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Supreme Court Of India judgments

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Supreme Court19 Feb 1996Allowed

Bank of Baroda Vs Rajender Pal Soni

Supreme Court Of India · (1996) 3 AD 281 : AIR 1996 SC 3077 : (1996) 1 BC 550 : (1997) 88 CompCas 141 : (1996) 3 JT 368 : (1996) 2 LLJ 99 : (1996) 2 SCALE 858 : (1996) 7 SCC 696 : (1996) 2 SCR 837 : (1996) 2 UJ 41 : (1996) 2 UPLBEC 1363

Banking Regulation Act, 1949 — Section 45
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Supreme Court16 Feb 1996Allowed

Babulal Vs Raj Kumar and Others

Supreme Court Of India · (1996) 2 AD 330 : AIR 1996 SC 2050 : (1996) 2 JT 716 : (1996) 2 MLJ 29 : (1996) 2 SCALE 438 : (1996) 3 SCC 154 : (1996) 2 SCR 763 : (1996) 1 UJ 700

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 32, Order 21 Rule 35, Order 21 Rule 63, Order 21 Rule 97Specific Relief Act, 1963 — Section 22(1)
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Supreme Court16 Feb 1996Allowed

Dr Ghanshyam Jaiswal Vs Kamal Singh

Supreme Court Of India · (1996) 3 AD 125 : (1996) 5 JT 542 : (1996) RD 407 : (1996) 2 SCALE 596 : (1996) 3 SCC 54 : (1996) 2 SCR 759

Civil Procedure Code, 1908 (CPC) — Section 11
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Supreme Court15 Feb 1996Partly Allowed

Commissioner of Income Tax Vs Jyoti Ltd.

Supreme Court Of India · (1996) 2 AD 509 : (1996) 133 CTR 57 : (1996) 219 ITR 388 : (1996) 2 JT 360 : (1996) 2 SCALE 187 : (1996) 7 SCC 617 : (1996) 2 SCR 713 : (1996) 85 TAXMAN 296

Companies (Profits) Surtax Rules, 1964 — Rule 1
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Supreme Court15 Feb 1996Allowed

State of U.P. and others Vs Ramashyraya Yadav and another

Supreme Court Of India · (1996) 2 AD 157 : AIR 1996 SC 1188 : (1996) 2 JT 418 : (1996) LabIC 1029 : (1996) 2 LLJ 92 : (1996) 2 SCALE 304 : (1996) 3 SCC 332 : (1996) 2 SCR 707 : (1996) 1 UJ 743 : (1996) 1 UPLBEC 650

Constitution of India, 1950 — Article 136, 16
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