Supreme Court Of India Judgments

Supreme Court11 Dec 1996Allowed

State of Punjab and others Vs M/s. Surinder Kumar and Co. and others

Supreme Court Of India · AIR 1997 SC 809 : (1997) AIRSCW 633 : (1997) 1 JT 393 : (1997) 115 PLR 779 : (1997) 1 SCALE 151 : (1997) 9 SCC 66 : (1996) 9 SCR 963 Supp : (1997) 1 Supreme 462

Civil Procedure Code, 1908 (CPC) — Section 11

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Supreme Court11 Dec 1996Allowed

S. Jagannath Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 811 : (1997) AIRSCW 635 : (1997) 1 Crimes 189 : (1997) 1 JT 160 : (1997) 6 SCALE 7 : (1997) 5 SCALE 406 : (1997) 4 SCALE 21 : (1996) 9 SCALE 167 : (1997) 2 SCC 87 : (1996) 9 SCR 848 Supp : (1997) 1 Supreme 575

Constitution of India, 1950 — Article 21, 32, 41, 48Environment (Protection) Act, 1986 — Section 3, 8Environment (Protection) Rules, 1986 — Rule 5

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Supreme Court11 Dec 1996Allowed

Parbati Devi Vs Purana Patra and others

Supreme Court Of India · AIR 1997 SC 2331 : (1997) AIRSCW 2217 : (1996) 11 JT 573 : (1997) 1 SCALE 233 : (1998) 9 SCC 129 : (1996) 9 SCR 975 Supp : (1997) 3 Supreme 132

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Supreme Court11 Dec 1996Dismissed

Vikram Shitole and another Vs Madhya Pradesh State Road Transport Corporation and others

Supreme Court Of India · AIR 1997 SC 1650 : (1997) AIRSCW 700 : (1997) 1 JLJ 255 : (1997) 1 JT 305 : (1997) 1 PLJR 48 : (1997) 2 RLW 203 : (1996) 9 SCALE 719 : (1997) 3 SCC 498 : (1996) 9 SCR 961 Supp : (1997) 1 Supreme 257

Motor Vehicles Act, 1988 — Section 68D(3)

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Supreme Court11 Dec 1996Disposed Of

Mohan Bir Singh Chawla Vs Punjab University, Chandigarh and another

Supreme Court Of India · AIR 1997 SC 788 : (1997) AIRSCW 609 : (1996) 11 JT 226 : (1996) 9 SCALE 351 : (1997) 2 SCC 171 : (1996) 9 SCR 949 Supp : (1997) 1 Supreme 332 : (1997) 1 UJ 339

Constitution of India, 1950 — Article 14, 15Mysore Medical Colleges (Selection for Admission) Rules, 1970 — Rule 9(1)

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Supreme Court11 Dec 1996Dismissed

Collector of Central Excise, Kanpur Vs U.P. Lamination

Supreme Court Of India · (1997) 68 ECR 759 : (1997) 89 ELT 440 : (1997) 10 SCC 175

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Supreme Court11 Dec 1996Disposed Of

Hawkins Cookers Ltd. Vs Collector of Central Excise, Chandigarh

Supreme Court Of India · (1997) 96 ELT 507 : (1997) 11 SCC 309

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Supreme Court11 Dec 1996Dismissed

Rattan Singh Vs State of Himachal Pradesh

Supreme Court Of India · (1996) 9 AD 628 : AIR 1997 SC 768 : (1997) AIRSCW 587 : (1997) 1 ALD(Cri) 410 : (1997) CriLJ 833 : (1996) 4 Crimes 282 : (1996) 11 JT 218 : (1997) 1 RLW 73 : (1996) 9 SCALE 258 : (1997) 4 SCC 161 : (1996) 9 SCR 938 Supp : (1996) 8 Supreme 785

Penal Code, 1860 (IPC) — Section 302

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Supreme Court10 Dec 1996Disposed Of

Gopal Singh and Others Vs Massa Singh through Gurdial Kaur (Smt) and Others

Supreme Court Of India · (1997) 11 SCC 398 : (1998) SCC(L&S) 172

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Supreme Court10 Dec 1996Allowed

M.C. Mehta Vs Union of India (UOI) and Others

Supreme Court Of India · (1997) 10 SCC 474 : (1997) SCC(L&S) 1624

Environment (Protection) Act, 1986 — Section 15, 16, 17, 18, 19

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Supreme Court10 Dec 1996Dismissed

Collector of Central Excise, Bombay Vs Kores (India) Limited, Thane

Supreme Court Of India · (2003) 89 ECC 727 : (1997) 68 ECR 760 : (1997) 89 ELT 441 : (1997) 10 SCC 338

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Supreme Court10 Dec 1996Allowed

State of Gujarat and Others Vs Hotel Ratrani Through its Proprietor Kanji Vishwram Pate, Bhuj (Kutch) and Others

Supreme Court Of India · (1997) 3 GLR 2514 : (1997) 1 JT 378 : (1997) 1 SCALE 155 : (1997) 2 SCC 490 : (1996) 9 SCR 820 Supp

Constitution of India, 1950 — Article 14Gujarat Cinemas (Regulation of Exhibition by Video) Rules, 1984 — Rule 13(1), 13(2), 14(2), 19, 22Gujarat Entertainment Tax Act, 1977 — Section 6A, 6A(1)

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Supreme Court10 Dec 1996Dismissed

State of Gujarat Vs Suhrid Geigy Ltd. and Others

Supreme Court Of India · (1996) 9 AD 641 : (1997) 57 ECC 248 : (1997) 93 ELT 10 : (1997) 3 GLR 2487 : (1996) 9 SCALE 245 : (1997) 2 SCC 275 : (1996) 9 SCR 796 Supp : (1997) 106 STC 536

Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2, 3(1)

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Supreme Court10 Dec 1996Allowed

Major Yogendra Narain Yadav and Others Vs Bindeshwar Prasad and Others

Supreme Court Of India · (1996) 11 JT 555 : (1997) 1 SCALE 193 : (1997) 2 SCC 150 : (1997) SCC(L&S) 319 : (1996) 9 SCR 811 Supp

Bihar Engineering Class I Service Rules, 1939 — Rule 17, 24, 27

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Supreme Court10 Dec 1996Allowed

Sheoji Mahto and Others Vs Additional Member, Board of Revenue and Others

Supreme Court Of India · (1997) 1 JT 286 : (1997) 1 PLJR 46 : (1996) 9 SCALE 724 : (1997) 1 SCC 733 : (1996) 9 SCR 808 Supp

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 16(3)(i)

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Supreme Court10 Dec 1996Dismissed

Major Singh Vs Rattan Singh (Dead) by LRs. and others

Supreme Court Of India · AIR 1997 SC 1906 : (1997) AIRSCW 1659 : (1997) 1 JT 404 : (1997) 115 PLR 783 : (1997) 2 RLW 207 : (1997) 1 SCALE 216 : (1997) 3 SCC 546 : (1996) 9 SCR 828 Supp : (1997) 1 Supreme 514

Civil Procedure Code, 1908 (CPC) — Section 100

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Supreme Court10 Dec 1996Allowed

Andhra Pradesh Public Service Commission Vs M. Goverdhan Rao and another

Supreme Court Of India · (1996) 9 AD 635 : AIR 1997 SC 1048 : (1997) AIRSCW 1045 : (1996) 11 JT 725 : (1996) 9 SCALE 281 : (1997) 3 SCC 185 : (1997) SCC(L&S) 705 : (1997) 1 SLJ 171 : (1997) 4 Supreme 14 : (1997) 1 UJ 428

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Supreme Court10 Dec 1996Disposed Of

M.C. Mehta Vs State of Tamil Nadu and others

Supreme Court Of India · (1996) 9 AD 582 : AIR 1997 SC 699 : (1997) AIRSCW 407 : (1997) 3 GLR 2306 : (1996) 11 JT 685 : (1997) 2 LLJ 724 : (1997) 1 SCALE 9 : (1996) 9 SCALE 42 : (1996) 6 SCC 756 : (1996) 9 SCR 726 Supp : (1996) 8 Supreme 450 : (1997) 1 UJ 243

Apprentices Act, 1961 — Section 3Child Labour (Prohibition and Regulation) Act, 1986 — Section 1(3), 14, 17, 2, 3Constitution of India, 1950 — Article 24, 32, 37, 39, 41

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Supreme Court10 Dec 1996Allowed

Commissioner of Wealth Tax Vs Trutees of Sahebzadas of Saraf-E-Khas Trust, Hyderabad

Supreme Court Of India · AIR 1997 SC 692 : (1997) AIRSCW 501 : (1997) 224 ITR 558 : (1997) 1 JT 218 : (1996) 9 SCALE 256 : (1997) 3 SCC 481 : (1997) 1 Supreme 120 : (1997) 90 TAXMAN 518

Wealth Tax Act, 1957 — Section 18(1), 27

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Supreme Court10 Dec 1996Allowed

Paramjit Singh and others Vs State of Punjab

Supreme Court Of India · (1997) 21 ACR 298 : AIR 1997 SC 1614 : (1997) AIRSCW 397 : (1997) 1 ALD(Cri) 273 : (1996) 4 Crimes 266 : (1997) 1 JT 336 : (1996) 9 SCALE 129 : (1997) 4 SCC 156 : (1996) 8 Supreme 662

Penal Code, 1860 (IPC) — Section 300, 302, 307, 34, 382Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 3, 4, 5, 6

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