Supreme Court30 Jul 1981Disposed Of
State of Haryana and Others Vs Krishna Rice Mills
Supreme Court Of India · AIR 1982 SC 1106 : (1981) 4 SCC 148 : (1983) 52 STC 1
COURT ARCHIVE
Supreme Court Of India judgments
59,825 judgments · page 2,449 of 2,992
Supreme Court29 Jul 1981Disposed Of
Jasbir Singh Dhillon Vs Union of India and others
Supreme Court Of India · AIR 1981 SC 1765 : (1981) LabIC 1579 : (1981) 3 SCC 595 : (1981) 13 UJ 704
Supreme Court29 Jul 1981
Bhaichand Ratanshi Vs Laxmishanker Tribhoyan
Supreme Court Of India · AIR 1981 SC 1690 : (1981) 22 GLR 1063 : (1981) 3 SCALE 1114 : (1981) 3 SCC 502 : (1982) 1 SCR 153 : (1981) 13 UJ 588
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court29 Jul 1981Dismissed
Allahabad District Cooperative Limited Vs Hanuman Dutt Tewari
Supreme Court Of India · AIR 1982 SC 120(1) : (1981) 4 SCC 431
Uttar Pradesh Co-operative Societies Act, 1965 — Section 70
Supreme Court28 Jul 1981dismissed
KAVITA W/O SUNDER SHANKARDAS DEVIDASANI ETC. Vs State of Maharashtra and Others
Supreme Court Of India · AIR 1981 SC 1641 : (1983) 53 CompCas 384 : (1981) 3 SCALE 1117 : (1981) 3 SCC 558 : (1981) SCC(Cri) 808 : (1982) 1 SCR 138
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 166(2), 166(3), 21, 22(1), 22(4)Maharashtra Government Rules of Business, 1975 — Rul
Supreme Court28 Jul 1981Dismissed
Rajendra Prashad Vs State of Uttar Pradesh and Another
Supreme Court Of India · AIR 1982 SC 1256 : (1982) CriLJ 1741 : (1981) 4 SCC 558 : (1981) SCC(Cri) 870
Supreme Court28 Jul 1981Dismissed
Hindustan Aluminium Corporation Ltd. Vs State of Uttar Pradesh and Another
Supreme Court Of India · AIR 1981 SC 1649 : (1983) 13 ELT 1656 : (1981) 3 SCALE 1130 : (1981) 3 SCC 578 : (1982) 1 SCR 129 : (1981) 48 STC 411 : (1981) 13 UJ 605
Supreme Court28 Jul 1981Dismissed
T.D. Subramaniam alias Satyapalan Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1982 SC 776 : (1982) LabIC 442 : (1981) 4 SCC 150 : (1982) 2 SLJ 20
Supreme Court27 Jul 1981
K.P.S. Gill and Others Vs Parthajoy Das and Others
Supreme Court Of India · (1982) 3 SCC 480
Supreme Court27 Jul 1981Disposed Of
Reserve Bank of India, Bombay Vs C.T. Dighe and Others
Supreme Court Of India · AIR 1981 SC 1699 : (1981) 43 FLR 278 : (1981) LabIC 1103 : (1981) 2 LLJ 223 : (1981) 3 SCALE 1105 : (1981) 3 SCC 545 : (1982) 1 SCR 107 : (1981) 2 SLJ 292 : (1981) 13 UJ 861
Industrial Disputes Act, 1947 — Section 10, 33, 33(1)
Supreme Court27 Jul 1981Allowed
Bimal Chand Jain Vs Sri Gopal Agarwal
Supreme Court Of India · AIR 1981 SC 1657 : (1982) 2 SCALE 1384 : (1981) 3 SCALE 1099 : (1981) 3 SCC 486 : (1982) 1 SCR 124
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5(1), Order 15 Rule 5(2)
Supreme Court24 Jul 1981allowed
Prakash Amichand Shah Vs State of Gujarat
Supreme Court Of India · AIR 1981 SC 1597 : (1981) 3 SCALE 1084 : (1981) 3 SCC 508 : (1982) 1 SCR 81 : (1981) 13 UJ 632
Bombay Town Planning Act, 1954 — Section 2(2), 32(1), 34, 69, 71Bombay Town Planning Rules, 1955 — Rule 17Land Acquisition Act, 1894 — Section 23(1)
Supreme Court24 Jul 1981allowed
Santoshi Tel Utpadak Kendra Vs Deputy Commissioner of Sales Tax and another
Supreme Court Of India · AIR 1981 SC 1617(2) : (1983) 13 ELT 1651 : (1981) 3 SCALE 1094 : (1981) 3 SCC 466 : (1982) 1 SCR 97 : (1981) 48 STC 248 : (1981) 13 UJ 810
Bombay Sales Tax Act, 1959 — Section 55(2), 55(6), 57(1)Income Tax Act, 1961 — Section 251(1)
Supreme Court24 Jul 1981Allowed
Dr. R.V. Murthy Vs State of Karnataka
Supreme Court Of India · AIR 1982 SC 677 : (1981) 4 SCC 157
Criminal Procedure Code, 1973 (CrPC) — Section 482
Supreme Court24 Jul 1981Allowed
State of Bihar Vs Gulab Chand Prasad
Supreme Court Of India · AIR 1982 SC 58 : (1982) CriLJ 198 : (1982) PLJR 12 : (1981) 4 SCC 248 : (1981) SCC(Cri) 827
Essential Commodities Act, 1955 — Section 3Penal Code, 1860 (IPC) — Section 420, 471
Supreme Court24 Jul 1981Dismissed
Jayendra and another Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1982 SC 685 : (1982) CriLJ 1000 : (1981) 4 SCC 149 : (1981) SCC(Cri) 809
Uttar Pradesh Children Act, 1951 — Section 2(4), 27
Supreme Court23 Jul 1981dismissed
Syed Asadullah Kazmi Vs Additional District Judge, Allahabad and others
Supreme Court Of India · AIR 1981 SC 1724 : (1981) 3 SCALE 1097 : (1981) 3 SCALE 1092 : (1981) 3 SCC 483 : (1982) 1 SCR 77 : (1981) 13 UJ 610
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22, 24
Supreme Court23 Jul 1981Dismissed
Assessing Authority-cum-excise and Taxation Officer, Gurgaon and Another Vs East India Cotton Mfg. Co. Ltd., Faridabad
Supreme Court Of India · AIR 1981 SC 1610 : (1981) 3 SCALE 1067 : (1981) 3 SCC 531 : (1982) 1 SCR 55 : (1981) 48 STC 239 : (1981) 13 UJ 688
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12, 13Central Sales Tax Act, 1956 — Section 10, 10, 8(1), 8(3)
Supreme Court23 Jul 1981Allowed
K. Jagannadha Rao Vs State of Andhra Pradesh and others
Supreme Court Of India · AIR 1981 SC 1519 : (1981) LabIC 1096 : (1981) 2 LLJ 252 : (1981) 3 SCALE 1079 : (1981) 3 SCC 604 : (1982) 1 SCR 69 : (1981) 2 SLJ 234 : (1981) 13 UJ 601
Andhra Pradesh Police Service Rules, 1966 — Rule 2, 3Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 3(15), 33Constitution of India, 1950 — Article 16, 309
Supreme Court22 Jul 1981Allowed
Assistant Collector, Central Excise, Bangalore Vs C. Fernandes and Others
Supreme Court Of India · (1982) 3 SCC 512
Evidence Act, 1872 — Section 24, 25