CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,844 judgments · page 1,893 of 2,993

Supreme Court27 Nov 1996Allowed

Marshall Sons and Co. (India) Ltd. Vs Income Tax Officer

Supreme Court Of India · (1996) 9 AD 479 : AIR 1997 SC 1763 : (1997) AIRSCW 990 : (1997) 88 CompCas 528 : (1997) 138 CTR 1 : (1997) 223 ITR 809 : (1996) 10 JT 740 : (1996) 8 SCALE 564 : (1997) 2 SCC 302 : (1996) 9 SCR 216 Supp : (1997) 6 Supreme 115 : (1996) 89 TAXMAN 619

Income Tax Act, 1961 — Section 139(2), 142(1), 80J
Read judgment
Supreme Court27 Nov 1996Disposed Of

Charan Singh, etc. Vs State of Punjab and others, etc.

Supreme Court Of India · (1996) 9 AD 381 : AIR 1997 SC 1052 : (1997) AIRSCW 1050 : (1997) 2 ALD(Cri) 869 : (1996) 9 SCALE 28 : (1997) 1 SCC 151 : (1996) 9 SCR 243 Supp : (1997) 1 Supreme 23 : (1997) 1 UJ 277

Constitution of India, 1950 — Article 14, 15, 16, 21, 38
Read judgment
Supreme Court27 Nov 1996Dismissed

Phoolan Devi Vs State of M.P. and Others

Supreme Court Of India · (1997) 21 ACR 311 : (1996) 8 AD 601 : (1997) 1 BLJR 481 : (1996) 10 JT 633 : (1997) 1 RLW 28 : (1996) 8 SCALE 554 : (1996) 11 SCC 19 : (1996) 9 SCR 233 Supp

Constitution of India, 1950 — Article 21, 32
Read judgment
Supreme Court27 Nov 1996Dismissed

Jagtar Singh Vs Pargat Singh and Others

Supreme Court Of India · (1996) 9 AD 465 : (1996) 1 ALD(Cri) 300 : (1997) 2 LW 536 : (1996) 9 SCALE 14 : (1996) 11 SCC 586 : (1996) 9 SCR 252 Supp

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(4), Order 3 Rule 4, Order 41 Rule 11, Order 41 Rule 9
Read judgment