Supreme Court10 Feb 1987Disposed Of
Capt. Prem Kishan Mohla Ors. Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1987 SC 1650 : (1987) 1 JT 729 : (1987) LabIC 1306 : (1987) SCC 130 Supp : (1987) 1 SCC 130 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,834 judgments · page 2,350 of 2,992
Supreme Court10 Feb 1987Dismissed
State of Assam and Others Vs Satyanarayan Tea Co. Pvt. Ltd. and Others
Supreme Court Of India · AIR 1987 SC 2025 : (1987) 1 JT 719 : (1987) SCC 126 Supp : (1987) 1 SCC 126 Supp
Supreme Court10 Feb 1987Disposed Of
Jawahar Lal Singh Vs Naresh Singh and Others
Supreme Court Of India · AIR 1987 SC 724 : (1987) CriLJ 698 : (1987) 1 Crimes 472 : (1987) 1 JT 388 : (1987) 1 SCALE 284 : (1987) 2 SCC 222 : (1987) 2 SCR 220
Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3)Penal Code, 1860 (IPC) — Section 396
Supreme Court10 Feb 1987Dismissed
State of Bihar and Others Vs Ashok Industries and Others
Supreme Court Of India · AIR 1987 SC 838 : (1987) 35 BLJR 399 : (1987) 1 JT 394 : (1987) PLJR 15 : (1987) 1 SCALE 295 : (1987) 1 SCC 691 : (1987) 2 SCR 210 : (1987) 86 STC 88 : (1987) 1 UJ 700
Bihar Agricultural Produce Markets Act, 1960 — Section 2(P), 27
Supreme Court10 Feb 1987Allowed
Chief Commissioner (Now Lt. Governor), Delhi Admn. and Another etc. Vs S. Dhanna Singh and Another etc.
Supreme Court Of India · AIR 1987 SC 835
Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(1)
Supreme Court09 Feb 1987
Abdul Latif Abdul Wahab Sheikh Vs B.K. Jha & Anr
Supreme Court Of India · AIR 1987 SC 725 : (1987) 2 SCR 203 : (1987) 2 SCC 22 : (1987) 1 JT 397 : (1987) 1 Scale 275
Constitution Of India, 1950 — Article 22, 22(4), 22(7)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 10, 11, 12, 15, 15(2)National Security Act, 1980 — Section 11(2)
Supreme Court09 Feb 1987Dismissed
Premier Tyres Ltd. Vs Collector of Central Excise, Cochin
Supreme Court Of India · AIR 1987 SC 729 : (1987) 12 ECC 327 : (1987) 28 ELT 58 : (1987) 1 SCALE 273 : (1987) 1 SCC 697 : (1987) 2 SCR 198 : (1987) 1 UJ 702
Central Excise Rules, 1944 — Rule 8(1)
Supreme Court06 Feb 1987Dismissed
Tirath Ram Gupta Vs Gurubachan Singh and Another
Supreme Court Of India · AIR 1987 SC 770 : (1987) 1 JT 365 : (1987) 100 LW 642 : (1987) 1 SCALE 255 : (1987) 1 SCC 712 : (1987) 2 SCR 190 : (1987) 1 UJ 610
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Transfer of Property Act, 1882 — Section 108, 111, 115
Supreme Court06 Feb 1987Dismissed
Kothari Plantations and Industries Ltd. Vs Director of Land Records and Others
Supreme Court Of India · AIR 1987 SC 1829 : (1987) 1 JT 710 : (1987) SCC 368 Supp : (1987) 1 SCC 368 Supp
Assam Land Revenue Re-Assessment Act, 1936 — Section 9(1)Constitution of India, 1950 — Article 14
Supreme Court06 Feb 1987Disposed Of
A. Viswanathan Vs State Transport Appellate Tribunal, Pondicherry and Another
Supreme Court Of India · AIR 1987 SC 731 : (1987) 1 JT 369 : (1987) 100 LW 647 : (1987) 1 SCALE 249 : (1987) 2 SCC 63 : (1987) 2 SCR 179 : (1987) 1 UJ 621
Constitution of India, 1950 — Article 15, 46Motor Vehicles Act, 1939 — Section 57, 58, 62
Supreme Court05 Feb 1987Disposed Of
State of Gujarat Vs Inderjit O. Parekh and Ors
Supreme Court Of India · AIR 1987 SC 1661 : (1988) 1 GLR 156 : (1987) 1 JT 737 : (1987) SCC 280 Supp : (1987) 1 SCC 280 Supp
Land Acquisition Act, 1894 — Section 4, 41, 6
Supreme Court05 Feb 1987allowed
State of Himachal Pradesh Vs Krishan Lal Pardhan and Others
Supreme Court Of India · (1987) 11 ACR 342 : AIR 1987 SC 773 : (1987) CriLJ 709 : (1987) 1 JT 359 : (1987) 1 SCALE 261 : (1987) 2 SCC 17
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 239Penal Code, 1860 (IPC) — Section 120
Supreme Court05 Feb 1987Dismissed
Smt. Malkani Vs Jamadar and Others
Supreme Court Of India · AIR 1987 SC 767 : (1987) 1 JT 419 : (1987) 1 SCALE 342 : (1987) 1 SCC 610 : (1987) 1 UJ 382
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court05 Feb 1987Allowed
Radha Kishan Vs State of Haryana
Supreme Court Of India · AIR 1987 SC 768 : (1988) 36 BLJR 194 : (1987) CriLJ 713 : (1987) 1 Crimes 479 : (1987) 1 JT 337 : (1987) 1 SCALE 258 : (1987) 2 SCC 652 : (1987) 1 UJ 466
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 114, 300, 302, 304
Supreme Court04 Feb 1987Dismissed
S.S. Gandha Vs Karnataka Electricity Board and Others
Supreme Court Of India · (1987) 1 JT 715 : (1987) SCC 627 Supp : (1987) 1 SCC 627 Supp
Supreme Court04 Feb 1987
Catering Cleaners of Southern Railway Vs Union of India (UOI) and Another K. Ramakrishnan and Others Vs Union of India (UOI) and Others K.D. Mohanan and Others Vs Union of India (UO
Supreme Court Of India · AIR 1987 SC 777 : (1987) 54 FLR 476 : (1987) 1 JT 376 : (1987) LabIC 619 : (1987) 1 LLJ 345 : (1987) 1 SCALE 240 : (1987) 1 SCC 700 : (1987) 2 SCR 164 : (1987) 2 SLJ 23 : (1987) 1 UJ 560
Constitution of India, 1950 — Article 32
Supreme Court04 Feb 1987Disposed Of
Vishwanath Ramchandra Iparkar Vs Bhanudas Shankar Iparkar and Others
Supreme Court Of India · (1987) 3 JT 163 : (1987) SCC 625 Supp : (1987) 1 SCC 625 Supp
Supreme Court04 Feb 1987Disposed Of
Capt. (Now Major) Ashok Kshyap Vs Sudha Vasisht and Another
Supreme Court Of India · AIR 1987 SC 841 : (1988) 1 ARBLR 383 : (1987) 1 JT 350 : (1987) 100 LW 631 : (1987) 1 SCALE 265 : (1987) 1 SCC 717 : (1987) 2 SCR 151 : (1987) 1 UJ 579
Arbitration Act, 1940 — Section 16, 16(1), 17Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 136
Supreme Court03 Feb 1987Dismissed
Union of India (UOI) Vs Hindustan Motors Ltd., Hooghli
Supreme Court Of India · (1987) 3 SCC 458 : (1987) 67 STC 246
Supreme Court03 Feb 1987Dismissed
Commissioner of Income Tax, Kanpur Vs Dr. R.S. Gupta
Supreme Court Of India · AIR 1987 SC 785 : (1987) 60 CTR 115 : (1987) 165 ITR 36 : (1987) 1 JT 340 : (1987) 1 SCALE 225 : (1987) 2 SCC 84 : (1987) 2 SCR 121 : (1987) 1 UJ 459
Transfer of Property Act, 1882 — Section 122, 123