Minerals and Metals Trading Corporation of India Ltd. Vs Dy. Commissioner, Commercial Taxes, Visakhapatnam and Others
Supreme Court Of India · AIR 1995 SC 1580 : (1995) 77 ELT 268 : (1995) 5 JT 465 : (1995) 3 SCALE 29 : (1995) 2 SCC 465 Supp : (1995) 3 SCR 497
