COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 2,047 of 2,992

Supreme Court13 Jan 1995Allowed

Commissioner of Income Tax, Hyderabad Vs Chittor Electric Supply Corporation and another

Supreme Court Of India · AIR 1995 SC 700 : (1995) 123 CTR 583 : (1995) 212 ITR 404 : (1995) 1 JT 355 : (1995) 1 SCALE 136 : (1995) 2 SCC 430 : (1995) 1 SCR 231

Income Tax Act, 1922 — Section 10(2), 12BIncome Tax Act, 1961 — Section 220(2), 237, 240, 244, 264

Read judgment

Supreme Court12 Jan 1995Allowed

R.M. Vellaiyan Vs State of Tamil Nadu and Another

Supreme Court Of India · (1995) 2 LW(Cri) 426

Penal Code, 1860 (IPC) — Section 34, 420Prevention of Corruption Act, 1947 — Section 5(1)(d), 5(2)

Read judgment

Supreme Court12 Jan 1995Disposed Of

Uttar Pradesh State Road Transport Corporation and another Vs Uttar Pradesh Parivahan Nigam Shishukhs Berozgar Sangh and others

Supreme Court Of India · AIR 1995 SC 1115 : (1995) 70 FLR 890 : (1995) 2 JT 26 : (1995) LabIC 1361 : (1995) 2 LLJ 854 : (1995) 1 SCALE 127 : (1995) 2 SCC 1 : (1995) 1 SCR 204 : (1995) 1 UPLBEC 320

Apprentices Act, 1961 — Section 22Apprenticeship Rules, 1991 — Rule 11, 3, 4, 5, 6(2)

Read judgment

Supreme Court12 Jan 1995Partly Allowed

Jagannath and others Vs State of Uttar Pradesh

Supreme Court Of India · (1995) 19 ACR 311 : AIR 1995 SC 712 : (1995) 1 JT 553 : (1995) 1 SCALE 173 : (1995) 1 SCC 564 Supp : (1995) 1 SCR 198 : (1995) 2 UJ 181

Penal Code, 1860 (IPC) — Section 302, 323, 324, 34

Read judgment

Supreme Court12 Jan 1995Disposed Of

Dhura and another Vs State of Rajasthan

Supreme Court Of India · AIR 1995 SC 1963 : (1995) CriLJ 3619 : (1995) 3 SCC 713 Supp

Penal Code, 1860 (IPC) — Section 201, 302, 304

Read judgment

Supreme Court12 Jan 1995Disposed Of

Madhusudan Singh and another Vs State of Bihar

Supreme Court Of India · AIR 1995 SC 1437 : (1996) 11 SCC 248

Penal Code, 1860 (IPC) — Section 120B, 409, 477Prevention of Corruption Act, 1947 — Section 5(1)

Read judgment

Supreme Court11 Jan 1995Dismissed

S.I.(Jem) Pramodh Singh Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1995 SC 1964 : (1995) CriLJ 3620 : (1996) 1 PLJR 21

Penal Code, 1860 (IPC) — Section 354

Read judgment

Supreme Court11 Jan 1995Dismissed

Raj Kumar and Another Vs State of Punjab and Another

Supreme Court Of India · (1995) 1 SCALE 224 : (1995) 3 SCC 121 : (1995) 1 SCR 184 : (1995) 1 UJ 454

Land Acquisition Act, 1894 — Section 24

Read judgment

Supreme Court11 Jan 1995Partly Allowed

Chinnadurai Vs State of Tamil Nadu

Supreme Court Of India · AIR 1996 SC 546 : AIR 1995 SC 546 : (1995) 3 SCC 686 Supp

Penal Code, 1860 (IPC) — Section 307, 398

Read judgment

Supreme Court11 Jan 1995Dismissed

V.M. Salgoacar and Brother Ltd. Vs Union of India (UOI)

Supreme Court Of India · (1995) 97 BOMLR 520 : (1995) 1 SCALE 220 : (1995) 2 SCC 302 : (1995) 1 SCR 188

Land Acquisition Act, 1894 — Section 4(1)

Read judgment

Supreme Court11 Jan 1995Dismissed

Ajit Singh Vs State of Haryana

Supreme Court Of India · AIR 1995 SC 1864 : (1995) 1 SCALE 208 : (1996) 11 SCC 346

Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5

Read judgment

Supreme Court11 Jan 1995Allowed

Lokraj and Others Vs Kishan Lal and Others

Supreme Court Of India · (1995) 2 JT 500 : (1995) 1 SCALE 295 : (1995) 3 SCC 291 : (1995) 1 SCR 193

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 3(1)

Read judgment

Supreme Court11 Jan 1995Dismissed

Special Tahsildar (LA), P.W.D. Schemes, Vijayawada Vs M.A. Jabbar

Supreme Court Of India · AIR 1995 SC 762 : (1995) 1 JT 383 : (1995) 1 SCALE 144 : (1995) 2 SCC 142 : (1995) 1 SCR 180

Land Acquisition Act, 1894 — Section 11, 23, 28, 4

Read judgment

Supreme Court11 Jan 1995Disposed Of

Sarmon Pte Ltd. Vs Umesh Kumar Kajaria and Another

Supreme Court Of India · (1995) 2 BC 218 : (1995) 2 JT 102 : (1995) 1 SCALE 124 : (1995) 1 SCC 443 Supp : (1995) 1 UJ 300

Read judgment

Supreme Court10 Jan 1995Dismissed

Smt. Satwant Kaur Vs Managing Committee, War Memorial Multi Purpose Higher Secondary School and others

Supreme Court Of India · AIR 1995 SC 1128 : (1995) LabIC 614 : (1996) 11 SCC 772

Uattar Pradesh Intermediate Education Act, 1921

Read judgment

Supreme Court10 Jan 1995Dismissed

Ayub Khan Vs Deep Kumar Chawla and Others

Supreme Court Of India · (1995) 1 SCALE 219 : (1995) 2 SCC 400 : (1995) 1 SCR 177 : (1995) 1 UJ 432

Punjab Pre-emption Act, 1913 — Section 10, 15(1b)

Read judgment

Supreme Court10 Jan 1995Disposed Of

Smt. Sneh Prabha Vs Ravinder Kumar

Supreme Court Of India · AIR 1995 SC 2170 : (1996) 112 PLR 565 : (1995) 3 SCC 440 Supp

Read judgment

Supreme Court10 Jan 1995Dismissed

COMMISSIONER OF INCOME TAX Vs SHRI IRON FOUNDRY ENGINEERING WORKS LTD.

Supreme Court Of India · (1997) 139 CTR 497

Income Tax Act, 1961 — Section 104, 256

Read judgment

Supreme Court10 Jan 1995Dismissed

Ram Kumar Vs State of Himachal Pradesh Nain Singh Vs State of Himachal Pradesh

Supreme Court Of India · AIR 1995 SC 1965 : (1996) 1 PLJR 20 : (1995) 4 SCC 67 Supp

Read judgment

Supreme Court10 Jan 1995Dismissed

Ram Kumar and Nain Singh Vs State of H.P.

Supreme Court Of India · AIR 1995 SC 1922 : (1995) 52 ECC 6 : (1996) 82 ELT 174 : (1997) 10 SCC 285

Criminal Procedure Code, 1973 (CrPC) — Section 376

Read judgment