Supreme Court20 Jan 1987Allowed

Balbir Singh Vs State of Haryana

Supreme Court Of India · (1987) 11 ACR 377 : AIR 1987 SC 1053 : (1987) 35 BLJR 260 : (1987) CriLJ 853 : (1987) 1 JT 210 : (1987) 1 SCALE 127 : (1987) 1 SCC 533 : (1987) 1 SCR 1095 : (1988) 1 ShimLC 126 : (1987) 1 UJ 360

Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 16, 4
Supreme Court20 Jan 1987Allowed

State of Punjab Vs Surjit Singh

Supreme Court Of India · (1987) 11 ACR 270 : AIR 1987 SC 1045(2) : AIR 1987 SC 1045 : (1987) CriLJ 845 : (1987) 1 Crimes 252 : (1987) 1 JT 206 : (1987) 1 SCALE 96 : (1987) 1 SCC 520 : (1987) ShimLC 199

Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court19 Jan 1987Disposed Of

Manjit Kaur Vs State of Punjab and Others

Supreme Court Of India · AIR 1987 SC 1070 : (1987) 35 BLJR 380 : (1987) 54 FLR 296 : (1987) 1 JT 179 : (1987) 1 LLJ 354 : (1987) 1 SCALE 84 : (1987) 1 SCC 549 : (1987) 1 UJ 348

Constitution of India, 1950 — Article 136, 226
Supreme Court13 Jan 1987Disposed Of

M.G. Wagh and Others Vs Jay Engineering Works Ltd.

Supreme Court Of India · AIR 1987 SC 670 : (1987) 62 CompCas 658 : (1987) 2 CompLJ 34 : (1987) 11 ECC 410 : (1987) 1 JT 135 : (1966) 2 LLJ 315 : (1987) 1 SCALE 53 : (1987) 1 SCC 542 : (1987) 1 SCR 981 : (1987) 1 UJ 454

Constitution of India, 1950 — Article 133(1)
Supreme Court13 Jan 1987Disposed Of

Ram Kumar Vs State of Haryana

Supreme Court Of India · (1987) 11 ACR 417 : AIR 1987 SC 735 : (1987) CriLJ 703 : (1987) 1 JT 157 : (1987) 1 SCALE 58 : (1987) 1 SCC 476 : (1987) 1 SCR 991 : (1987) 1 UJ 351

Criminal Procedure Code, 1973 (CrPC) — Section 129, 131, 132, 197, 197(2)
Supreme Court09 Jan 1987Disposed Of

AMAR SINGH VERMAVs OM PRAKASH

Supreme Court Of India · AIR 1987 SC 617 : (1987) 1 JT 199 : (1987) 1 SCALE 35 : (1987) 1 SCC 458 : (1987) 1 SCR 968 : (1987) 1 UJ 442

Uttar Pradesh Cantonments (Control of Rent and Eviction) Act, 1952 — Section 14