Supreme Court24 Feb 1987Disposed Of

Prahlad Singh Vs Col. Sukhdev Singh

Supreme Court Of India · AIR 1987 SC 1145 : (1987) 29 ELT 490 : (1987) 1 JT 541 : (1987) 1 SCALE 423 : (1987) 1 SCC 727 : (1987) 1 UJ 406

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 13
Supreme Court20 Feb 1987ALLOWED

Union of India (UOI) and Another Vs R.C. D''souza

Supreme Court Of India · AIR 1987 SC 1172 : (1987) 54 FLR 467 : (1987) 1 JT 533 : (1987) LabIC 896 : (1987) 1 LLJ 507 : (1987) 1 SCALE 390 : (1987) 2 SCC 211 : (1987) 2 SCR 382 : (1988) 1 SLJ 19 : (1987) 2 UJ 13

Central Reserve Police Force Rules, 1955 — Rule 105(3A), 107(2)
Supreme Court19 Feb 1987Dismissed

State of U.P. Vs Raj Kishore

Supreme Court Of India · AIR 1987 SC 1642 : (1987) 54 FLR 571 : (1987) 1 JT 744 : (1987) LabIC 1321 : (1987) SCC 77 Supp : (1987) 1 SCC 77 Supp