CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 1,970 of 2,992

Supreme Court13 Feb 1996Dismissed

Indian Council for Enviro-Legal Action and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1996 SC 1446 : (1996) 3 GLR 272 : (1996) 2 JT 196 : (1998) 5 SCALE 5 : (1997) 1 SCALE 21 : (1997) 6 SCALE 17 : (1996) 3 SCALE 579 : (1996) 5 SCALE 412 : (1996) 4 SCALE 36 : (1996) 3 SCC 212 : (1996) 2 SCR 503

Constitution of India, 1950 — Article 12, 21, 32, 48A, 51AEnvironment (Protection) Act, 1986 — Section 3, 3, 4, 4, 5, 5Water (Prevention and Control of Pollution) Act, 1974 — Section 24(1), 25(1), 33, 33A
Read judgment
Supreme Court13 Feb 1996Partly Allowed

Union of India and another etc. etc. Vs A. Sanyasi Rao and other etc. etc.

Supreme Court Of India · (1996) 2 AD 401 : AIR 1996 SC 1219 : (1996) 132 CTR 81 : (1996) 219 ITR 330 : (1996) 2 JT 425 : (1996) 2 SCALE 280 : (1996) 3 SCC 465 : (1996) 2 SCR 570 : (1996) 85 TAXMAN 321

Constitution of India, 1950 — Article 136, 14, 19(1), 301, 32Income Tax Act, 1922 — Section 12B, 16(3), 23A, 42(5)Income Tax Act, 1961 — Section 16(3), 206C(4), 28, 29, 30
Read judgment
Supreme Court13 Feb 1996Allowed

Kundanbhai Shaikh Vs Magistrate, Ahmedabad and others

Supreme Court Of India · (1996) 20 ACR 409 : AIR 1996 SC 2998 : (1996) 3 GLR 314 : (1996) 2 LW(Cri) 542 : (1996) 2 SCALE 75 : (1996) 3 SCC 194

Constitution of India, 1950 — Article 22(5), 32Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 14, 2, 3(2), 8
Read judgment