Supreme Court27 Feb 1996Partly Allowed
State of Punjab and Others Vs Sukhdev Singh
Supreme Court Of India · (1999) 3 LLJ 1443
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 1,965 of 2,992
Supreme Court27 Feb 1996Allowed
P.N. Venugopal and Others and D. Yadagiri and Others Vs A.P. State Electricity Board and Others
Supreme Court Of India · (1998) 8 SCC 471
Electricity (Supply) Act, 1948 — Section 79
Supreme Court27 Feb 1996Allowed
Delhi Development Authority Vs Shilpa Co-operative Group Housing Society Limited
Supreme Court Of India · (1996) 3 AD 236 : AIR 1996 SC 3029 : (1996) 6 JT 97 : (1996) 2 SCALE 601 : (1996) 8 SCC 119 : (1996) 2 SCR 1119 : (1996) 2 UJ 77 : (1996) 3 UPLBEC 1762 : (1996) 3 UPLBEC 1555
Supreme Court27 Feb 1996Dismissed
Gopalji Khanna Vs Allahabad Bank and others
Supreme Court Of India · AIR 1996 SC 1729 : (1996) 1 BC 574 : (1996) 3 JT 84 : (1996) 2 LLJ 121 : (1996) 2 SCALE 621 : (1996) 3 SCC 538 : (1996) 2 SCR 1068 : (1996) 2 UJ 489
Allahabad Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 18Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Criminal Procedure Code, 1973 (CrPC) — Sec
Supreme Court27 Feb 1996Allowed
B.N. Sharma Vs Commissioner of Income Tax, Orissa
Supreme Court Of India · (1997) 226 ITR 442 : (1998) 8 SCC 463
Income Tax Act, 1961 — Section 271(1)(c), 256(2)
Supreme Court27 Feb 1996Dismissed
W.B. State Electricity Board Vs Fakir Chand Rice Mills and Others
Supreme Court Of India · (1996) 3 AD 261 : (1996) 3 JT 569 : (1996) 4 KarLJ 807 : (1996) 3 SCALE 67 : (1996) 8 SCC 647 : (1996) 2 SCR 1142
Supreme Court27 Feb 1996dismissed
State of Haryana Vs Rajinder Singh
Supreme Court Of India · (1996) 2 AD 298 : AIR 1996 SC 2978 : (1996) 1 ALD(Cri) 348 : (1996) CriLJ 1875 : (1996) 1 Crimes 153 : (1996) 3 JT 396 : (1996) 4 KarLJ 460 : (1996) 2 SCALE 488 : (1996) 8 SCC 77
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
Supreme Court27 Feb 1996Dismissed
Namdi Francis Nwazor Vs Union of India (UOI) and Another Namdi Francis Nwazor Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 8 SCC 534
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28, 41, 42
Supreme Court26 Feb 1996Dismissed
G. Sundareswararao Vs Government of A.P. and Others
Supreme Court Of India · (1996) 3 AD 289 : (1996) 3 JT 392 : (1996) 2 SCALE 863 : (1996) 8 SCC 234 : (1996) 2 SCR 1056
Andhra Pradesh Institute of Preventive Medicine Service Ad Hoc Rules — Rule 4
Supreme Court26 Feb 1996dismissed
Pradip Gogoi and Others Vs State of Assam and Others
Supreme Court Of India · (1998) 8 SCC 726 : (1999) SCC(L&S) 259
Constitution of India, 1950 — Article 16
Supreme Court26 Feb 1996Allowed
U.P. Shiksha and Education Board Vs Rajender Prasad Gupta
Supreme Court Of India · (1996) 3 AD 319 : AIR 1996 SC 1336 : (1996) 3 JT 378 : (1996) 2 SCALE 908 : (1996) 3 SCC 598 : (1996) 2 SCR 1053 : (1996) 1 UJ 815 : (1996) 3 UPLBEC 1615
Supreme Court26 Feb 1996Allowed
State of Bihar and others Vs Ramdeo Yadav and others
Supreme Court Of India · (1996) 3 AD 287 : AIR 1996 SC 3135 : (1996) 73 FLR 1178 : (1996) 3 JT 336 : (1996) 2 SCALE 768 : (1996) 3 SCC 493 : (1996) 2 SCR 1059
Supreme Court26 Feb 1996Dismissed
Sri Lakhi Baruah and others Vs Sri Padma Kanta Kalita and others
Supreme Court Of India · (1996) 3 AD 81 : AIR 1996 SC 1253 : (1996) 2 BLJR 1197 : (1996) 3 JT 268 : (1996) 1 LW 741 : (1996) 2 SCALE 82 : (1996) 2 SCALE 644 : (1996) 8 SCC 357 : (1996) 2 SCR 1043
Evidence Act, 1872 — Section 65, 90
Supreme Court26 Feb 1996Disposed Of
Raghuvir Saran Agarwal Vs State of U.P. and Others
Supreme Court Of India · (1998) 8 SCC 617
Supreme Court26 Feb 1996Allowed
Shimla Development Authority Vs Asha Rani
Supreme Court Of India · (1996) 3 AD 238 : AIR 1996 SC 1591 : (1996) 3 JT 400 : (1996) 2 SCALE 841 : (1996) 8 SCC 487 : (1996) 2 SCR 1065 : (1996) 1 UJ 797
Land Acquisition Act, 1894 — Section 18, 26, 54
Supreme Court26 Feb 1996Allowed
Anand Prakash Singh Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 8 SCC 646
Supreme Court26 Feb 1996Allowed
Union of India (UOI) and Others Vs S.J. Thanawalla and Another
Supreme Court Of India · (1996) 3 AD 139 : (1996) 2 SCALE 909 : (1996) 8 SCC 469 : (1996) 2 SCR 1063
Supreme Court23 Feb 1996Dismissed
S. Said-ud-din Vs Court of Welfare Commissioner Bhopal Gas Victims Tribunal and Others
Supreme Court Of India · (1997) 11 SCC 444 : (1998) SCC(L&S) 211
Supreme Court23 Feb 1996Allowed
Bibhuti Bhushan Chaudhary Vs Union of India (UOI) and Another
Supreme Court Of India · (1997) 11 SCC 390 : (1998) SCC(L&S) 167
Supreme Court23 Feb 1996Allowed
Ravindra Trimbak Chouthmal Vs State of Maharashtra
Supreme Court Of India · (1996) 20 ACR 660 : (1996) 2 AD 108 : (1996) 2 ALD(Cri) 48 : (1996) 1 ALT(Cri) 485 : (1996) 1 Crimes 137 : (1996) 3 GLR 241 : (1995) 5 JT 336 : (1996) 4 KarLJ 645 : (1996) 2 SCALE 368 : (1996) 4 SCC 148 : (1996) 2 SCR 1009
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 354(3)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 304B, 316