Supreme Court15 Feb 1996Allowed

Ritesh R. Sah Vs Dr. Y.L. Yamul and others

Supreme Court Of India · (1996) 2 AD 224 : AIR 1996 SC 1378 : (1996) 2 JT 495 : (1996) 2 MhLj 174 : (1996) 2 PLJR 28 : (1996) 2 SCALE 341 : (1996) 3 SCC 253 : (1996) 2 SCR 695 : (1996) 1 UJ 735 : (1996) 2 UPLBEC 828

Constitution of India, 1950 — Article 15, 16(4), 32
Supreme Court15 Feb 1996Allowed

Municipal Committee, Sirhind Vs Parshotam Dass and Others

Supreme Court Of India · (1996) 2 AD 313 : (1996) 2 JT 504 : (1996) 2 SCALE 351 : (1996) 8 SCC 324 : (1996) 2 SCR 678

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Land Acquisition Act, 1894 — Section 30Punjab Gram Panchayat Act, 1952 — Section 101, 4(3)
Supreme Court15 Feb 1996Allowed

State of Punjab Vs Darshan Singh

Supreme Court Of India · (1996) 2 AD 644 : (1996) 73 FLR 1703 : (1996) 5 JT 540 : (1996) 2 LLJ 671 : (1996) 2 SCALE 576 : (1996) 8 SCC 42 : (1996) 2 SCR 745 : (1996) 3 UPLBEC 2144

Supreme Court15 Feb 1996Allowed

Union Territory of Chandigarh Vs Charanjit Kaur

Supreme Court Of India · (1996) 20 ACR 462 : (1996) 1 ALD(Cri) 237 : (1996) 1 Crimes 173 : (1996) 3 JT 30 : (1996) 4 KarLJ 708 : (1996) 2 SCALE 380 : (1996) 7 SCC 492 : (1996) 2 SCR 735

Criminal Procedure Code, 1973 (CrPC) — Section 433, 482
Supreme Court14 Feb 1996Allowed

J.R. Jani and others Vs Ahmed Ebrahim of Rangoon

Supreme Court Of India · (1996) 3 AD 239 : AIR 1996 SC 3020 : (1996) 3 JT 156 : (1996) 2 SCALE 585 : (1996) 7 SCC 732 : (1996) 2 SCR 647

Administration of Evacuee Property (Central) Rules, 1950 — Rule 6Administration of Evacuee Property Act, 1950 — Section 27, 7
Supreme Court14 Feb 1996Allowed

K. Nandakumar Vs Managing Director, Thanthal Periyar Transport Corpn.

Supreme Court Of India · (1996) 1 ACC 480 : (1996) ACJ 555 : (1996) 2 AD 128 : AIR 1996 SC 1217 : (1996) 86 CompCas 435 : (1996) 1 CTC 505 : (1996) 4 KarLJ 717 : (1996) 1 LW 719 : (1996) 1 LW 679 : (1996) 113 PLR 654 : (1996) 2 SCALE 308 : (1996) 2 SCC 736 : (1996) 2 SCR 633 : (1

Motor Vehicles Act, 1939 — Section 22A, 92A