Supreme Court17 Nov 1986Dismissed

Government of Tamil Nadu Vs Ahobila Matam

Supreme Court Of India · AIR 1987 SC 245 : (1986) 1 JT 858 : (1987) 100 LW 119 : (1986) 2 SCALE 841 : (1987) 1 SCC 38 : (1987) 1 SCR 232 : (1987) 1 UJ 231

Constitution of India, 1950 — Article 26Tamil Nadu Inams (Assessment) Act, 1956 — Section 3(1)
Supreme Court13 Nov 1986Dismissed

Shiv Charan Vs State of Haryana

Supreme Court Of India · (1987) 11 ACR 140 : AIR 1987 SC 1 : (1987) CriLJ 695 : (1986) JT 813 : (1986) 2 SCALE 762 : (1986) SCC 508 Supp : (1986) 1 SCC 508 Supp

Penal Code, 1860 (IPC) — Section 395, 396, 412