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Supreme Court Of India judgments

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Supreme Court13 Dec 1994Allowed

State of Orissa Vs Union of India (UOI) and Another

Supreme Court Of India · (1995) 1 JT 325 : (1994) 5 SCALE 219 : (1995) 2 SCC 154 Supp : (1994) 6 SCR 498 Supp : (1995) 1 UJ 701

Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 24, 24(3), 54, 54(1)
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Supreme Court12 Dec 1994Partly Allowed

Balraj Vs State of U.P.

Supreme Court Of India · (1994) ACR 327 : AIR 1995 SC 1935 : (1994) 2 ALT(Cri) 342 : (1995) CriLJ 3217 : (1994) 2 Crimes 87 : (1994) 3 JT 649 : (1994) 2 SCALE 518 : (1994) 4 SCC 29

Penal Code, 1860 (IPC) — Section 302, 307
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Supreme Court09 Dec 1994Allowed

State of Punjab Vs Avtar Singh and Others

Supreme Court Of India · (1994) 5 SCALE 329 : (1995) 1 SCC 383 : (1994) 6 SCR 450 Supp : (1995) 1 UJ 256

Civil Procedure Code, 1908 (CPC) — Section 151, 152Land Acquisition Act, 1894 — Section 18, 23, 28, 4
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Supreme Court08 Dec 1994allowed

Ashok Kumar Jain and Others Vs State of Bihar and Others

Supreme Court Of India · (1995) 43 BLJR 732 : (1995) 70 FLR 288 : (1995) 1 JT 150 : (1994) 2 LLJ 685 : (1994) 5 SCALE 187 : (1995) 1 SCC 516 : (1994) 6 SCR 389 Supp : (1995) 1 UPLBEC 598

Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 25M, 25Q
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