Supreme Court27 Jan 2009Dismissed

Ramchandra Dhondiba Kaware Vs State of Maharashtra

Supreme Court Of India · AIR 2009 SC 1835 : (2009) AIRSCW 1445 : (2009) CriLJ 1739 : (2009) 2 JT 13 : (2009) 2 SCALE 20 : (2009) 11 SCC 179 : (2009) 1 SCR 649 : (2009) 1 Supreme 521

Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court27 Jan 2009Disposed Of

A.U. Kureshi Vs High Court of Gujarat and Another

Supreme Court Of India · (2010) 3 ALT 12 : (2009) 1 CTC 740 : (2009) 121 FLR 394 : (2009) 3 GLR 1972 : (2009) 7 JT 53 : (2009) 6 MLJ 949 : (2009) 1 OLR 540 : (2009) 2 SCALE 331 : (2009) 11 SCC 84 : (2009) 2 SCC(L&S) 567 : (2009) 1 SCR 879 : (2010) 1 SLJ 136 : (2009) 6 SLR 31

Supreme Court27 Jan 2009Dismissed

Surain Singh Vs State of Punjab

Supreme Court Of India · AIR 2009 SC 1397 : (2009) AIRSCW 5424 : (2009) 1 ALD(Cri) 880 : (2009) CriLJ 1317 : (2009) 1 JT 641 : (2009) 42 OCR 717 : (2009) 2 PLJR 102 : (2009) 2 SCALE 16 : (2009) 4 SCC 331 : (2009) 2 SCR 643

Prevention of Corruption Act, 1988 — Section 13(2)
Supreme Court27 Jan 2009Dismissed

State of Orissa and Others Vs Balram Sahu

Supreme Court Of India · (2009) 2 JT 16 : (2009) 1 OLR 546 : (2009) 2 SCALE 69 : (2009) 2 SCC 652 : (2009) 1 SCR 655

Public Works Department Contractors Registration Rules, 1967 — Rule 11
Supreme Court27 Jan 2009Dismissed

D.D. Vaishnav Vs State of M.P. and Others

Supreme Court Of India · AIR 2009 SC 2170 : (2010) AIRSCW 209 : (2010) 2 ALT 6 : (2009) 3 MPJR 291 : (2009) 3 RLW 2743 : (2009) 2 SCALE 75 : (2009) 16 SCC 777 : (2009) 7 Supreme 459

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
Supreme Court23 Jan 2009Dismissed

Girdhar Kumar Dadhich and Another Vs State of Rajasthan and Others

Supreme Court Of India · AIR 2009 SC 1899 : (2009) AIRSCW 1494 : (2009) 2 AWC 1636 Supp : (2009) 122 FLR 60 : (2009) 4 JT 303 : (2009) 3 RLW 2751 : (2009) 2 SCALE 98 : (2009) 2 SCC 706 : (2009) 1 SCC(L&S) 543 : (2009) 1 SCR 585 : (2009) 3 SLJ 10 : (2009) 4 SLR 75 : (2009) 1 Supre

Constitution of India, 1950 — Article 142
Supreme Court23 Jan 2009Allowed

Union of India (UOI) Vs Rattan Mallik @ Habul

Supreme Court Of India · (2009) AIRSCW 3648 : (2009) 1 ALD(Cri) 684 : (2009) CriLJ 3042 : (2009) 2 JT 121 : (2009) 42 OCR 697 : (2009) 2 PLJR 128 : (2009) 1 SCALE 51 : (2009) 2 SCC 624 : (2009) 2 SCR 533 : (2009) 1 Supreme 524 : (2009) 1 UJ 346

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 24, 27A, 29, 37
Supreme Court23 Jan 2009Disposed Of

Vakil Prasad Singh Vs State of Bihar

Supreme Court Of India · AIR 2009 SC 1822 : (2009) AIRSCW 5022 : (2009) AIRSCW 1418 : (2009) CriLJ 1731 : (2009) 2 JT 113 : (2009) 42 OCR 680 : (2009) 1 OLR 555 : (2009) 1 PLJR 277 : (2009) 1 SCALE 22 : (2009) 3 SCC 355 : (2009) 2 SCR 517 : (2009) 1 Supreme 514

Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 258, 309, 311Penal Code, 1860 (IPC) — Section 109, 120B, 161
Supreme Court23 Jan 2009Dismissed

Rajesh Vs State of Rajasthan and Another

Supreme Court Of India · AIR 2009 SC 3041 : (2009) AIRSCW 3646 : (2009) 1 JT 624 : (2009) 1 SCALE 15 : (2009) 4 SCC 199 : (2009) 1 Supreme 563

Criminal Procedure Code, 1973 (CrPC) — Section 498AHindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 34, 406, 498A
Supreme Court23 Jan 2009Dismissed

Khilari Vs State of U.P. and Others

Supreme Court Of India · AIR 2009 SC 1837 : (2009) AIRSCW 4793 : (2009) AIRSCW 1448 : (2009) 2 ALT(Cri) 129 : (2009) CriLJ 1740 : (2009) 1 JT 619 : (2009) 42 OCR 714 : (2009) 2 PLJR 166 : (2009) 1 SCALE 12 : (2008) 11 SCC 180 : (2009) 1 SCR 543 : (2009) 6 Supreme 604 : (2009) 1 S

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 506