COURT ARCHIVE

Supreme Court Of India judgments

59,834 judgments · page 2,348 of 2,992

Supreme Court18 Feb 1987Disposed Of

Dr (Mrs) Vijaya Manohar Arbat Vs Kashirao Rajaram Sawai and Another

Supreme Court Of India · (1987) 11 ACR 334 : AIR 1987 SC 1100 : (1987) 89 BOMLR 130 : (1987) CriLJ 977 : (1987) 3 JT 46 : (1987) 1 KLT 674 : (1987) MhLj 395 : (1987) MPLJ 218 : (1987) 1 SCALE 379 : (1987) 2 SCC 278 : (1987) 2 SCR 331 : (1988) 1 ShimLC 133

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(1)(D), 2Penal Code, 1860 (IPC) — Section 8

Supreme Court18 Feb 1987Partly Allowed

Suraj Mal Saraf and Another Vs Assistant Collector of Customs, Amritsar

Supreme Court Of India · AIR 1987 SC 1158 : (1987) CriLJ 1057 : (1987) 11 ECC 367 : (1987) 28 ELT 60 : (1987) 1 JT 485 : (1987) 1 SCALE 364 : (1987) 2 SCC 283 : (1987) 1 UJ 468

Sea Customs Act, 1878 — Section 161(81)

Supreme Court18 Feb 1987Allowed

Tsering Dolkar Vs Administrator, Union Territory of Delhi and Others

Supreme Court Of India · AIR 1987 SC 1192 : (1987) 35 BLJR 482 : (1987) CriLJ 988 : (1987) 11 ECC 416 : (1987) 28 ELT 188 : (1987) 1 JT 479 : (1987) 1 SCALE 367 : (1987) 2 SCC 69 : (1987) 2 SCR 323

Constitution of India, 1950 — Article 22(5)

Supreme Court18 Feb 1987Dismissed

Mysore Rolling Mills (P) Ltd. Vs Collector of Central Excise, Belgaum

Supreme Court Of India · AIR 1987 SC 1488 : (1987) 11 ECC 421 : (1987) 11 ECR 216 : (1987) 28 ELT 50 : (1987) 1 JT 476 : (1987) 1 SCALE 382 : (1987) 1 SCC 695 : (1987) 2 SCR 318 : (1987) 1 UJ 630

Central Excises and Salt Act, 1944 — Section 11, 4

Supreme Court18 Feb 1987Disposed Of

Kanubhai Brahmbhatt Vs State of Gujarat

Supreme Court Of India · AIR 1987 SC 1159 : (1987) 1 JT 475 : (1987) 1 SCALE 366 : (1989) 2 SCC 310 Supp : (1987) 2 SCR 314 : (1987) 1 UJ 638

Constitution of India, 1950 — Article 136

Supreme Court18 Feb 1987dismissed

Hyderabad Asbestos Cement Products Ltd., Hyderabad Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1987 SC 824 : (1987) 1 JT 483 : (1987) 1 SCALE 372 : (1987) 2 SCC 395 : (1987) 65 STC 172 : (1987) 1 UJ 399

Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 2(1)

Supreme Court18 Feb 1987Disposed Of

IBM World Trade Corporation Vs M. Kalyana Raman and others M. Kalyana Raman and others Vs M/s. IBM World Trade Corporation and others

Supreme Court Of India · (1987) 1 JT 525 : (1987) SCC 73 Supp : (1987) 1 SCC 73 Supp

Supreme Court17 Feb 1987Dismissed

Dada Vishnu Chavan Vs Vishnu Bandu Patil and Others

Supreme Court Of India · (1987) 1 SCC 635 Supp : (1987) SCC 635 Supp

Supreme Court17 Feb 1987allowed

Gokak Patel Volkart Limited Vs Collector of Central Excise, Belgaum

Supreme Court Of India · AIR 1987 SC 1161 : (1987) 11 ECC 363 : (1987) 28 ELT 53 : (1987) 1 JT 469 : (1987) 100 LW 680 : (1987) 1 SCALE 361 : (1987) 2 SCC 93 : (1987) 2 SCR 309 : (1987) 1 UJ 627

Central Excises and Salt Act, 1944 — Section 11A, 3Limitation Act, 1963 — Section 15

Supreme Court17 Feb 1987Disposed Of

Madhusudan Sahu and others Vs State of Orissa

Supreme Court Of India · (1987) 1 JT 742 : (1987) SCC 80 Supp : (1987) 1 SCC 80 Supp

Penal Code, 1860 (IPC) — Section 323

Supreme Court17 Feb 1987Disposed Of

K.T. Dharanendrah Vs Regional Transport Authority and Others

Supreme Court Of India · AIR 1987 SC 1324 : (1987) 1 JT 526 : (1987) SCC 76 Supp : (1987) 1 SCC 76 Supp

Motor Vehicles Act, 1939 — Section 68C, 68D, 68F(1C)

Supreme Court17 Feb 1987Dismissed

Standard Fireworks Industries, Sivakasi and Another Vs Collector of Central Excise, Madurai

Supreme Court Of India · AIR 1987 SC 829 : (1987) 11 ECC 361 : (1987) 11 ECR 358 : (1987) 28 ELT 56 : (1987) 1 JT 460 : (1987) 1 SCALE 351 : (1987) 1 SCC 600 : (1987) 1 UJ 384

Factories Act, 1948 — Section 2

Supreme Court17 Feb 1987

Amar Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1987 SC 826 : (1987) 35 BLJR 494 : (1987) CriLJ 706 : (1987) 1 JT 465 : (1987) 1 SCALE 374 : (1987) 1 SCC 679 : (1987) 1 UJ 671

Penal Code, 1860 (IPC) — Section 148, 149

Supreme Court17 Feb 1987Dismissed

K.N. Mishra and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1987) 1 JT 629 : (1987) 1 SCALE 365 : (1987) SCC 256 Supp : (1987) 1 SCC 256 Supp

Armed Forces Headquarters Civil Services Rules, 1968 — Rule 16(6)

Supreme Court17 Feb 1987Dismissed

Om Prakash Garg. Vs Ganga Sahai and Others

Supreme Court Of India · (1987) 02 SC CK 0019

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 64Transfer of Property Act, 1882 — Section 76

Supreme Court16 Feb 1987Disposed Of

Biswanath Ghosh Vs State of West Bengal and Others

Supreme Court Of India · (1987) 11 ACR 375 : AIR 1987 SC 1155 : (1987) 1 CALLT 13 : (1987) CriLJ 1052 : (1987) 1 JT 555 : (1987) 1 SCALE 435 : (1987) 2 SCC 55 : (1987) 2 SCR 305

Criminal Procedure Code, 1973 (CrPC) — Section 385Penal Code, 1860 (IPC) — Section 148, 149, 302

Supreme Court16 Feb 1987Disposed Of

State of Karnataka Vs Kuppuswamy Gownder and Others

Supreme Court Of India · AIR 1987 SC 1354 : (1987) 35 BLJR 499 : (1987) CriLJ 1075 : (1987) 1 JT 512 : (1987) 2 KarLJ 3 : (1987) 1 SCALE 353 : (1987) 2 SCC 74 : (1987) 2 SCR 295

Criminal Procedure Code, 1973 (CrPC) — Section 194, 407, 409, 409(2), 462Penal Code, 1860 (IPC) — Section 302, 332

Supreme Court16 Feb 1987Dismissed

Phirayalal Vs Second Additional District Judge and Others

Supreme Court Of India · AIR 1987 SC 2026 : (1987) SCC 157 Supp : (1987) 1 SCC 157 Supp

Supreme Court13 Feb 1987Dismissed

Rameshwar Dass and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1987 SC 713 : (1987) 54 FLR 445 : (1987) 1 JT 420 : (1987) LabIC 637 : (1987) 1 LLJ 514 : (1987) 1 SCALE 344 : (1987) SCC 711 Supp : (1987) 1 SCC 711 Supp : (1987) 1 UJ 426

Industrial Disputes Act, 1947 — Section 25F

Supreme Court13 Feb 1987Dismissed

Karnataka State Road Transport Corporation, Bangalore Vs Karnataka State Transport Authority, Bangalore and Others

Supreme Court Of India · AIR 1987 SC 711 : (1987) 1 JT 473 : (1987) 1 SCALE 346 : (1987) SCC 648 Supp : (1987) 1 SCC 648 Supp : (1987) 1 UJ 374

Motor Vehicles Act, 1939 — Section 57(8)