Supreme Court03 Feb 1987Allowed

Controller of Estate Duty, Kanpur Vs Vithal Das

Supreme Court Of India · AIR 1987 SC 791 : (1987) 60 CTR 120 : (1987) 165 ITR 23 : (1987) 1 JT 348 : (1987) 1 SCALE 232 : (1987) 2 SCC 37 : (1987) 31 TAXMAN 170 : (1987) 1 UJ 369

Estate Duty Act, 1953 — Section 7
Supreme Court30 Jan 1987Partly Allowed

Tarsem Lal Vs State of Haryana

Supreme Court Of India · (1987) 11 ACR 265 : AIR 1987 SC 806(1) : AIR 1987 SC 806 : (1987) CriLJ 715 : (1987) 1 JT 334 : (1987) 1 SCALE 193 : (1987) 2 SCC 648 : (1987) 2 SCR 115

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
Supreme Court30 Jan 1987allowed

Union of India (UOI) and Another Vs Wing Commander R.R. Hingorani (Retd.)

Supreme Court Of India · AIR 1987 SC 808 : (1987) 1 JT 290 : (1987) 2 LLJ 3 : (1987) 100 LW 624 : (1987) 1 SCALE 203 : (1987) 1 SCC 551 : (1987) 2 SCR 94 : (1987) 3 SLJ 154 : (1987) 1 UJ 390

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7(2)Public Premises (Eviction of Unauthorised Occupants) Rules, 1971 — Rule 8
Supreme Court28 Jan 1987Dismissed

Rakesh Kumar alias Babli Vs State of Haryana

Supreme Court Of India · (1987) 11 ACR 268 : AIR 1987 SC 690 : (1987) CriLJ 535 : (1987) 1 Crimes 386 : (1987) 1 JT 305 : (1987) 1 SCALE 161 : (1987) 2 SCC 34 : (1987) 1 UJ 490

Penal Code, 1860 (IPC) — Section 320, 34
Supreme Court28 Jan 1987

Bank of India Vs Yeturi Maredi Shanker Rao and Another

Supreme Court Of India · (1987) 11 ACR 394 : AIR 1987 SC 821 : (1987) 35 BLJR 376 : (1987) CriLJ 722 : (1987) 1 Crimes 389 : (1987) 1 JT 276 : (1987) 1 SCALE 184 : (1987) 1 SCC 577 : (1987) 2 SCR 87 : (1987) 1 UJ 344

Penal Code, 1860 (IPC) — Section 109, 467, 471
Supreme Court28 Jan 1987

Chittaranjan Choudhury Vs State of Bihar

Supreme Court Of India · (1987) 11 ACR 215 : AIR 1987 SC 856 : (1987) 35 BLJR 374 : (1987) CriLJ 773 : (1987) 1 JT 282 : (1987) PLJR 19 : (1987) 1 SCALE 173 : (1987) 2 SCC 104 : (1987) 1 UJ 477

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409, 511
Supreme Court28 Jan 1987Dismissed

J. Pandu Vs R. Narsubai

Supreme Court Of India · AIR 1987 SC 857 : (1987) 1 JT 299 : (1987) 1 SCALE 164 : (1987) 1 SCC 573 : (1987) 1 UJ 330

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)