Supreme Court13 Feb 1996Allowed

State through CBI Vs S.J. Choudhary

Supreme Court Of India · AIR 1996 SC 1491 : (1996) 1 ALD(Cri) 31 : (1996) 2 JT 186 : (1996) 1 OLR 251 : (1996) 2 SCALE 37 : (1996) 2 SCC 428

Evidence Act, 1872 — Section 10, 11, 12, 13, 14Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 302
Supreme Court12 Feb 1996Dismissed

Ansaram Rambhau Yelve and Others Vs State of Maharashtra

Supreme Court Of India · (1996) 2 AD 32 : AIR 1996 SC 2945 : (1996) 1 ALD(Cri) 232 : (1996) CriLJ 1718 : (1996) 1 Crimes 131 : (1996) 3 JT 24 : (1996) 4 KarLJ 636 : (1996) 2 SCALE 236 : (1996) 8 SCC 99 : (1996) 2 SCR 411

Criminal Procedure Code, 1973 (CrPC) — Section 313, 379Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
Supreme Court12 Feb 1996Dismissed

Hari Chand and Another Vs State of Delhi

Supreme Court Of India · AIR 1996 SC 1477 : (1996) 1 ALD(Cri) 217 : (1996) 1 ALT(Cri) 576 : (1996) CriLJ 1701 : (1996) 2 JT 140 : (1996) 4 KarLJ 671 : (1996) 2 SCALE 16 : (1996) 9 SCC 112 : (1996) 1 UJ 565

Criminal Procedure Code, 1973 (CrPC) — Section 107, 379Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
Supreme Court12 Feb 1996Allowed

State of Rajasthan Vs Kalyan Sundaram Cement Industries Ltd. and Others

Supreme Court Of India · (1996) 2 AD 305 : (1996) 1 ALD(Cri) 31 : (1996) 2 ALT(Cri) 542 : (1996) 2 BC 189 : (1996) 86 CompCas 433 : (1996) 2 Crimes 92 : (1996) 2 CTC 21 : (1996) 3 JT 162 : (1996) 4 KarLJ 527 : (1996) 2 MLJ 43 : (1996) 1 OLR 411 : (1996) 2 SCALE 403 : (1996) 3 SCC

Civil Procedure Code, 1908 (CPC) — Section 9Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court12 Feb 1996Disposed Of

Savitri Devi Vs State of Haryana and Others

Supreme Court Of India · (1996) 2 AD 309 : (1996) 5 JT 665 : (1996) 4 KarLJ 735 : (1996) 114 PLR 644 : (1996) 2 SCALE 487 : (1996) 7 SCC 729 : (1996) 2 SCR 477

Land Acquisition Act, 1894 — Section 4, 4(1), 11