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Supreme Court Of India judgments

59,837 judgments · page 1,957 of 2,992

Supreme Court22 Mar 1996Dismissed

Mohd. Aslam Vs Union of India and others

Supreme Court Of India · AIR 1996 SC 1611 : (1996) 5 JT 566 : (1996) 3 SCALE 241 : (1995) 5 SCALE 211 : (1996) 2 SCC 749 : (1996) 3 SCR 782 : (1996) 2 UJ 1

Constitution of India, 1950 — Article 32Representation of the People Act, 1951 — Section 123(3A)
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Supreme Court22 Mar 1996Allowed

Government of Andhra Pradesh Vs H.E.H., The Nizam, Hyderabad

Supreme Court Of India · AIR 1996 SC 3142 : (1996) 3 JT 629 : (1996) 3 SCALE 140 : (1996) 3 SCC 282 : (1996) 3 SCR 772

Constitution of India, 1950 — Article 39(c), 39(b)Land Acquisition Act, 1894 — Section 23, 4(1), 5AUrban Land (Ceiling and Regulation) Act, 1976 — Section 10(1)(3), 11, 23, 3, 6
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Supreme Court21 Mar 1996Dismissed

Lokendra Singh Vs State of M.P.

Supreme Court Of India · (1996) 03 SC CK 0169

Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 107, 306, 309
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Supreme Court21 Mar 1996dismissed

Tahir Vs State (Delhi)

Supreme Court Of India · (1996) 3 AD 206 : AIR 1996 SC 3079 : (1996) 1 ALD(Cri) 301 : (1996) 1 Crimes 222 : (1996) 3 SCALE 41 : (1996) 7 SCC 498 : (1996) 3 SCC 338 : (1996) 3 SCR 757

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
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Supreme Court21 Mar 1996Disposed Of

Smt. Gian Kaur Vs State of Punjab

Supreme Court Of India · AIR 1996 SC 946 : AIR 1996 SC 1257 : (1996) 1 ALD(Cri) 102 : (1996) 1 ALT(Cri) 535 : (1996) 2 BLJR 809 : (1996) CriLJ 1660 : (1996) 1 CTC 454 : (1996) 2 GLR 563 : (1996) 3 JT 339 : (1996) 2 LW(Cri) 392 : (1996) 2 SCALE 881 : (1996) 2 SCC 648 : (1996) 3 SC

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 107, 306, 309
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Supreme Court20 Mar 1996dismissed

Rakesh Kumar Singh Vs Committee of Management, Raibarali

Supreme Court Of India · (1996) 3 AD 298 : AIR 1996 SC 3070 : (1996) 5 JT 532 : (1996) 2 LLJ 779 : (1996) 3 SCALE 34 : (1996) 8 SCC 595 : (1996) 3 SCR 671 : (1996) 1 UJ 809 : (1996) 3 UPLBEC 1928

Central Services (Temporary) Services Rules, 1965 — Rule 1, 5(1)Uttar Pradesh Intermediate Education Act, 1921 — Section 16C
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