Supreme Court08 Jan 1987Dismissed
State of Maharashtra Vs Rajkaran
Supreme Court Of India · (1987) 1 SCC 183 Supp : (1987) SCC 183 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,834 judgments · page 2,354 of 2,992
Supreme Court08 Jan 1987Allowed
V.K. Javali Vs State of Mysore and Others
Supreme Court Of India · (1987) 1 SCC 248 Supp : (1987) SCC 248 Supp
Supreme Court08 Jan 1987Disposed Of
Sakharam Shripati Jadhav (Deceased) through his Lrs. and Others Vs Chandrakant alias Madhav Laxman Agnihotri and Others
Supreme Court Of India · AIR 1987 SC 637 : (1987) 89 BOMLR 207 : (1987) 1 JT 85 : (1987) MhLj 387 : (1987) 1 SCALE 5 : (1987) 1 SCC 486 : (1987) 1 SCR 913 : (1987) 1 UJ 469
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43A, 43A(1)
Supreme Court08 Jan 1987Disposed Of
Kotak and Co. Vs State of U.P.
Supreme Court Of India · AIR 1987 SC 738 : (1987) 1 JT 124 : (1987) 100 LW 483 : (1987) 1 SCALE 12 : (1987) 1 SCC 455 : (1987) 1 SCR 926 : (1987) 1 UJ 487
Supreme Court07 Jan 1987Dismissed
T. R. Sharma and Others Vs State of Haryana and Others
Supreme Court Of India · AIR 1988 SC 292 : (1988) LabIC 379 : (1987) SCC 33 Supp : (1987) 1 SCC 33 Supp
Punjab Civil Services (Executive Branch) Rules, 1930 — Rule 20
Supreme Court06 Jan 1987Disposed Of
Dr. B.M. Joshi Vs Second Additional District Judge and Others
Supreme Court Of India · (1987) 3 SCC 525
Supreme Court06 Jan 1987Disposed Of
All-Delhi Cycle Rickshaw Operators'' Union and Others Vs Municipal Corporation of Delhi and Others
Supreme Court Of India · AIR 1987 SC 648 : (1987) 1 JT 66 : (1987) 1 SCALE 1 : (1987) 1 SCC 371 : (1987) 1 SCR 905 : (1987) 1 UJ 496
Constitution of India, 1950 — Article 14, 16, 19(1), 19(6), 21Delhi Municipal Corporation Act, 1957 — Section 481(1), 481(5)
Supreme Court06 Jan 1987Dismissed
Hargovind Das K. Joshi and Others Vs Collector of Customs and Others
Supreme Court Of India · AIR 1987 SC 1982 : (1988) 36 BLJR 191 : (1987) 14 ECC 233 : (1992) 61 ELT 172 : (1987) 2 SCC 230
Customs Act, 1962 — Section 125
Supreme Court20 Dec 1986Disposed Of
D.R. Bhatti and Others Vs State of Punjab
Supreme Court Of India · (1987) 11 ACR 177 : AIR 1987 SC 660 : (1987) CriLJ 530 : (1987) 1 Crimes 207 : (1987) 1 JT 36 : (1986) 2 SCALE 1206 : (1986) SCC 646 Supp : (1986) 1 SCC 646 Supp
Supreme Court20 Dec 1986dismissed
Manik Vinayak Pathare (Dead) by Rasik Karsandas Makhecha Vs Pandurang Ganpat Thakar and Others
Supreme Court Of India · AIR 1987 SC 668 : (1987) 89 BOMLR 119 : (1987) 1 JT 40 : (1986) 2 SCALE 1229 : (1986) SCC 683 Supp : (1986) 1 SCC 683 Supp : (1987) 1 SCR 867 : (1987) 1 UJ 86
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 88B(1)Constitution of India, 1950 — Article 26
Supreme Court20 Dec 1986Disposed Of
M.C. Mehta and another Vs Union of India and others
Supreme Court Of India · (1987) 1 ACC 157 : (1987) ACJ 386 : AIR 1987 SC 1086 : (1987) 1 CompLJ 99 : (1987) 1 JT 1 : (1986) 2 SCALE 1188 : (1987) 1 SCC 395 : (1986) 1 SCC 562 Supp : (1987) 1 SCR 819
Constitution of India, 1950 — Article 12, 15(2), 17, 21, 226
Supreme Court20 Dec 1986
Dr D.C. Wadhwa and Others Vs State of Bihar and Others
Supreme Court Of India · AIR 1987 SC 579 : (1987) 1 JT 70 : (1986) 2 SCALE 1174 : (1987) 1 SCC 378 : (1987) 1 SCR 798
Constitution of India, 1950 — Article 123, 174, 213, 213(2), 32
Supreme Court20 Dec 1986Dismissed
Sheonandan Paswan Vs State of Bihar and Others
Supreme Court Of India · AIR 1987 SC 877 : (1987) CriLJ 793 : (1986) 1 JT 832 : (1986) 2 SCALE 1099 : (1987) 1 SCC 288 : (1987) 1 SCR 702
Code Of Criminal Procedure, 1973 — Section 2(u), 24, 24(1), 24(3), 25, 154, 155, 157, 172, 173, 173(2), 190, 197, 209(1), 209(2), 227, 228, 239, 240, 244, 245, 245(1), 245(2), 253(1), 253(2), 257, 258, 320, 320(1), 320(2), 321, 333, 397Code Of Criminal Procedure, 1898 — Section 494Prevention Of Corruption Act, 1947 — Section 5(1)(a), 5(a)(b), 5(1)(d), 5(2)
Supreme Court20 Dec 1986Allowed
Assistant Collector of Central Excise and Others Vs Madras Rubber Factory Ltd.
Supreme Court Of India · AIR 1987 SC 701 : (1987) 11 ECC 270 : (1987) 27 ELT 553 : (1987) 1 JT 41 : (1986) 2 SCALE 1239 : (1986) SCC 751 Supp : (1986) 1 SCC 751 Supp : (1987) 1 SCR 846
Central Excise (Valuation) Rules, 1975 — Rule 4, 6A, 96Central Excises and Salt Act, 1944 — Section 35L, 4, 4(1), 4(4)
Supreme Court20 Dec 1986
Sheela Barse Vs Secretary, Children''s Aid Society and others
Supreme Court Of India · AIR 1987 SC 656 : (1987) 1 JT 58 : (1986) 2 SCALE 1234 : (1987) 3 SCC 50 : (1987) 1 SCR 870 : (1987) 1 UJ 516
Constitution of India, 1950 — Article 12, 21, 24
Supreme Court20 Dec 1986Dismissed
Mohd. Mumtaz Vs Smt. Nandini Satpathy and Others
Supreme Court Of India · (1987) 11 ACR 181 : (1987) 1 SCC 269
Criminal Procedure Code, 1973 (CrPC) — Section 239, 321, 494Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
Supreme Court20 Dec 1986Dismissed
Satish Sabharwal and Others Vs State of Maharashtra and Others
Supreme Court Of India · (1986) 88 BOMLR 704 : (1987) 1 JT 63 : (1986) 2 SCALE 1231 : (1986) SCC 686 Supp : (1986) 1 SCC 686 Supp : (1987) 1 SCR 892 : (1987) 1 UJ 265
Constitution of India, 1950 — Article 19(1)Maharashtra Land Revenue Code, 1966 — Section 257, 44
Supreme Court19 Dec 1986dismissed
Duggi Veera Venkata Gopala Satyanarayana Vs Sakala Veera Raghavaiah and Another
Supreme Court Of India · AIR 1987 SC 406 : (1986) JT 1188 : (1986) 2 SCALE 1222 : (1987) 1 SCC 254 : (1987) 1 SCR 674 : (1987) 1 UJ 115
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
Supreme Court19 Dec 1986
Ujagar Prints Vs Union of India (UOI) Union of India (UOI) and Others Vs Narendera Processing Industries and Others
Supreme Court Of India · AIR 1987 SC 874 : (1987) 11 ECC 357 : (1987) 27 ELT 567 : (1987) 167 ITR 904 : (1986) 2 SCALE 1218 : (1986) SCC 652 Supp : (1986) 1 SCC 652 Supp : (1987) 66 STC 403 : (1987) 1 UJ 209
Central Excises and Salt Act, 1944 — Section 4
Supreme Court19 Dec 1986dismissed
Pushpa Devi M. Jatia Vs M.L. Wadhavan, Additional Secretary, Government of India and Others Pushpa Devi Jatia Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1987 SC 1156 : (1987) CriLJ 1054 : (1987) 2 JT 321 : (1986) 2 SCALE 1081 : (1986) SCC 535 Supp : (1986) 1 SCC 535 Supp : (1987) 1 UJ 213
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 340