule 3Punjab Security of Land Tenures Rules, 1956 — Rule 4
Supreme Court24 Apr 1981ALLOWED
Sagir Ahmad Vs IV Additional District Judge, Agra and Others
Supreme Court Of India · AIR 1982 SC 790 : (1982) 3 SCC 215
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
Supreme Court24 Apr 1981Allowed
Chetumal Vs State of Madhya Pradesh and Anr
Supreme Court Of India · (1981) ACR 225 : AIR 1981 SC 1387 : (1981) CriLJ 1009 : (1981) 3 SCC 72 : (1981) SCC(Cri) 632
Prevention of Food Adulteration Act, 1954 — Section 13(3)
Supreme Court24 Apr 1981Dismissed
Naresh and Others Vs State of Uttar Pradesh
Supreme Court Of India · (1981) ACR 285 : AIR 1981 SC 1385 : (1981) CriLJ 1044 : (1981) 1 SCALE 807 : (1981) 3 SCC 74 : (1981) SCC(Cri) 631
Criminal Procedure Code, 1973 (CrPC) — Section 362Penal Code, 1860 (IPC) — Section 149, 302, 304