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Supreme Court Of India judgments

59,844 judgments · page 1,890 of 2,993

Supreme Court06 Dec 1996Disposed Of

Air India Statutory Corporation, etc. Vs United Labour Union and others [overruled]

Supreme Court Of India · AIR 1997 SC 645 : (1997) AIRSCW 430 : (1997) 3 GLR 2576 : (1996) 11 JT 109 : (1997) 1 LLJ 1113 : (1996) 9 SCALE 70 : (1997) 9 SCC 377 : (1997) SCC(L&S) 1344 : (1996) 9 SCR 579 Supp : (1997) 2 Supreme 165

Constitution of India, 1950 — Article 12, 14, 142, 15, 16Contract Labour (Regulation and Abolition) Act, 1970 — Section 1, 10, 12, 13, 14
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Supreme Court05 Dec 1996Dismissed

P. Rama Rao Vs P. Nirmala and others

Supreme Court Of India · (1997) ACJ 361 : AIR 1997 SC 1923 : (1997) AIRSCW 1679 : (1997) 4 ALT 27 : (1997) 89 CompCas 217 : (1997) 2 CTC 211 : (1996) 11 JT 597 : (1997) 1 SCALE 41 : (1997) 1 SCC 757 : (1996) 9 SCR 576 Supp : (1997) 6 Supreme 328

Carriers Act, 1865 — Section 10
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Supreme Court05 Dec 1996Allowed

Dr. R.K. Goyal Vs State of U.P. and others

Supreme Court Of India · (1996) 9 AD 332 : AIR 1997 SC 1567 : (1997) AIRSCW 325 : (1998) 1 CALLT 10 : (1997) 75 FLR 161 : (1996) 10 JT 727 : (1996) 8 SCALE 706 : (1996) 11 SCC 658 : (1996) 9 SCR 543 Supp : (1997) 1 SLJ 225 : (1996) 8 Supreme 381 : (1997) 1 UPLBEC 1

Indian Medical Council Act, 1956 — Section 19A, 33
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Supreme Court05 Dec 1996Dismissed

M.P. Electricity Board, Jabalpur Vs M/s. Vijaya Timber Co.

Supreme Court Of India · (1996) 9 AD 387 : AIR 1997 SC 2364 : (1997) AIRSCW 2255 : (1997) 1 ALT 5 : (1997) 1 JLJ 210 : (1996) 10 JT 834 : (1997) 2 PLJR 7 : (1996) 9 SCALE 2 : (1997) 1 SCC 68 : (1996) 8 Supreme 542 : (1997) 1 UJ 218

Electricity Act, 1910 — Section 12, 52
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Supreme Court05 Dec 1996Allowed

Beharilal and Another Vs Smt. Bhuri Devi and Others

Supreme Court Of India · (1997) 2 SCC 279

Constitution Of India, 1950 — Section 64, 65, 166, 299, 299(1), 299(12)Code Of Civil Procedure, 1908 — Section 80, order 1 Rule 13Government Of India Act, 1935 — Section 40(1), 175(3)
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Supreme Court04 Dec 1996Dismissed

Chander Pal and Others Vs State of Haryana

Supreme Court Of India · (1996) 9 AD 213 : AIR 1997 SC 1644 : (1997) 1 BC 286 : (1997) 89 CompCas 179 : (1996) 10 JT 709 : (1996) 8 SCALE 676 : (1997) 1 SCC 568 : (1996) 9 SCR 511 Supp : (1997) AIRSCW 694 : (1996) 8 Supreme 530

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