Supreme Court13 Dec 1996dismissed

Sher Singh and others Vs Gamdoor Singh

Supreme Court Of India · AIR 1997 SC 1333 : (1997) AIRSCW 1435 : (1997) 1 JT 396 : (1997) 2 RLW 208 : (1997) 1 SCALE 214 : (1997) 2 SCC 485 : (1996) 10 SCR 105 Supp : (1997) 1 Supreme 287

Supreme Court13 Dec 1996Allowed

Manipur Tea Co. Pvt. Ltd. Vs Collector of Hailakandi

Supreme Court Of India · AIR 1997 SC 1779 : (1997) AIRSCW 1013 : (1996) 11 JT 535 : (1997) 1 SCALE 221 : (1997) 9 SCC 673 : (1996) 10 SCR 108 Supp : (1997) 2 Supreme 743

Land Acquisition Act, 1894 — Section 18, 23(1), 28, 4(1)West Bengal Estates Acquisition Act, 1953 — Section 42
Supreme Court13 Dec 1996Dismissed

State of Gujarat and others Vs Rama Rana and others

Supreme Court Of India · AIR 1997 SC 1845 : (1997) AIRSCW 1460 : (1997) 3 GLR 1954 : (1997) 1 JT 444 : (1997) 1 SCALE 159 : (1997) 2 SCC 693 : (1996) 10 SCR 102 Supp : (1997) 1 Supreme 308

Land Acquisition Act, 1894 — Section 18, 4(1)
Supreme Court13 Dec 1996Allowed

Sunder Das and others Vs Gajananrao and others

Supreme Court Of India · AIR 1997 SC 1686 : (1997) AIRSCW 757 : (1996) 11 JT 255 : (1996) 9 SCALE 336 : (1997) 9 SCC 701 : (1996) 10 SCR 66 Supp : (1997) 5 Supreme 519

Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 14
Supreme Court13 Dec 1996Disposed Of

M.C. Mehta Vs Kamal Nath and Others

Supreme Court Of India · (1999) 4 CompLJ 44 : (1996) 11 JT 467 : (1997) 1 SCALE 9 : (1997) 2 SCALE 7 : (1996) 9 SCALE 141 : (1997) 1 SCC 388 : (1996) 10 SCR 12 Supp

Forest (Conservation) Act, 1980 — Section 2
Supreme Court11 Dec 1996Allowed

Faridabad Complex Administration Vs Yadu etc.

Supreme Court Of India · AIR 1997 SC 1985 : (1990) 184 ITR 34 : (1996) 11 JT 623 : (1997) 116 PLR 183 : (1997) 1 SCALE 173 : (1997) 3 SCC 491 : (1996) 9 SCR 978 Supp

Haryana Municipal Act, 1973 — Section 208