Tek Chand and Another Vs Tek Chand, Supdt. of Police and Others
Supreme Court Of India · AIR 1987 SC 349 : (1987) CriLJ 329 : (1987) 1 Crimes 102 : (1986) JT 943 : (1986) 2 SCALE 906 : (1986) SCC 533 Supp : (1986) 1 SCC 533 Supp : (1987) 1 SCR 376 : (1987) ShimLC 204
