Supreme Court21 Jan 2009Allowed

Ranveer Singh Vs State of M.P.

Supreme Court Of India · AIR 2009 SC 1658 : (2009) AIRSCW 1182 : (2009) CLT 614 : (2009) CriLJ 1534 : (2009) 2 JCR 110 : (2009) 1 JT 544 : (2009) 2 KLJ 92 : (2009) 1 SCALE 740 : (2009) 3 SCC 384 : (2009) 1 SCR 458 : (2009) 1 Supreme 395 : (2009) 1 UJ 361

Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
Supreme Court21 Jan 2009Dismissed

Satvir Vs State of Uttar Pradesh

Supreme Court Of India · AIR 2009 SC 1741 : (2009) AIRSCW 1301 : (2009) 2 ALD(Cri) 277 : (2009) CLT 627 : (2009) CriLJ 1586 : (2009) 1 JT 539 : (2009) OLR 627 : (2009) 1 SCALE 683 : (2009) 4 SCC 289 : (2009) 1 SCR 431 : (2009) 1 Supreme 364

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
Supreme Court21 Jan 2009Dismissed

State of Maharashtra Vs Prakash Sakha Vasave and Others

Supreme Court Of India · AIR 2009 SC 1636 : (2009) AIRSCW 5078 : (2009) AIRSCW 1118 : (2009) 1 ALD(Cri) 711 : (2009) 1 JT 621 : (2009) 1 SCALE 713 : (2009) 11 SCC 193 : (2009) 1 SCR 450 : (2009) 1 Supreme 531

Penal Code, 1860 (IPC) — Section 302, 34, 506
Supreme Court21 Jan 2009Allowed

Shiva Karam Payaswami Tewari Vs State of Maharashtra

Supreme Court Of India · AIR 2009 SC 1692 : (2009) AIRSCW 5509 : (2009) AIRSCW 1226 : (2009) 1 ALD(Cri) 882 : (2009) CLT 611 : (2009) 1 JT 625 : (2009) 1 SCALE 717 : (2009) 11 SCC 262 : (2009) 1 SCR 442 : (2009) 1 Supreme 461

Penal Code, 1860 (IPC) — Section 201, 302, 304, 321
Supreme Court21 Jan 2009Dismissed

Jagdish Bagri Vs Rajendra Kumar Luhariwala and Another

Supreme Court Of India · (2009) 1 ACR 676 : AIR 2009 SC 1395 : (2009) AIRSCW 837 : (2010) CLT 416 : (2009) CriLJ 1316 : (2009) 1 JT 549 : (2009) 3 MPJR 30 : (2010) OLR 416 : (2009) 1 SCALE 721 : (2009) 4 SCC 218 : (2009) 1 SCR 473

Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court20 Jan 2009Dismissed

Munnilal Teli Vs State of M.P.

Supreme Court Of India · (2009) 1 ACR 674 : AIR 2009 SC 1759 : (2009) AIRSCW 1328 : (2009) CLT 608 : (2009) CriLJ 1590 : (2009) 1 JT 458(1) : (2009) 1 SCALE 668 : (2009) 11 SCC 395 : (2009) 1 SCR 393 : (2009) 1 Supreme 328

Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court20 Jan 2009Allowed

Fomento Resorts and Hotels Ltd. and Another Vs Minguel Martins and Others

Supreme Court Of India · (2009) 57 BLJR 711 : (2009) 4 BomCR 348 : (2009) 1 JT 470 : (2009) 1 SCALE 758 : (2009) 3 SCC 571 : (2009) 3 SCR 1 : (2009) 1 UJ 411

Constitution of India, 1950 — Article 48A, 51AGoa, Daman and Diu Town and Country Planning Act, 1974 — Section 17, 18, 19, 2(10), 20Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3
Supreme Court20 Jan 2009Dismissed

Jagebar Ali @ Settu Vs State of Tamil Nadu

Supreme Court Of India · AIR 2009 SC 1774 : (2009) AIRSCW 1353 : (2009) 1 ALD(Cri) 918 : (2009) CriLJ 1711 : (2009) 2 JT 17 : (2009) 1 SCALE 674 : (2009) 11 SCC 108 : (2009) 1 SCR 407 : (2009) 1 Supreme 570

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
Supreme Court20 Jan 2009Allowed

Jai Singh and Others Vs Gurmej Singh

Supreme Court Of India · (2009) AIRSCW 3652 : (2010) 109 CLT 440 : (2009) 1 JT 550 : (2010) 1 OLR 500 : (2009) 4 PLJR 197 : (2009) 1 SCALE 679 : (2009) 15 SCC 747 : (2009) 1 SCR 413 : (2009) 1 UJ 370

Civil Procedure Code, 1908 (CPC) — Section 100Punjab Pre-emption Act, 1913 — Section 15(1)(b)
Supreme Court20 Jan 2009Allowed

R. Manjula Vs V. Raja

Supreme Court Of India · (2009) 2 AWC 1622 Supp : (2009) 2 BomCR 51 : (2009) 2 JT 111 : (2009) 1 SCALE 626 : (2009) 2 SCC 511 : (2009) 1 SCR 421

Supreme Court20 Jan 2009Allowed

Daya Shankar Vs State of M.P.

Supreme Court Of India · (2009) 1 ACR 683 : AIR 2009 SC 1426 : (2010) AIRSCW 305 : (2009) AIRSCW 1328 : (2009) AIRSCW 5506 : (2009) AIRSCW 890 : (2009) 1 ALD(Cri) 901 : (2009) 2 JLJ 1 : (2009) 1 JT 458 : (2010) 1 OLR 380 : (2009) 1 OLR 523 : (2009) 1 SCALE 665 : (2009) 11 SCC 492

Penal Code, 1860 (IPC) — Section 302, 34