Supreme Court14 Dec 1994dismissed

P.G. Gupta Vs State of Gujarat and Others

Supreme Court Of India · (1995) 2 JT 373 : (1995) LabIC 1745 : (1995) 1 SCALE 653 : (1995) 2 SCC 182 Supp

Constitution of India, 1950 — Article 11(1), 14, 19, 21, 37Gujarat Housing Board Act, 1961 — Section 74, 82
Supreme Court14 Dec 1994dismissed

Smt. Kamla Devi Vs Sh. Vasdev

Supreme Court Of India · AIR 1995 SC 985 : (1995) 1 JT 142 : (1994) 5 SCALE 295 : (1995) 1 SCC 356 : (1994) 6 SCR 603 Supp : (1995) 1 UJ 603

Delhi Rent Control Act, 1958 — Section 15(1), 15(7)Transfer of Property Act, 1882 — Section 106
Supreme Court14 Dec 1994Allowed

A.E. Rani Vs V.S.R. Sarma and Others

Supreme Court Of India · (1995) 19 ACR 17 : (1995) 2 DMC 163 : (1995) 1 JT 351 : (1994) 5 SCALE 275 : (1995) 1 SCC 627 : (1994) 6 SCR 596 Supp : (1995) 1 UJ 440

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380
Supreme Court13 Dec 1994dismissed

V. Lakshmanan Vs B.R. Mangalagiri and Others

Supreme Court Of India · (1995) 1 BC 315 : (1995) 1 DMC 213 : (1995) 2 JT 105 : (1995) 1 SCALE 51(1) : (1995) 2 SCC 33 Supp : (1994) 6 SCR 561 Supp : (1995) 1 UJ 685

Hindu Minority and Guardianship Act, 1956 — Section 8