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Supreme Court Of India judgments

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Supreme Court13 Mar 1996Allowed

Commissioner of Income Tax, Shilong Vs Jai Prakash Singh

Supreme Court Of India · (1996) 3 AD 118 : AIR 1996 SC 1303 : (1996) 132 CTR 262 : (1996) 219 ITR 737 : (1996) 3 JT 356 : (1996) 2 SCALE 832 : (1996) 3 SCC 525 : (1996) 3 SCR 377 : (1996) 85 TAXMAN 407

Civil Procedure Code, 1908 (CPC) — Section 2(11)Income Tax Act, 1922 — Section 22(1), 24, 3, 4Income Tax Act, 1961 — Section 139(4), 142(1), 143(2), 159, 162
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Supreme Court13 Mar 1996Dismissed

Vijai Singh and others Vs State of Rajasthan

Supreme Court Of India · (1996) 2 AD 619 : AIR 1996 SC 3016 : (1996) 1 ALD(Cri) 259 : (1996) CriLJ 1993 : (1996) 1 Crimes 191 : (1996) 3 JT 299 : (1996) 2 SCALE 683

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 201, 300, 302
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Supreme Court12 Mar 1996Dismissed

Smt. Ambey Devi Vs State of Bihar and another

Supreme Court Of India · (1996) 3 AD 392 : AIR 1996 SC 1513 : (1996) 1 CTC 730 : (1996) 3 JT 674 : (1997) 2 LW 412 : (1997) 1 MLJ 81 : (1996) 2 PLJR 60 : (1996) 3 SCALE 121 : (1996) 9 SCC 84 : (1996) 3 SCR 303 : (1996) 2 UJ 146

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 11, 18, 20, 23, 26
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Supreme Court12 Mar 1996Dismissed

Jagdish Narain and another Vs State of U.P.

Supreme Court Of India · (1996) 20 ACR 450 : (1996) 2 AD 654 : AIR 1996 SC 3136 : (1996) 1 ALD(Cri) 238 : (1996) 1 Crimes 174 : (1996) 3 JT 89 : (1996) 2 SCALE 650 : (1996) 8 SCC 199 : (1996) 3 SCR 250

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 162(1), 379Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
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Supreme Court12 Mar 1996Disposed Of

Collector of Central Excise, New Delhi Vs Louis Shoppe and Another

Supreme Court Of India · (1996) 3 AD 117 : (1996) 54 ECC 109 : (1996) 65 ECR 246 : (1996) 83 ELT 13 : (1996) 6 JT 161 : (1996) 2 SCALE 829 : (1996) 3 SCC 445 : (1996) 3 SCR 293 : (1996) 102 STC 129

Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 5A
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Supreme Court12 Mar 1996Dismissed

Navneet Rajan Wasan Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 3 AD 55 : (1996) 73 FLR 1449 : (1996) 3 JT 159 : (1996) 2 SCALE 699 : (1996) 7 SCC 630 : (1996) 3 SCR 259 : (1992) 1 SCR 709 Supp : (1996) 2 UJ 66 : (1996) 2 UPLBEC 1426

Police Service (Recruitment) Rules, 1954 — Rule 9Police Service (Regulation of Seniority) Rules, 1954 — Rule 3(3)
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