COURT ARCHIVE

Supreme Court Of India judgments

59,834 judgments · page 2,356 of 2,992

Supreme Court11 Dec 1986Dismissed

R.S. Dass Ors. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1987 SC 593 : (1986) 1 JT 1043 : (1986) 2 SCALE 1012 : (1986) SCC 617 Supp : (1986) 1 SCC 617 Supp : (1987) 1 SCR 527 : (1987) 2 SLJ 55 : (1987) 1 UJ 150

Administrative Service (Appointment by Promotion) (Amendment) Regulations, 1977 — Regulation 5(4), 5(5)Administrative Service (Appointment by Promotion) Regulations, 1955 — Regulation 3, 5, 5(7), 6, 7Administrative Servic

Supreme Court11 Dec 1986Dismissed

Ambica Quarry Works Vs State of Gujarat and Others Ambalal Manibhai Patel and Others Vs State of Gujarat and Others

Supreme Court Of India · AIR 1987 SC 1073(1) : (1987) 1 SCC 213(1) : (1987) 1 UJ 174

Constitution of India, 1950 — Article 141Forest (Conservation) Act, 1980 — Section 2Gujarat Minor Minerals Rules, 1966 — Rule 18

Supreme Court10 Dec 1986

Jyotsna Dey and Others Vs State of Assam and Others

Supreme Court Of India · (1987) ACJ 172

Supreme Court10 Dec 1986Allowed

Sham Lal (Dead) by Lrs. Vs Atme Nand Jain Sabha (Regd.), Dal Bazar

Supreme Court Of India · AIR 1987 SC 197 : (1986) JT 1016 : (1986) 2 SCALE 1032 : (1987) 1 SCC 222 : (1987) 1 SCR 509 : (1987) 1 UJ 119

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 1(5)East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 —

Supreme Court10 Dec 1986Allowed

State of Punjab and Others Vs Manohar Lal

Supreme Court Of India · AIR 1987 SC 201 : (1986) JT 1012 : (1987) LabIC 418 : (1987) 1 LLJ 111 : (1986) 2 SCALE 1001 : (1986) SCC 524 Supp : (1986) 1 SCC 524 Supp : (1987) 1 SCR 503 : (1987) 1 SLJ 200 : (1987) 1 UJ 216

Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 12.1, 13.9(2), 3(1)

Supreme Court09 Dec 1986Disposed Of

Common Cause, A Registered Society and Others Vs Union of India (UOI)

Supreme Court Of India · AIR 1987 SC 210 : (1986) 1 JT 991 : (1986) 2 SCALE 974 : (1987) 1 SCC 142 : (1987) 1 SCR 497 : (1987) 1 SLJ 124 : (1987) 1 UJ 129

Constitution of India, 1950 — Article 32

Supreme Court09 Dec 1986Allowed

Aundal Ammal Vs Sadasivan Pillai

Supreme Court Of India · AIR 1987 SC 203 : (1986) JT 1028 : (1987) 1 KLT 53 : (1986) 2 SCALE 1004 : (1987) 1 SCC 183 : (1987) 1 SCC 182 : (1987) 1 SCR 485 : (1987) 1 UJ 79

Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18(5), 20

Supreme Court09 Dec 1986Disposed Of

S.P. Sampath Kumar and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1987 SC 386(1) : (1989) 20 ECR 146 : (1987) 27 ELT 1 : (1986) 1 JT 996 : (1987) 1 LLJ 128 : (1986) 2 SCALE 960 : (1987) 1 SCC 124 : (1987) 1 SCR 435 : (1987) 1 SLJ 1 : (1987) 1 UJ 191

Administrative Tribunals Act, 1985 — Section 28, 4, 6, 6(1), 6(2)Constitution of India, 1950 — Article 136, 226, 227, 32, 323A

Supreme Court09 Dec 1986Disposed Of

Shivajirao Nilangekar Patil Vs Dr Mahesh Madhav Gosavi and Others Dr Mahesh Madhav Gosavi Vs Shivajirao Nilangekar Patil and Others

Supreme Court Of India · AIR 1987 SC 294 : (1987) 89 BOMLR 65 : (1986) 1 JT 1071 : (1986) 2 SCALE 977 : (1987) 1 SCC 227 : (1987) 1 SCR 458 : (1987) 1 UJ 88

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Constitution of India, 1950 — Article 136, 226Evidence Act, 1872 — Section 114, 3

Supreme Court08 Dec 1986Dismissed

Vasant and Another Vs Dattu and Others

Supreme Court Of India · AIR 1987 SC 398 : (1987) 89 BOMLR 63 : (1986) JT 998 Supp : (1986) 2 SCALE 957 : (1987) 1 SCC 160 : (1987) 1 UJ 111

Hindu Adoptions and Maintenance Act, 1956 — Section 12

Supreme Court04 Dec 1986Disposed Of

Harbans Lal Vs M.L. Wadhawan and Others

Supreme Court Of India · AIR 1987 SC 217 : (1987) 62 CompCas 747 : (1987) CriLJ 324 : (1987) 1 Crimes 89 : (1987) 12 ECC 128 : (1987) 27 ELT 584 : (1986) 1 JT 960 : (1986) 2 SCALE 925 : (1987) 1 SCC 151 : (1987) 1 SCR 425 : (1987) ShimLC 185 : (1987) 1 UJ 510

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 22(4), 22(5), 22(7), 32

Supreme Court04 Dec 1986Dismissed

Munnalal Shivdin Jaiswal and Another Vs State of Maharashtra and Others

Supreme Court Of India · AIR 1987 SC 1896 : (1987) 2 SCC 423

Supreme Court04 Dec 1986Dismissed

Gopal Upadhyaya and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1987 SC 413 : (1987) LabIC 236 : (1995) 3 LLJ 465 : (1986) 2 SCALE 998 : (1986) SCC 501 Supp : (1986) 1 SCC 501 Supp : (1986) 2 SLJ 998 : (1987) 1 UJ 51

Army Act, 1950 — Section 2(1)Constitution of India, 1950 — Article 19(1), 32, 33

Supreme Court04 Dec 1986Dismissed

S.P. Jain Vs Krishna Mohan Gupta and Others

Supreme Court Of India · AIR 1987 SC 222 : (1986) JT 979 : (1986) 2 SCALE 931 : (1987) 1 SCC 191 : (1987) 1 SCR 411 : (1987) 1 UJ 182

Delhi Rent Control Act, 1958 — Section 14Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 24

Supreme Court04 Dec 1986Allowed

MADHUKAR S/O. M. LAPALIKAR Vs D.V. Hingwe and Others

Supreme Court Of India · AIR 1987 SC 570 : (1986) JT 972 : (1986) 2 SCALE 950 : (1987) 1 SCC 164 : (1987) 1 SCR 402

Supreme Court04 Dec 1986Dismissed

Capt. Rachpal Singh Vs Union of India (UOI)

Supreme Court Of India · AIR 1987 SC 212 : (1987) 54 FLR 30 : (1986) JT 966 : (1987) LabIC 213 : (1986) 2 SCALE 941 : (1987) 1 SCC 172 : (1988) 2 SLJ 114 : (1987) 1 UJ 167

Army Rules, 1954 — Rule 15, 15

Supreme Court03 Dec 1986allowed

Gian Chand Kapur (dead) by Lrs. Vs Rabindra Mohan Kapur and Others

Supreme Court Of India · AIR 1987 SC 240 : (1986) JT 958 : (1986) 2 SCALE 948 : (1987) 1 SCC 80 : (1987) 1 SCR 398 : (1987) 1 UJ 109

Supreme Court03 Dec 1986Disposed Of

Laxmi Kant Pandey Vs Union of India (UOI)

Supreme Court Of India · AIR 1987 SC 232 : (1986) 1 JT 950 : (1986) 2 SCALE 913 : (1987) 1 SCC 66 : (1987) 1 SCR 383 : (1987) 1 UJ 501

Hindu Adoptions and Maintenance Act, 1956 — Section 9

Supreme Court03 Dec 1986Dismissed

Kamal Kishore Lakshman Vs Management of Pan American World Airways Inc. and Others

Supreme Court Of India · AIR 1987 SC 229 : (1987) 54 FLR 43 : (1986) 1 JT 946 : (1987) 1 LLJ 107 : (1986) 2 SCALE 922 : (1987) 1 SCC 146 : (1987) 1 UJ 147

Industrial Disputes Act, 1947 — Section 11A

Supreme Court28 Nov 1986dismissed

A.S. Sulochana Vs C. Dharmalingam

Supreme Court Of India · AIR 1987 SC 242 : (1986) JT 1068 : (1987) 100 LW 138 : (1986) 2 SCALE 996 : (1987) 1 SCC 180 : (1987) 1 SCR 379 : (1987) 1 UJ 207

Constitution of India, 1950 — Article 136Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)