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Supreme Court19 Mar 1996dismissed

Imperial Chit Funds (P) Ltd. Vs Income Tax Officer, Ernakulam

Supreme Court Of India · (1996) 3 AD 488 : AIR 1996 SC 1887 : (1996) 1 BC 659 : (1996) 86 CompCas 555 : (1996) 133 CTR 505 : (1996) 219 ITR 498 : (1996) 3 JT 410 : (1996) 1 KLT 699 : (1996) 3 SCALE 20 : (1996) 8 SCC 303 : (1996) 3 SCR 640

Central Sales Tax Act, 1956 — Section 17Companies (Amendment) Act, 1960 — Section 529Companies Act, 1956 — Section 446, 447, 448A, 449, 451
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Supreme Court19 Mar 1996Disposed Of

State of Bihar and another Vs Ranchi Zila Samta Party and another

Supreme Court Of India · AIR 1996 SC 1515 : (1996) 1 ALD(Cri) 847 : (1996) 2 BLJR 992 : (1996) CriLJ 2168 : (1996) 3 JT 751 : (1997) 1 MLJ 31 : (1996) 1 PLJR 97 : (1996) 3 SCALE 236 : (2003) 12 SCC 235 : (1996) 3 SCR 663 : (1996) 2 UJ 138

Constitution of India, 1950 — Article 136, 226Delhi Police Special Establishment Act, 1946 — Section 6
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Supreme Court19 Mar 1996

A.S. Narayana Deekshitulu Vs State of Andhra Pradesh and Others

Supreme Court Of India · (1996) 3 AD 135 : AIR 1996 SC 1765 : (1996) 3 JT 482 : (1996) 2 SCALE 911 : (1996) 9 SCC 548 : (1996) 3 SCR 543

Constitution Of India, 1950 — Article 14, 15, 15(1), 15(2), 16(1), 16(2), 17, 25, 25(1), 25(1)(b), 25(2), 26, 26(b)Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 2(3), 2(4), 2(5), 2(15), 2(23), 2(27), 2(28), 13, 16, 23, 23(1), 34, 34(1)(b), 35, 36, 37, 38, 39, 40, 50(1), 142, 144, 155, 155(2)
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Supreme Court19 Mar 1996Allowed

Laxmikant and others Vs Satyawan and others

Supreme Court Of India · (1996) 4 AD 132 : AIR 1996 SC 2052 : (1996) 3 JT 746 : (1996) 3 SCALE 30 : (1996) 4 SCC 208 : (1996) 3 SCR 532 : (1996) 2 UJ 463

Constitution of India, 1950 — Article 12Nagpur Improvement Trust Lands Disposal Rules, 1955 — Rule 4(3)
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Supreme Court18 Mar 1996Allowed

State of Orissa Vs Divisional Manager, LIC and another

Supreme Court Of India · AIR 1996 SC 2519 : (1997) 2 BLJR 1678 : (1996) 87 CompCas 881 : (1996) 2 CTC 93 : (1996) 4 JT 288 : (1997) 2 LW 410 : (1996) 113 PLR 315 : (1996) 3 SCALE 609 : (1996) 8 SCC 655 : (1996) 3 SCR 527

Constitution of India, 1950 — Article 136Consumer Protection Act, 1986 — Section 2(1)
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