Supreme Court23 Jan 2009Dismissed
Bhuri Bai and Others Vs Ramnarayan and Others
Supreme Court Of India · (2009) 2 AWC 1639 Supp : (2009) 1 SCALE 3 : (2009) 4 SCC 56
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,081 of 2,993
Supreme Court23 Jan 2009Allowed
Baba Trading Company Vs Vidarbha Chamber of Commerce and Industries and Others
Supreme Court Of India · (2010) 2 ALT 22 : (2009) 4 JT 378 : (2009) 16 SCC 186 : (2009) 1 SCR 636
Supreme Court23 Jan 2009Disposed Of
Shri Rajendra Ramchandra Kavalekar Vs State of Maharashtra and Another
Supreme Court Of India · AIR 2009 SC 1792 : (2009) AIRSCW 1379 : (2009) 1 ALD(Cri) 928 : (2009) CLT 620 : (2009) CriLJ 1592 : (2009) 2 JT 125 : (2009) 4 PLJR 1 : (2009) 1 SCALE 751 : (2009) 11 SCC 286 : (2009) 1 SCR 480 : (2009) 1 Supreme 497 : (2009) 1 UJ 464
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 162, 177, 178Penal Code, 1860 (IPC) — Section 120, 420, 461, 465, 467
Supreme Court23 Jan 2009Dismissed
Eerati Laxman Vs State of A.P.
Supreme Court Of India · AIR 2009 SC 1816 : (2009) AIRSCW 1409 : (2009) CLT 636 : (2009) CriLJ 1727 : (2009) 2 JT 258 : (2009) 2 PLJR 99 : (2009) 2 RLW 2221 : (2009) 1 SCALE 41 : (2009) 3 SCC 337 : (2009) 1 SCR 509 : (2009) 1 Supreme 503
General Clauses Act, 1897 — Section 20, 3(35), 3(66)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20Juvenile Justice Act, 1986 — Section 3
Supreme Court23 Jan 2009Dismissed
Managing Director, TNSTC Vs Suguna and Others
Supreme Court Of India · (2009) 2 AWC 1212 Supp : (2009) 1 JT 615 : (2009) 4 KarLJ 337 : (2009) 3 LW 196 : (2009) 154 PLR 501 : (2009) 1 SCALE 11 : (2009) 4 SCC 255 : (2009) 1 SCR 549 : (2009) 1 UC 484
Motor Vehicles Act, 1988 — Section 166
Supreme Court23 Jan 2009Allowed
Ansal Properties and Industries Ltd. Vs State of Haryana and Another
Supreme Court Of India · (2009) 4 JT 174 : (2009) 2 SCALE 140 : (2009) 3 SCC 553 : (2009) 1 SCR 553
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 2, 24, 3, 3(2), 3(3)Haryana Development and Regulation of Urban Areas Rules, 1976 — Rule 10, 11, 12, 14, 16
Supreme Court23 Jan 2009Partly Allowed
Mohan Chand Vs State of Uttarakhand
Supreme Court Of India · AIR 2009 SC 1896 : (2009) AIRSCW 1490 : (2009) CriLJ 1755 : (2009) 1 JT 616 : (2009) 1 SCALE 38 : (2009) 4 SCC 63 : (2009) 1 SCR 498 : (2009) 1 Supreme 429
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376
Supreme Court23 Jan 2009Allowed
Union of India (UOI) and Others Vs P.N. Singh and Others
Supreme Court Of India · (2009) 01 SC CK 0033
Supreme Court23 Jan 2009Disposed Of
Bala Vs NCT of Delhi and Others
Supreme Court Of India · (2009) 01 SC CK 0029
Supreme Court23 Jan 2009Dismissed
Amlan Jyoti Borooah Vs State of Assam and Others
Supreme Court Of India · (2009) 3 JT 351 : (2009) 3 MLJ 513 : (2009) 1 SCALE 56 : (2009) 3 SCC 227 : (2009) 1 SCC(L&S) 627 : (2009) 1 SCR 593 : (2010) 1 SLJ 32 : (2009) 4 SLR 588 : (2009) 1 UJ 375
Constitution of India, 1950 — Article 136, 14, 16
Supreme Court23 Jan 2009Allowed
U.P. State Road Transport Corp. Vs Islamuddin
Supreme Court Of India · (2009) AIRSCW 3656 : (2009) 3 JT 539 : (2009) 2 SCALE 132 : (2009) 3 SCC 473 : (2009) 2 SCR 638
Supreme Court23 Jan 2009Allowed
National Insurance Company Ltd. Vs Meena Aggarwal
Supreme Court Of India · (2009) ACJ 666 : (2009) AIRSCW 4235 : (2009) 2 AWC 1634 Supp : (2009) 1 JT 612 : (2009) 4 MhLj 20 : (2009) MPLJ 309 : (2009) 3 PLJR 32 : (2009) 153 PLR 512 : (2009) 1 SCALE 8 : (2009) 2 SCC 523 : (2009) 1 SCR 492
Motor Vehicles Act, 1988 — Section 10(2), 2, 3
Supreme Court23 Jan 2009Allowed
Academy of General Edu., Manipal and Another Vs B. Malini Mallya
Supreme Court Of India · AIR 2009 SC 1982 : (2009) AIRSCW 3683 : (2009) AIRSCW 1627 : (2009) 2 AWC 1684 Supp : (2009) 1 CLR 698 : (2009) 3 JT 528 : (2009) 3 LW 570 : (2009) 6 MLJ 956 : (2009) 39 PTC 393 : (2009) 3 RLW 2605 : (2009) 2 SCALE 310 : (2009) 4 SCC 256 : (2009) 1 SCR 61
Copyright Act, 1957 — Section 13, 17, 2, 22, 23
Supreme Court22 Jan 2009Allowed
H.H. Pooranandaswamiji (D) thr. L.Rs. Vs Sharadamma (D) thr. L.Rs.
Supreme Court Of India · (2009) 01 SC CK 0196
Supreme Court22 Jan 2009Dismissed
T. Madhava Reddy and Another Vs Land Acquisition Officer-cum-Mandal Revenue Officer
Supreme Court Of India · (2009) 01 SC CK 0195
Land Acquisition Act, 1894 — Section 18
Supreme Court22 Jan 2009Disposed Of
S.L. Jaiswal Vs Disciplinary Committee, Bar Council of India
Supreme Court Of India · (2009) 01 SC CK 0194
Supreme Court22 Jan 2009Disposed Of
E.K. Lingamurthy and Another Vs Settlement Commission (Income Tax and Wealth Tax) and Another
Supreme Court Of India · (2009) 222 CTR 1 : (2009) 314 ITR 305 : (2009) 178 TAXMAN 116
Income Tax Act, 1961 — Section 139, 143, 144, 147, 158BB
Supreme Court22 Jan 2009Allowed
Malnad Traders Vs New India Assurance Co. Ltd.
Supreme Court Of India · AIR 2009 SC 2084 : (2009) AIRSCW 5557 : (2009) 3 AWC 2440 Supp : (2009) CLT 318 : (2009) 1 JT 651 : (2009) 9 KarLJ 79 : (2010) 1 OLR 517 : (2009) OLR 318 : (2009) 2 SCALE 110 : (2009) 2 SCC 663
Supreme Court22 Jan 2009Allowed
New India Assurance Co. Ltd. Vs Abhilash Jewellery
Supreme Court Of India · AIR 2009 SC 1827 : (2010) AIRSCW 115 : (2009) AIRSCW 1424 : (2009) 2 CompLJ 243 : (2009) 2 JT 110 : (2009) 1 KLT 492 : (2009) 3 PLJR 105 : (2009) 2 SCALE 1 : (2009) 2 SCC 661 : (2009) 1 SCC(L&S) 433 : (2009) 1 SCR 476 : (2009) 1 Supreme 565 : (2009) 7 Sup
Employees State Insurance Act, 1948 — Section 11Income Tax Act, 1961 — Section 43(3)Kerala Shops and Commercial Establishment Act, 1960 — Section 2(6)
Supreme Court22 Jan 2009Allowed
Subba and Another Vs Debiya and Another
Supreme Court Of India · (2009) AIRSCW 3942 : (2009) 2 AWC 1630 Supp : (2009) 1 JT 629 : (2009) 1 SCALE 747 : (2009) 2 SCC 613 : (2009) 4 Supreme 557
Constitution of India, 1950 — Article 227