Supreme Court22 Jul 1981Dismissed
Valiammal Rangarao Ramachar Vs Muthukumaraswamy Gounder and another
Supreme Court Of India · (1982) 3 SCC 508
COURT ARCHIVE
Supreme Court Of India judgments
59,825 judgments · page 2,450 of 2,992
Supreme Court22 Jul 1981allowed
Firestone Tyre and Rubber Company of India (P) Ltd. Vs Workmen Employed, represented by Firestone Tyre Employees'' Union
Supreme Court Of India · AIR 1981 SC 1626 : (1981) 43 FLR 258 : (1981) LabIC 1110 : (1981) 2 LLJ 218 : (1981) 3 SCALE 1075 : (1981) 3 SCC 451 : (1982) 1 SCR 20 : (1981) 2 SLJ 422 : (1981) 13 UJ 624
Industrial Disputes Act, 1947 — Section 10(2), 10(4), 33(2), 33(3)
Supreme Court22 Jul 1981Disposed Of
Shri Bileshwar Khand Udyog Khedut Sahakari Mandali Ltd., Kodinar Vs Khand Udyog Kamdar Mandal, Kodinar
Supreme Court Of India · AIR 1981 SC 1640 : (1981) 43 FLR 329 : (1981) 22 GLR 1069 : (1981) 2 LLJ 250 : (1981) 3 SCALE 1058 : (1981) 3 SCC 500 : (1981) 13 UJ 701
Bombay Industrial Relations Act, 1946 — Section 3(13), 42(2)
Supreme Court22 Jul 1981Dismissed
Brooke Bond India Ltd. Vs The Workmen
Supreme Court Of India · AIR 1981 SC 1660 : (1981) 43 FLR 266 : (1981) LabIC 1117 : (1981) 2 LLJ 184 : (1981) 3 SCALE 1041 : (1981) 3 SCC 493 : (1982) 1 SCR 29 : (1981) 13 UJ 815
Industrial Disputes (Bombay) Rules, 1957 — Rule 62, 62(2)Industrial Disputes (Central) Rules, 1957 — Rule 58, 58(2)Industrial Disputes Act, 1947 — Section 10(1), 18(1), 2
Supreme Court22 Jul 1981Dismissed
South India Viscose Ltd. Vs State of Tamil Nadu
Supreme Court Of India · AIR 1981 SC 1604 : (1981) 3 SCALE 1049 : (1981) 3 SCC 457 : (1982) 1 SCR 44 : (1981) 48 STC 232 : (1981) 13 UJ 682
Central Sales Tax Act, 1956 — Section 3(a)
Supreme Court22 Jul 1981Dismissed
F.R. Jesuratnam Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 1595 : (1981) 43 FLR 264 : (1981) 2 LLJ 195 : (1981) 3 SCALE 1056 : (1981) 3 SCC 525 : (1982) 1 SCR 40 : (1981) 2 SLJ 239 : (1981) 13 UJ 630
Air Force Act, 1950 — Section 65, 73
Supreme Court21 Jul 1981dismissed
Asa Ram Vs Union of India (UOI)
Supreme Court Of India · AIR 1981 SC 1634 : (1981) 3 SCALE 1055 : (1981) 3 SCC 501 : (1981) 13 UJ 703
Evacuee Interest (Separation) Act, 1951 — Section 9(2)
Supreme Court21 Jul 1981Partly Allowed
Beharilal Ramcharan Vs Income Tax Officer, Special Circle ''B'' Ward, Kanpur and Another
Supreme Court Of India · AIR 1981 SC 1585 : (1981) 24 CTR 116 : (1981) 131 ITR 129 : (1981) 3 SCALE 1059 : (1981) 3 SCC 473 : (1982) 1 SCR 1 : (1981) 6 TAXMAN 69 : (1981) 13 UJ 935
Income Tax Act, 1961 — Section 222, 223, 224, 225, 226(3)
Supreme Court21 Jul 1981dismissed
Firm Ramdeo Onkarmal and Another Vs State of U.P. and Anr
Supreme Court Of India · (1981) ACR 364 : AIR 1981 SC 1582 : (1981) CriLJ 1309 : (1981) 3 SCALE 1046 : (1981) 3 SCC 489 : (1982) 1 SCR 14
Criminal Procedure Code, 1973 (CrPC) — Section 435Forward Contracts (Regulation) Act, 1952 — Section 18(3)
Supreme Court20 Jul 1981Disposed Of
State of Maharashtra Vs Vithal Rao Pritirao Chawan
Supreme Court Of India · AIR 1982 SC 1215 : (1981) 4 SCC 129 : (1981) SCC(Cri) 807
Supreme Court20 Jul 1981Disposed Of
Sahkari Ganna Vikas Samiti Ltd. Vs Mahabir Sugar Mills (P) Ltd.
Supreme Court Of India · AIR 1982 SC 119 : (1981) 4 SCC 158
Limitation Act, 1963 — Section 5
Supreme Court06 Jun 1981Disposed Of
V.M. Tarkunde Vs Union of India (UOI) and Others
Supreme Court Of India · (1981) 1 SCALE 925 : (1981) 1 SCALE 848 : (1983) 1 SCC 428
Constitution of India, 1950 — Article 224(1)
Supreme Court12 May 1981Allowed
Sunil Dutt Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1982 SC 53 : (1982) CriLJ 193 : (1982) 3 SCC 405
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 21, 22(5)
Supreme Court08 May 1981Disposed Of
Jamnaprasad Kanhaiyalal Vs Commissioner of Income Tax, M.P., Bhopal
Supreme Court Of India · AIR 1981 SC 1759 : (1981) 23 CTR 146 : (1981) 130 ITR 244 : (1981) 3 SCC 441 : (1981) 3 SCR 849
Finance Act, 1965 — Section 24, 24(1), 24(3), 24(6), 24(8)Income Tax Act, 1961 — Section 139, 256, 257, 68Voluntary Disclosure of Income and Wealth Act, 1976 — Section 18
Supreme Court08 May 1981Disposed Of
Smita Johnbhai Master and Others Vs State of Gujarat and Others
Supreme Court Of India · AIR 1981 SC 1633 : (1982) 1 GLR 169 : (1981) 1 SCALE 832 : (1981) 4 SCC 542 : (1981) 13 UJ 434
Supreme Court08 May 1981Dismissed
S.S. Moghe and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1981 SC 1495(1) : (1981) 43 FLR 297 : (1981) LabIC 861 : (1981) 2 LLJ 198 : (1981) 1 SCALE 891 : (1981) 3 SCC 271 : (1981) 3 SCR 875 : (1981) 2 SLJ 6
Aviation Research Center (Technical) Services Rules, 1976 — Rule 12, 6(1), 6(2), 6(6), 7Constitution of India, 1950 — Article 14, 16, 226, 26(7), 309
Supreme Court08 May 1981Dismissed
Allied Transport Company and Others Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1981 SC 1639 : (1981) 1 SCALE 838 : (1981) 4 SCC 513 : (1981) 13 UJ 444
Motor Vehicles Act, 1939 — Section 68
Supreme Court08 May 1981Dismissed
S.S. Dhanoa Vs Municipal Corporation, Delhi and Others
Supreme Court Of India · AIR 1981 SC 1395 : (1981) CriLJ 871 : (1981) 43 FLR 272 : (1981) 2 LLJ 231 : (1981) 2 LLJ 230 : (1981) 1 SCALE 919 : (1981) 3 SCC 431 : (1981) SCC(Cri) 733 : (1981) 3 SCR 864 : (1981) 13 UJ 803
All India Services (Conduct) Rules, 1968 — Rule 2All India Services (Discipline and Appeal) Rules, 1969 — Rule 2Bombay Co-operative Societies Act, 1925 — Section 10, 23
Supreme Court07 May 1981allowed
State of Karnataka Vs Krishna Bhima Walvakar and Another
Supreme Court Of India · AIR 1981 SC 1468 : (1981) CriLJ 867 : (1981) 1 SCALE 913 : (1981) 3 SCC 301 : (1981) SCC(Cri) 714 : (1981) 3 SCR 829
Essential Commodities Act, 1955 — Section 3, 6
Supreme Court07 May 1981
Jagrup Singh Vs State of Haryana
Supreme Court Of India · AIR 1981 SC 1552 : (1981) CriLJ 1136 : (1981) 3 SCALE 1807 : (1981) 3 SCC 616 : (1981) SCC(Cri) 768 : (1981) 3 SCR 839 : (1981) 13 UJ 820
Penal Code, 1860 (IPC) — Section 300, 302, 304, 4