Executive Officer Vs E. Tirupalu and others, C.R. Siva Reddy and another, T. Venkateswarlu and another, C. Vani
Supreme Court Of India · AIR 1996 SC 1311 : (1996) 2 ALT 16 : (1996) 3 JT 453 : (1996) 3 SCALE 96 : (1996) 8 SCC 253 : (1996) 3 SCR 904
COURT ARCHIVE
59,837 judgments · page 1,956 of 2,992
Supreme Court Of India · AIR 1996 SC 1311 : (1996) 2 ALT 16 : (1996) 3 JT 453 : (1996) 3 SCALE 96 : (1996) 8 SCC 253 : (1996) 3 SCR 904
Supreme Court Of India · (1996) 3 AD 213 : AIR 1996 SC 3073 : (1996) 1 ALD(Cri) 242 : (1996) 1 BLJR 558 : (1996) 1 Crimes 211 : (1996) 3 JT 570 : (1996) 3 SCALE 85 : (1996) 9 SCC 104 : (1996) 3 SCR 886
Supreme Court Of India · (1999) 155 CTR 180 : (1999) 236 ITR 350 : (1998) 8 SCC 487 : (1999) 104 TAXMAN 197
Supreme Court Of India · (1998) 8 SCC 485
Supreme Court Of India · (1996) 54 ECC 104 : (1996) 64 ECR 175 : (1997) 92 ELT 28 : (1996) 3 JT 658 : (1996) 3 SCALE 181 : (1996) 8 SCC 443 : (1996) 3 SCR 826 : (1996) 101 STC 536
Supreme Court Of India · (1996) 3 AD 447 : AIR 1996 SC 3106 : (1996) 54 ECC 110 : (1996) 83 ELT 241 : (1996) 3 JT 606 : (1996) 3 SCALE 113 : (1996) 3 SCC 407 : (1996) 3 SCR 845
Supreme Court Of India · (1996) 3 AD 671 : (1996) 73 FLR 1448 : (1996) 4 JT 332 : (1996) 3 SCALE 559 : (1996) 11 SCC 752 : (1997) SCC(L&S) 309 : (1996) 3 SCR 877
Supreme Court Of India · (1996) 4 AD 450 : AIR 1997 SC 250 : (1996) AIRSCW 4424 : (1996) 73 FLR 1389 : (1996) 4 JT 731 : (1996) 4 SCALE 192 : (1996) 8 SCC 637 : (1996) 3 SCR 870 : (1996) 4 Supreme 544
Supreme Court Of India · AIR 1997 SC 122 : (1996) AIRSCW 4270 : (1996) 4 JT 299 : (1996) 113 PLR 320 : (1996) 3 SCALE 507 : (1996) 8 SCC 243 : (1996) 3 SCR 884 : (1996) 5 Supreme 138
Supreme Court Of India · (1996) 4 AD 423 : (1996) 4 JT 133 : (1996) 3 SCALE 391 : (1996) 8 SCC 244 : (1996) 3 SCR 874
Supreme Court Of India · (1996) 4 AD 45 : (1996) 73 FLR 1189 : (1996) 4 JT 126 : (1996) 3 SCALE 338 : (1996) 8 SCC 283 : (1996) 3 SCR 868 : (1996) 4 UPLBEC 2876
Supreme Court Of India · (1996) 3 AD 725 : (1996) 1 CTC 738 : (1996) 4 JT 245 : (1997) 2 LW 406 : (1996) 113 PLR 649 : (1996) 3 SCALE 558 : (1996) 8 SCC 367 : (1996) 3 SCR 879
Supreme Court Of India · (1996) 3 AD 672 : (1996) 73 FLR 1303 : (1996) 4 JT 248 : (1996) 3 SCALE 553 : (1996) 8 SCC 369 : (1996) 3 SCR 833 : (1996) 4 UPLBEC 2924 : (1996) 4 UPLBEC 2913
Supreme Court Of India · AIR 1996 SC 3121 : (1996) 1 BLJR 138 : (1996) 3 JT 446 : (1996) 3 SCALE 89 : (1996) 8 SCC 470 : (1996) 3 SCR 857
Supreme Court Of India · (1996) 3 AD 636 : AIR 1996 SC 3091 : (1996) 73 FLR 1430 : (1996) 3 JT 650 : (1996) 3 SCALE 241 : (1996) 3 SCC 507 : (1996) 3 SCR 836 : (1996) 1 UJ 817 : (1996) 2 UPLBEC 1410
Supreme Court Of India · (1996) 3 AD 609 : (1996) 4 JT 247 : (1996) 3 SCALE 480 : (1996) 8 SCC 236 : (1996) 3 SCR 810
Supreme Court Of India · AIR 1996 SC 3318 : (1996) 4 JT 375 : (1997) 115 PLR 259 : (1996) 3 SCALE 680 : (1996) 8 SCC 374 : (1996) 3 SCR 819
Supreme Court Of India · (1996) 3 AD 669 : AIR 1996 SC 3287 : (1996) 4 JT 326 : (1996) 114 PLR 223 : (1996) 3 SCALE 561 : (1996) 9 SCC 281 : (1996) 3 SCR 812
Supreme Court Of India · (1996) 4 AD 448 : AIR 1996 SC 1961 : (1996) 74 FLR 1919 : (1996) 6 JT 7 : (1996) 2 LLJ 647 : (1996) 4 SCALE 100 : (1996) 4 SCC 546 : (1996) 3 SCR 807 : (1996) 3 UPLBEC 1974
Supreme Court Of India · (1996) 3 AD 692 : AIR 1997 SC 112 : (1996) AIRSCW 4271 : (1996) 73 FLR 1399 : (1996) 4 JT 294 : (1996) 2 LLJ 386 : (1996) 3 SCALE 611 : (1996) 8 SCC 350 : (1996) 3 SCR 817 : (1996) 5 Supreme 356 : (1996) 4 UPLBEC 2908