Supreme Court27 Nov 1996Allowed
Walter Louis Franklin (Dead) Through Lrs. Vs George Singh (Dead) Through Lrs.
Supreme Court Of India · (1996) 9 SCALE 252 : (1997) 3 SCC 503 : (1996) 9 SCR 266 Supp : (1997) 1 UJ 260
COURT ARCHIVE
Supreme Court Of India judgments
59,844 judgments · page 1,894 of 2,993
Supreme Court27 Nov 1996dismissed
Sita Ram Bansal and others, etc., etc. Vs State of Punjab and others etc., etc.
Supreme Court Of India · AIR 1997 SC 2341 : (1997) AIRSCW 2229 : (1997) 2 LLJ 681 : (1996) 9 SCALE 13 : (1997) 9 SCC 250 : (1997) SCC(L&S) 1245 : (1996) 9 SCR 249 Supp : (1997) 1 Supreme 21
Constitution of India, 1950 — Article 14
Supreme Court26 Nov 1996Dismissed
Additional D.I.G. of Police, Hyderabad Vs P.R.K. Mohan
Supreme Court Of India · (1995) 5 SCALE 544
Probation of Offenders Act, 1958 — Section 12
Supreme Court26 Nov 1996Dismissed
Union of India (UOI) and Others Vs Hari Singh Barkodia and Another
Supreme Court Of India · (1998) 9 JT 421 : (1997) 11 SCC 334
Supreme Court26 Nov 1996Disposed Of
Chiranji Lal and Another Vs Ajay Kumar Sood
Supreme Court Of India · (1997) 11 SCC 343
Supreme Court26 Nov 1996Allowed
Tehri Hydro Development Corpn. Vs S.P. Singh and Others
Supreme Court Of India · (1996) 9 AD 467 : (1996) 9 SCALE 27 : (1997) 1 SCC 249 : (1996) 9 SCR 211 Supp
Land Acquisition Act, 1894 — Section 23(1A), 23(2)
Supreme Court26 Nov 1996Disposed Of
Tushar Arun Gandhi Vs State of Orissa and Others
Supreme Court Of India · (1996) 9 AD 408 : (1996) 10 JT 525 : (1996) 8 SCALE 449 : (1997) 1 SCC 1 : (1996) 9 SCR 173 Supp : (1997) 1 UJ 170
Constitution of India, 1950 — Article 32
Supreme Court26 Nov 1996Allowed
Sir Shadilal Distillery and Chemicals Works Vs State of U.P. and Others
Supreme Court Of India · AIR 1997 SC 2152 : (1997) AIRSCW 2006 : (1996) 11 JT 614 : (1996) 9 SCALE 9 : (1997) 1 SCC 527 : (1996) 9 SCR 213 Supp : (1997) 1 Supreme 20
Supreme Court26 Nov 1996
Satya Pal and others Vs State of U.P. and others
Supreme Court Of India · (1996) 9 AD 389 : AIR 1997 SC 2235 : (1997) AIRSCW 2102 : (1996) 9 SCALE 4 : (1997) 9 SCC 117 : (1996) 9 SCR 203 Supp
Land Acquisition Act, 1894 — Section 11A
Supreme Court26 Nov 1996Allowed
State of Haryana and Another Vs Ravi Bala and Others
Supreme Court Of India · (1996) 9 AD 554 : AIR 1997 SC 2396 : (1997) AIRSCW 2306 : (1997) 2 LLJ 1000 : (1996) 9 SCALE 16 : (1997) 1 SCC 267 : (1997) SCC(L&S) 724 : (1996) 9 SCR 206 Supp : (1997) 1 Supreme 27
Supreme Court26 Nov 1996Allowed
The Commissioner of Police, Bombay and another Vs Bhagwan V. Lahane
Supreme Court Of India · (1996) 9 AD 556 : AIR 1997 SC 1986 : (1997) AIRSCW 1760 : (1996) 9 SCALE 22 : (1997) 1 SCC 247 : (1996) 9 SCR 199 Supp : (1997) 6 Supreme 326
Maharashtra Civil Services (General Conditions of Services) Rules, 1981 — Rule 36
Supreme Court26 Nov 1996Dismissed
U.D. Lama and Others Vs State of Sikkim and Others
Supreme Court Of India · (1996) 9 AD 544 : (1996) 10 JT 757 : (1996) 8 SCALE 613 : (1997) 1 SCC 111 : (1997) SCC(L&S) 142 : (1996) 9 SCR 180 Supp
Constitution of India, 1950 — Article 309Sikkim State Civil Service Rules, 1977 — Rule 4(1), 4(2), 4(3)
Supreme Court26 Nov 1996Allowed
Collector of Central Excise, Jaipur Vs Banswara Syntex Ltd.
Supreme Court Of India · (1996) 9 AD 561 : (1997) 68 ECR 5 : (1996) 88 ELT 645 : (1996) 11 JT 729 : (1996) 8 SCALE 586 : (1996) 11 SCC 55 : (1996) 9 SCR 194 Supp
Central Excise Rules, 1944 — Rule 49, 9(1)Finance Act, 1982 — Section 51
Supreme Court26 Nov 1996Allowed
Adavala Sathaiah and Others Vs Special Dy. Collector, Land Acquisition Unit I and Others
Supreme Court Of India · (1996) 9 AD 466 : (1996) 9 SCALE 21 : (1997) 1 SCC 130 : (1996) 9 SCR 209 Supp
Land Acquisition Act, 1984 — Section 4(1)
Supreme Court26 Nov 1996Disposed Of
M.C. Mehta Vs Union of India (UOI) and Others (Matter Regarding Brick Kilns)
Supreme Court Of India · (1998) 7 JT 460 : (1998) 9 SCC 149
Industrial Disputes Act, 1947 — Section 25B, 25F(b)
Supreme Court25 Nov 1996Allowed
State of Madhya Pradesh Vs S.S. Akolkar
Supreme Court Of India · AIR 1996 SC 1984 : (1996) 2 JT 286 : (1996) 4 KarLJ 799 : (1996) 2 SCALE 130 : (1996) 2 SCC 568 : (1996) 1 SCR 989 : (1996) 1 UJ 758
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Section 5
Supreme Court22 Nov 1996Disposed Of
Union of India (UOI) and Others Vs B. Radhakrishna
Supreme Court Of India · (1997) 10 JT 342 : (1997) 11 SCC 650 : (1998) SCC(L&S) 447
Supreme Court22 Nov 1996Dismissed
In Re: Balwan Singh
Supreme Court Of India · (1996) 8 AD 606 : (1997) 1 ALD(Cri) 241 : (1996) 4 Crimes 226 : (1996) 10 JT 733 : (1996) 8 SCALE 485 : (1996) 11 SCC 74 : (1996) 9 SCR 125 Supp
Supreme Court22 Nov 1996Disposed Of
Sharafat Hussain Abdul Rahaman Shaikh and Others Vs State of Gujarat and Another
Supreme Court Of India · (1996) 8 AD 604 : (1997) 1 ALD(Cri) 239 : (1996) 4 Crimes 224 : (1998) 1 GLR 164 : (1996) 10 JT 704 : (1996) 8 SCALE 433 : (1996) 11 SCC 62 : (1996) 9 SCR 86 Supp
Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 15(2)Terrorist and Disruptive Activities (Prevention) Rules, 1987 — Rule 15(3)
Supreme Court22 Nov 1996Allowed
Bani Polymers Vs Assistant Commissioner, Commercial Taxes and Others
Supreme Court Of India · (1998) 9 JT 5 : (1998) 9 SCC 705 : (1999) 114 STC 556
Bengal Finance (Sales Tax) Rules, 1941 — Rule 3(66)West Bengal Sales Tax Act, 1954 — Section 4AA