Supreme Court15 Mar 1996Allowed
Madhukar Rao Vs Claims Commissioner and Others
Supreme Court Of India · (1998) 8 SCC 544
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 1,960 of 2,992
Supreme Court14 Mar 1996Dismissed
Rafiq Khan and Another Vs Laxmi Narayan Sharma
Supreme Court Of India · (1996) 1 AD 1002 : AIR 1996 SC 1946 : (1996) 1 JT 706 : (1996) 1 SCALE 730 : (1996) 2 SCC 225
Supreme Court14 Mar 1996dismissed
Commissioner of Income Tax Vs Thanthi Trust
Supreme Court Of India · (1999) 156 CTR 605 : (1999) 239 ITR 502
Income Tax Act, 1961 — Section 11
Supreme Court14 Mar 1996Disposed Of
Hookiyar Singh etc.etc. Vs Special Land Acquisition Officer, Moradabad and another
Supreme Court Of India · (1996) 5 AD 116 : AIR 1996 SC 3207 : (1996) 4 JT 251 : (1996) 3 SCALE 516 : (1996) 3 SCC 766 : (1996) 3 SCR 422
Land Acquisition Act, 1894 — Section 23, 24, 4(1)
Supreme Court14 Mar 1996Allowed
Niranjan Prasad and others Vs State of Madhya Pradesh
Supreme Court Of India · (1996) 2 AD 658 : AIR 1996 SC 3010 : (1996) 1 ALD(Cri) 331 : (1996) CriLJ 1987 : (1996) 1 Crimes 187 : (1996) 3 JT 398 : (1996) 2 SCALE 724
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 148, 149, 302, 325
Supreme Court14 Mar 1996dismissed
Y.H. Pawar Vs State of Karnataka and another
Supreme Court Of India · (1996) 3 AD 690 : AIR 1996 SC 3194 : (1996) 74 FLR 1868 : (1996) 5 JT 521 : (1996) LabIC 1537 : (1996) 2 LLJ 625 : (1996) 3 SCALE 508 : (1996) 10 SCC 444 : (1997) SCC(L&S) 110 : (1996) 3 SCR 429 : (1996) 3 UPLBEC 2147
Constitution of India, 1950 — Article 16Special Recuritment Rules, 1970 — Rule 3
Supreme Court14 Mar 1996dismissed
A. Chinnappa Vs V. Venkatamuni and others
Supreme Court Of India · (1996) 4 AD 409 : AIR 1997 SC 248 : (1996) AIRSCW 4421 : (1996) 4 JT 213 : (1996) 3 SCALE 389 : (1996) 3 SCC 585 : (1996) 3 SCR 426 : (1996) 5 Supreme 142
Constitution of India, 1950 — Article 341, 342(1)
Supreme Court14 Mar 1996Dismissed
Dr. B.P. Yadav and Another Vs Dr. Ratneshwar Prasad Singh and Others
Supreme Court Of India · (1996) 3 AD 35 : AIR 1996 SC 3202 : (1996) 3 JT 283 : (1996) LabIC 1540 : (1996) 2 SCALE 753 : (1996) 8 SCC 494 : (1996) 3 SCR 408
Bihar State Universities (Constituent Colleges) Service Commission Act, 1987 — Section 6Bihar State Universities Act, 1976 — Section 58(10)
Supreme Court14 Mar 1996Allowed
Director, Doordarshan Kendra, Trivandrum and Others Vs S. Kuttan Pillai and Others
Supreme Court Of India · (1998) 8 SCC 736 : (1999) SCC(L&S) 264
Supreme Court14 Mar 1996Dismissed
Mohd. Ayub Khan Vs Prof. Bhim Singh and others
Supreme Court Of India · (1996) 3 AD 454 : AIR 1996 SC 3112 : (1996) 3 JT 677 : (1996) 3 SCALE 195 : (1996) 3 SCC 597 : (1996) 3 SCR 420
Representation of the People Act, 1951 — Section 64A
Supreme Court14 Mar 1996Allowed
Union of India (UOI) and Others Vs R.N. Hegde and Others
Supreme Court Of India · (1998) 8 SCC 731
Supreme Court13 Mar 1996Disposed Of
H.G. Venkatachaliah Setty Vs Union of India (UOI) and Others
Supreme Court Of India · (1997) 11 SCC 358
Supreme Court13 Mar 1996Dismissed
Boota Singh Vs Sher Singh and Others
Supreme Court Of India · (1997) 10 SCC 368 : (1997) SCC(L&S) 1697
Representation of the People Act, 1951 — Section 81(3)
Supreme Court13 Mar 1996Dismissed
State of W.B. Vs Murari Mohan Maity and Others
Supreme Court Of India · (1998) 8 SCC 730
West Bengal Estates Acquisition Act, 1953 — Section 44
Supreme Court13 Mar 1996Allowed
C. Subrahmanyam Vs K. Ramanjaneyullu and Others
Supreme Court Of India · (1998) 8 SCC 703
Constitution of India, 1950 — Article 226
Supreme Court13 Mar 1996Dismissed
Ajit Singh Vs Niranjan Dass Rahi and Others
Supreme Court Of India · (1999) 1 OLR 311 : (1998) 8 SCC 470
Contempt of Courts Act, 1971 — Section 12
Supreme Court13 Mar 1996Dismissed
New Bank of India Employees Union and another Vs Union of India and Others
Supreme Court Of India · AIR 1996 SC 3208 : (1996) 1 BC 488 : (1996) 3 JT 203 : (1996) 2 SCALE 734 : (1996) 8 SCC 407 : (1996) 3 SCR 322 : (1996) 3 UPLBEC 2083
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 9Banking Regulation Act, 1949 — Section 45Constitution of India, 1950 — Article 14
Supreme Court13 Mar 1996Dismissed
Raghubir Singh and others Vs State of Punjab Santokh Singh Vs Amarjit Singh and others
Supreme Court Of India · (1996) 2 AD 623 : AIR 1996 SC 3051 : (1996) 1 ALD(Cri) 333 : (1996) 1 Crimes 181 : (1996) 4 JT 1 : (1996) 2 SCALE 689 : (1996) 4 SCALE 169 : (1996) 9 SCC 233 : (1996) 3 SCR 389
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 320Terrorist Affected Areas (Special Courts) Act, 1984 — Section 14
Supreme Court13 Mar 1996Allowed
Seethammal Vs Senthil Finance and Another
Supreme Court Of India · (1996) 03 SC CK 0120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
Supreme Court13 Mar 1996Allowed
Ram Janam Vs Radhakrishna Chaube and others
Supreme Court Of India · (1996) 3 AD 473 : AIR 1996 SC 3146 : (1996) 3 JT 642 : (1996) 3 SCALE 192 : (1996) 8 SCC 277 : (1996) 3 SCR 400 : (1996) 2 UJ 318
Bihar and Uttar Pradesh (Alteration of Boundaries) Act, 1968 — Section 2, 26, 3, 30, 8Uttar Pradesh Tenancy Act, 1939 — Section 59, 61