Supreme Court12 Feb 1987Disposed Of

Harbhajan Singh Vs State of Punjab

Supreme Court Of India · AIR 1987 SC 1625 : (1987) CriLJ 1875 : (1987) 1 JT 529 : (1987) SCC 149 Supp : (1987) 1 SCC 149 Supp

Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court12 Feb 1987Allowed

Amar Singh and Ors Vs State of Rajasthan

Supreme Court Of India · AIR 1987 SC 2023 : (1988) CriLJ 198 : (1987) 1 JT 687 : (1987) SCC 144 Supp : (1987) 1 SCC 144 Supp : (1987) 1 SCR 144 Supp

Penal Code, 1860 (IPC) — Section 149, 302, 307, 325
Supreme Court11 Feb 1987Dismissed

Niladri Patel Vs Khadi Sha and Others

Supreme Court Of India · AIR 1987 SC 1828 : (1987) 64 CLT 535 : (1987) 1 JT 720 : (1987) SCC 159 Supp : (1987) 1 SCC 159 Supp

Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Regulation 2
Supreme Court10 Feb 1987Dismissed

K. Ch. Prasad Vs Smt. J. Vanalatha Devi and Others

Supreme Court Of India · (1987) 11 ACR 400 : AIR 1987 SC 722 : (1988) 36 BLJR 197 : (1987) CriLJ 697 : (1987) 1 Crimes 482 : (1987) 1 JT 387 : (1987) 1 SCALE 282 : (1987) 2 SCC 52 : (1987) 2 SCR 216

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120, 467, 471