Supreme Court04 Dec 1996Dismissed

Jivan Lal and Others Vs State of M.P.

Supreme Court Of India · (1997) 1 ALD(Cri) 454 : (1997) 1 RLW 78 : (1996) 9 SCALE 262 : (1997) 9 SCC 119 : (1996) 9 SCR 537 Supp

Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 34
Supreme Court04 Dec 1996Dismissed

Bhupinder Singh and another Vs State of Haryana

Supreme Court Of India · AIR 1997 SC 642 : (1997) 1 ALD(Cri) 553 : (1997) 1 ALT(Cri) 604 : (1997) CriLJ 958 : (1997) 1 Crimes 89 : (1996) 11 JT 720 : (1996) 8 SCALE 713 : (1997) 1 SCR 856

Penal Code, 1860 (IPC) — Section 148, 149, 302, 332, 34
Supreme Court03 Dec 1996Allowed

State of U.P. Vs Budh Singh (D) by Lrs.

Supreme Court Of India · (1996) 9 AD 220 : (1996) 10 JT 738 : (1996) 8 SCALE 712 : (1997) 2 SCC 181

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 31(5), 38B
Supreme Court03 Dec 1996Allowed

Mohmedrafiz Husenmiya Thakor and others Vs State of Gujarat

Supreme Court Of India · (1996) 9 AD 454 : AIR 1997 SC 1520 : (1997) AIRSCW 269 : (1997) 1 ALD(Cri) 407 : (1997) 1 ALT(Cri) 427 : (1997) CriLJ 759 : (1996) 4 Crimes 279 : (1996) 11 JT 196 : (1996) 8 SCALE 703 : (1997) 10 SCC 578 : (1996) 9 SCR 504 Supp : (1997) 1 Supreme 111 : (1

Penal Code, 1860 (IPC) — Section 302, 323
Supreme Court03 Dec 1996Dismissed

Union of India and another Vs U.D. Dwivedi

Supreme Court Of India · (1996) 9 AD 203 : AIR 1997 SC 1313 : (1997) AIRSCW 1410 : (1996) 11 JT 463 : (1996) 8 SCALE 668 : (1997) 3 SCC 182 : (1996) 9 SCR 499 Supp : (1996) 8 Supreme 737

Constitution of India, 1950 — Article 319
Supreme Court03 Dec 1996Allowed

Munishwar Dutt Pandey Vs Ramjeet Tiwari and others

Supreme Court Of India · AIR 1997 SC 1571 : (1997) AIRSCW 331 : (1996) 10 JT 795 : (1996) 8 SCALE 736 : (1997) 3 SCC 599 : (1997) SCC(L&S) 867 : (1996) 9 SCR 439 Supp : (1997) 5 Supreme 595 : (1997) 1 UPLBEC 199

Constitution of India, 1950 — Article 136Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 21, 33, 35, 9
Supreme Court02 Dec 1996Allowed

State of Orissa and others Vs Sukanti Debi

Supreme Court Of India · AIR 1997 SC 1924 : (1997) AIRSCW 1680 : (1997) 84 CLT 752 : (1996) 11 JT 547 : (1997) 5 SCALE 494 : (1997) 1 SCALE 20 : (1997) 2 SCC 635 : (1997) SCC(L&S) 543 : (1996) 9 SCR 434 Supp : (1997) 1 Supreme 533

Supreme Court02 Dec 1996Allowed

Bashir Musa Patel Vs Satyawan Ganpat Jawkar and others

Supreme Court Of India · AIR 1997 SC 1311 : (1997) AIRSCW 1408 : (1997) 3 ALLMR 427 : (1996) 11 JT 551 : (1997) 1 SCALE 38 : (1997) 1 SCC 751 : (1996) 9 SCR 429 Supp : (1997) 1 Supreme 458

Representation of the People Act, 1951 — Section 86
Supreme Court02 Dec 1996Allowed

Baby Ammal Vs Rajan Asari

Supreme Court Of India · (1997) 1 ALT 4 : (1997) 2 LW 453 : (1996) 9 SCALE 332 : (1997) 2 SCC 636 : (1996) 9 SCR 418 Supp

Transfer of Property Act, 1882 — Section 122, 123