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Supreme Court Of India judgments

59,844 judgments · page 1,896 of 2,993

Supreme Court21 Nov 1996Disposed Of

C.S. Venkatasubramanian Vs State Bank of India

Supreme Court Of India · (1996) 9 AD 376 : AIR 1997 SC 2329 : (1997) AIRSCW 2216 : (1997) 1 BC 385 : (1997) 1 CTC 242 : (1997) 1 LW 579 : (1996) 9 SCALE 11 : (1997) 1 SCC 254 : (1996) 9 SCR 67 Supp : (1996) 8 Supreme 813

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)
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Supreme Court21 Nov 1996Dismissed

Suresh Kumar Jain Vs Shanti Swarup Jain and others

Supreme Court Of India · AIR 1997 SC 2291 : (1997) AIRSCW 2165 : (1996) 8 SCALE 536 : (1997) 9 SCC 298 : (1996) 9 SCR 28 Supp : (1997) 5 Supreme 280

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136Uttar Pradesh Municipalities (Amendment) Act, 1976 — Section 182
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Supreme Court21 Nov 1996Dismissed

Ahmad Umar Saeed Sheikh Vs State of U.P.

Supreme Court Of India · (1996) 8 AD 609 : (1997) 1 ALD(Cri) 230 : (1996) 4 Crimes 209 : (1996) 10 JT 792 : (1996) 8 SCALE 503 : (1996) 11 SCC 61 : (1996) 9 SCR 53 Supp

Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20A(1), 20A(2)
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Supreme Court20 Nov 1996dismissed

Waldies Ltd. Vs Commissioner of Income Tax, W.B.

Supreme Court Of India · (1997) 1 CALLT 114 : (1997) 138 CTR 219 : (1997) 223 ITR 163 : (1997) 10 JT 721 : (1996) 8 SCALE 468(1) : (1997) 2 SCC 315 : (1996) 8 SCR 879 Supp : (1996) 89 TAXMAN 552

Companies (Profits) Surtax Act, 1964 — Section 13, 13(1), 14, 2(5), 4Income Tax Act, 1961 — Section 104, 147
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Supreme Court20 Nov 1996Allowed

Bharat Coking Coal Ltd. Vs Madanlal Agrawal

Supreme Court Of India · (1996) 9 AD 415 : AIR 1997 SC 1599 : (1997) AIRSCW 366 : (1997) 1 BLJR 569 : (1996) 10 JT 584 : (1996) 8 SCALE 472 : (1997) 1 SCC 177 : (1996) 8 SCR 886 Supp

Coal Mines (Nationalisation) Act, 1973 — Section 12, 2, 26, 3
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Supreme Court20 Nov 1996dismissed

M/s. Sant Ram and Company Vs State of Rajasthan and others

Supreme Court Of India · (1996) 9 AD 400 : AIR 1997 SC 2557 : (1997) AIRSCW 2504 : (1997) 1 ALT 1 : (1997) 1 ARBLR 209 : (1997) 1 CTC 375 : (1997) 2 LW 454 : (1997) 1 RLW 70 : (1996) 8 SCALE 722 : (1997) 1 SCC 147 : (1996) 8 SCR 931 Supp : (1996) 8 Supreme 695 : (1997) 1 UJ 184

Arbitration Act, 1940 — Section 41
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Supreme Court20 Nov 1996Disposed Of

Hardev Singh Vs Harbhej Singh and others

Supreme Court Of India · (1996) 8 AD 508 : AIR 1997 SC 1487 : (1997) AIRSCW 203 : (1997) 1 ALD(Cri) 232 : (1997) CriLJ 727 : (1996) 4 Crimes 216 : (1997) 1 JT 29 : (1996) 8 SCALE 384 : (1997) 1 SCC 80 : (1996) 8 SCR 856 Supp : (1996) 8 Supreme 353

Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 449
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Supreme Court20 Nov 1996Allowed

Ram Das alias Ram Suraj Vs Smt. Gandiabai and others

Supreme Court Of India · (1996) 9 AD 39 : AIR 1997 SC 1563 : (1997) AIRSCW 317 : (1996) 10 JT 771 : (1997) 2 LW 556 : (1996) 8 SCALE 363 : (1997) 1 SCC 74 : (1996) 8 SCR 829 Supp : (1997) 6 Supreme 159

Civil Procedure Code, 1908 (CPC) — Section 103, 110(1)
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