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Supreme Court15 Mar 1996Allowed

Lilaben Udesing Gohel Vs The Oriental Insurance Company Ltd.

Supreme Court Of India · (1996) 1 ACC 566 : (1996) ACJ 673 : AIR 1996 SC 1605 : (1996) 3 GLR 5 : (1996) 4 JT 352 : (1996) 2 LW 168 : (1996) 114 PLR 328 : (1996) 3 SCALE 56 : (1996) 3 SCC 608 : (1996) 3 SCR 450

Constitution of India, 1950 — Article 14, 300AMotor Vehicles Act, 1939 — Section 92, 95(2)Motor Vehicles Act, 1988 — Section 140, 168(3)
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Supreme Court15 Mar 1996dismissed

Karnataka State Road Transport Corporation Vs K.V. Sakeena and Others

Supreme Court Of India · (1996) 1 ACC 536 : (1996) ACJ 1125 : (1996) 3 AD 267 : (1996) 86 CompCas 522 : (1996) 4 JT 32 : (1996) 2 LW 196 : (1996) 2 SCALE 845 : (1996) 3 SCC 446 : (1996) 3 SCR 440 : (1996) 1 UJ 838

Karnataka Motor Vehicles Rules, 1963 — Rule 331Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 168
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Supreme Court15 Mar 1996Allowed

Lilaben Udesing Gohel & Anr Vs Oriental Insurance Company Ltd.& Others

Supreme Court Of India · (1996) 1 ACC 566 : (1996) ACJ 673 : AIR 1996 SC 1605 : (1996) 3 GLR 5 : (1996) 4 JT 352 : (1996) 2 LW 168 : (1996) 114 PLR 328 : (1996) 3 SCALE 56 : (1996) 3 SCC 608 : (1996) 3 SCR 450

Constitution of India, 1950 — Article 14, 300AMotor Vehicles Act, 1988 — Section 140, 168(3), 92
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Supreme Court15 Mar 1996Allowed

Seethammal Vs Senthil Finance and another

Supreme Court Of India · (1996) 3 AD 455 : AIR 1996 SC 1551 : (1996) 1 CTC 715 : (1996) 3 JT 664 : (1997) 2 LW 411 : (1996) 3 SCALE 196 : (1996) 8 SCC 5 : (1996) 3 SCR 498

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
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Supreme Court15 Mar 1996Disposed Of

V.M. Gadre (Dead) by L.Rs. and others Vs M.G. Diwan and others

Supreme Court Of India · AIR 1996 SC 1534 : (1996) 73 FLR 1628 : (1996) 5 JT 246 : (1996) 2 LLJ 1094 : (1996) 2 SCALE 893 : (1996) 3 SCC 454 : (1996) 3 SCR 480 : (1996) 2 UJ 7 : (1996) 3 UPLBEC 2129

Constitution of India, 1950 — Article 142, 226, 32, 38, 39Life Insurance Corporation Act, 1956 — Section 8(1)
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