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Supreme Court Of India judgments

59,837 judgments · page 2,049 of 2,992

Supreme Court05 Jan 1995Allowed

Harish Tandon Vs Addl. District Magistrate, Allahabad, U.P. and others

Supreme Court Of India · AIR 1995 SC 676 : (1995) 1 JT 290 : (1995) 1 SCALE 65 : (1995) 1 SCC 537 : (1995) 1 SCR 56

U.P. Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 3, 3(a)(1), 3(g), 12, 12(1), 12(1)(b), 12(2), 12(3), 12(4), 20, 20(2), 20(2)(a), 20(2)(b), 20(2)(e), 25General Clauses Act, 1897 — Section 24
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Supreme Court03 Jan 1995Dismissed

The Sales Tax Commissioner Vs B.G. Patal etc. etc.

Supreme Court Of India · AIR 1995 SC 865 : (1996) 1 GLR 121 : (1995) 6 JT 271 : (1995) 1 SCALE 348 : (1995) 1 SCC 429 Supp : (1995) 1 SCR 22

Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 11A, 11A(2)
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Supreme Court16 Dec 1994dismissed

Sundaramurthi Vs State of T.N.

Supreme Court Of India · (1995) 19 ACR 21 : (1995) 1 JT 188 : (1994) 5 SCALE 330 : (1995) 1 SCC 567 Supp : (1994) 6 SCR 653 Supp : (1995) 1 UJ 230

Penal Code, 1860 (IPC) — Section 302, 34, 392, 449
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