Balram Prasad Agrawal Vs State of Bihar and others
Supreme Court Of India · AIR 1997 SC 1830 : (1997) AIRSCW 1271 : (1997) 1 ALD(Cri) 418 : (1997) 2 BLJR 1741 : (1997) CriLJ 1640 : (1997) 1 Crimes 10 : (1997) 1 DMC 161 : (1996) 11 JT 60 : (1996) 9 SCALE 118 : (1997) 9 SCC 338 : (1996) 9 SCR 752 Supp : (1997) 1 Supreme 35
