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Supreme Court Of India judgments

59,837 judgments · page 1,963 of 2,992

Supreme Court01 Mar 1996Allowed

Ajit Singh Januja and others Vs State of Punjab and others

Supreme Court Of India · (1996) 2 AD 597 : AIR 1996 SC 1189 : (1996) 2 JT 727 : (1996) LabIC 1030 : (1996) 2 LLJ 154 : (1996) 1 PLJR 81 : (1996) 2 SCALE 526 : (1996) 2 SCC 715 : (1996) 3 SCR 125 : (1996) 2 UJ 81 : (1996) 1 UPLBEC 658

Constitution of India, 1950 — Article 14, 15, 16(4), 335
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Supreme Court01 Mar 1996Disposed Of

Dr. B.L. Wadehra Vs Union of India and others

Supreme Court Of India · (1996) 2 AD 478 : AIR 1996 SC 2969 : (1996) 3 JT 38 : (2001) 5 SCALE 304 : (1997) 5 SCALE 2 : (1996) 2 SCALE 514 : (1996) 2 SCC 594 : (1996) 3 SCR 80 : (1996) 2 UJ 26

Constitution of India, 1950 — Article 21, 32, 48A, 51ADelhi Municipal Corporation Act, 1957 — Section 352New Delhi Municipal Council Act, 1994 — Section 11, 12, 12, 261, 263
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Supreme Court01 Mar 1996Dismissed

Commissioner of Income Tax Vs M/s. All India Tea and Trading Co. Ltd.

Supreme Court Of India · (1996) 2 AD 638 : AIR 1996 SC 3055 : (1996) 132 CTR 225 : (1996) 219 ITR 544 : (1996) 3 JT 76 : (1996) 2 SCALE 613 : (1996) 8 SCC 478 : (1996) 3 SCR 156 : (1996) 85 TAXMAN 391

Assam Land (Requisition and Acquisition) Act, 1948 — Section 3, 7Income Tax Act, 1961 — Section 2(1)
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Supreme Court29 Feb 1996Allowed

Smt. Sarla Dixit and another Vs Balwant Yadav and others

Supreme Court Of India · (1996) ACJ 581 : (1996) 3 AD 13 : AIR 1996 SC 1274 : (1996) 1 BLJR 541 : (1996) JLJ 394 : (1996) 3 JT 252 : (1993) 2 LLJ 664 : (1996) 2 LW 9 : (1996) 2 LW 29 : (1996) 2 MLJ 55 : (1996) 113 PLR 656 : (1996) 2 SCALE 802 : (1996) 3 SCC 179 : (1996) 3 SCR 30

Constitution of India, 1950 — Article 136Motor Vehicles Act, 1939 — Section 110B
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Supreme Court29 Feb 1996dismissed

Attiq-Ur-Rehman Vs Municipal Corporation of Delhi and another

Supreme Court Of India · AIR 1996 SC 956 : AIR 1996 SC 1267 : (1996) 1 ALD(Cri) 831 : (1996) CriLJ 1997 : (1996) 2 JT 670 : (1996) 4 KarLJ 740 : (1996) 2 SCALE 557 : (1996) 3 SCC 37 : (1996) 3 SCR 19

Criminal Procedure Code, 1973 (CrPC) — Section 11, 12, 14, 16, 4Delhi Municipal Corporation Act, 1957 — Section 313, 332, 333, 334, 343
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Supreme Court29 Feb 1996dismissed

Surjit Singh and others Vs Balbir Singh

Supreme Court Of India · (1996) 3 AD 217 : AIR 1996 SC 1592 : (1996) 1 ALD(Cri) 879 : (1996) CriLJ 2304 : (1996) 3 JT 363 : (1996) 2 SCALE 865 : (1996) 3 SCC 533 : (1996) 3 SCR 70

Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 202Penal Code, 1860 (IPC) — Section 120B, 340, 420, 467, 468
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Supreme Court29 Feb 1996Allowed

Pavani Sridhara Rao Vs Govt. of A.P. and Others

Supreme Court Of India · (1996) 3 AD 397 : AIR 1996 SC 1334 : (1996) 3 JT 4 : (1996) 2 SCALE 705 : (1996) 8 SCC 298 : (1996) 1 UJ 582

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 27
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