Krishi Utpadan Mandi Samiti, Haldwani Etc. Etc. Vs M/s. Indian Wood Products Ltd., and another
Supreme Court Of India · (1996) 3 AD 65 : AIR 1996 SC 1251 : (1996) 4 JT 8 : (1996) 2 SCALE 694 : (1996) 3 SCC 321 : (1996) 2 SCR 1021 : (1996) 3 UPLBEC 1758
