Supreme Court02 Apr 1981allowed
Kake Singh Alias Surendra Singh Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1982 SC 1021 : (1982) CriLJ 986 : (1981) SCC 25 Supp : (1981) SCC(Cri) 645
Penal Code, 1860 (IPC) — Section 302, 304, 326
COURT ARCHIVE
Supreme Court Of India judgments
59,823 judgments · page 2,454 of 2,992
Supreme Court02 Apr 1981Dismissed
Atma Singh and Others Vs State of Punjab and Others
Supreme Court Of India · AIR 1981 SC 1173 : (1981) 1 SCALE 566 : (1981) 2 SCC 657 : (1981) 3 SCR 340 : (1981) 13 UJ 356
Election Rules, 1952 — Rule 8, 8Municipalities Rules, 1972 — Rule 3, 4, 6Punjab Municipal Act, 1911 — Section 13(2), 13(3), 5(3), 5(5)
Supreme Court02 Apr 1981Allowed
Mohd. Zakir Vs Delhi Administration and Others
Supreme Court Of India · AIR 1982 SC 696 : (1982) CriLJ 611 : (1982) 3 SCC 216
Constitution of India, 1950 — Article 22
Supreme Court01 Apr 1981Dismissed
Ramrai Mahadev Nayak and Another Vs State of Maharashtra
Supreme Court Of India · (1981) AIR 1776(1) : (1981) 3 SCC 90 : (1981) SCC(Cri) 648
Supreme Court01 Apr 1981Disposed Of
Special Land Acquisition Officer, Bangalore Vs Abdul Basith
Supreme Court Of India · AIR 1981 SC 1482 : (1981) 3 SCC 125 : (1981) 13 UJ 346
Land Acquisition Act, 1894 — Section 23
Supreme Court31 Mar 1981Disposed Of
Ram Narayan Singh and Another Vs State of Uttar Pradesh
Supreme Court Of India · (1981) 2 SCC 757 : (1981) SCC(Cri) 597
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 9
Supreme Court31 Mar 1981Allowed
Wakil Singh and Others Vs State of Bihar
Supreme Court Of India · AIR 1981 SC 1392 : (1981) CriLJ 1014 : (1982) PLJR 83 : (1981) 1 SCALE 925 : (1981) SCC 28 Supp : (1981) SCC(Cri) 634
Criminal Procedure Code, 1973 (CrPC) — Section 379, 386Penal Code, 1860 (IPC) — Section 396
Supreme Court31 Mar 1981Allowed
Mohar Singh and Others Vs State of Punjab
Supreme Court Of India · AIR 1981 SC 1578 : (1981) CriLJ 998 : (1981) SCC 18 Supp : (1981) 1 SCC 18 Supp : (1981) SCC(Cri) 638
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court31 Mar 1981Allowed
Lala Data Ram Gupta Vs Hari Krishan and others
Supreme Court Of India · AIR 1981 SC 1535 : (1981) 1 SCALE 927 : (1981) 3 SCC 16 : (1981) 13 UJ 375
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29
Supreme Court30 Mar 1981Dismissed
Y.R.S. Rao Vs Deputy Director of Agriculture, Karimnagar, Andhra Pradesh and Others
Supreme Court Of India · (1991) LabIC 1650 : (1983) 3 SCC 38
Insecticides Act, 1968 — Section 24(3)
Supreme Court30 Mar 1981Allowed
Raj Bishambhar Vs State of Uttar Pradesh
Supreme Court Of India · (1983) 1 SCC 375
Supreme Court30 Mar 1981dismissed
S. Munishamappa Vs B. Venkatarayappa and others B. Venkatarayappa Vs T.A. Kempagowda
Supreme Court Of India · AIR 1981 SC 1177 : (1981) 1 SCALE 655 : (1981) 3 SCC 260 : (1981) 13 UJ 272
Representation of the People Act, 1951 — Section 9
Supreme Court30 Mar 1981Disposed Of
Shaukin Singh and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1981 SC 1698 : (1981) 3 SCC 128 : (1981) SCC(Cri) 662
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
Supreme Court30 Mar 1981Dismissed
Sant Singh Nalwa and Another Vs Financial Commissioner, Haryana and Others
Supreme Court Of India · AIR 1981 SC 1148 : (1981) 83 PLR 486 : (1981) 1 SCALE 594 : (1981) 2 SCC 557 : (1981) 3 SCR 330 : (1981) 13 UJ 385
Punjab Security of land Tenures Act, 1953 — Section 2(5)Punjab Security of Land Tenures Rules, 1953 — Rule 2
Supreme Court27 Mar 1981Allowed
Tehmina and Others Vs M.R. Mistry and Others
Supreme Court Of India · (1982) 3 SCC 382
Supreme Court27 Mar 1981Dismissed
Jitendra Pratap Singh and Others Vs 10th Additional District Judge, Allahabad and Others
Supreme Court Of India · AIR 1982 SC 678 : (1981) 3 SCC 172
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229
Supreme Court26 Mar 1981Allowed
United Commercial Bank Vs Bank of India and Others
Supreme Court Of India · AIR 1981 SC 1426 : (1981) 83 BOMLR 379 : (1981) 1 SCALE 548 : (1981) 2 SCC 766 : (1981) 3 SCR 300 : (1981) 13 UJ 653
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
Supreme Court26 Mar 1981Allowed
Lakshman Prasad Vs State of Bihar
Supreme Court Of India · AIR 1981 SC 1388 : (1981) CriLJ 1010 : (1982) PLJR 7 : (1981) 1 SCALE 580 : (1981) SCC 22 Supp : (1981) 1 SCC 22 Supp : (1981) SCC(Cri) 642
Penal Code, 1860 (IPC) — Section 395
Supreme Court26 Mar 1981Allowed
Roshanali Burhanali Syed Vs State of Gujarat
Supreme Court Of India · AIR 1982 SC 784 : (1982) 30 BLJR 380 : (1982) CriLJ 629 : (1982) 1 GLR 497 : (1981) SCC 42 Supp : (1981) 1 SCC 42 Supp : (1981) SCC(Cri) 678
Probation of Offenders Act, 1958 — Section 4(1), 6
Supreme Court25 Mar 1981Allowed
Indo International Industries Vs Commissioner of Sales Tax, Uttar Pradesh
Supreme Court Of India · AIR 1981 SC 1079 : (1981) 8 ELT 325 : (1982) 2 KarLJ 181 : (1981) 1 SCALE 582 : (1981) 2 SCC 528 : (1981) 3 SCR 294 : (1981) 47 STC 359 : (1981) 13 UJ 372
Uttar Pradesh Sales Tax Act, 1948 — Section 3A(2A)